Himachal Pradesh High Court
Shruti Chaudhary vs . State Of H.P. & Ors. on 1 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Shruti Chaudhary vs. State of H.P. & Ors.
CWP No. 6818 of 2022 01.11.2022 Present: Mr. Rakesh K. Dogra, Advocate, for the petitioner.
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Mr. Shiv Pal Manhans, Addl. A.G. with Mr. J. S. Guleria, Mr. Bhupinder Thakur, Dy. A.Gs. and Mr. Rajat Chauhan, Law Officer, for the respondents.
Since, the petitioner has been transferred to one of the stations of her choice, therefore, no further orders are required to be passed and the matter is closed.
r (Tarlok Singh Chauhan)
Judge
(Virender Singh)
Judge
November 1, 2022
(Sanjeev)
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