Delhi High Court - Orders
Chintels India Private Limited & Ors vs Income Tax Office on 9 April, 2026
Author: Prateek Jalan
Bench: Prateek Jalan
$~53 & 54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7296/2025, CRL.M.A. 30631/2025
CHINTELS INDIA PRIVATE LIMITED & ORS. .....Petitioner
Through: Mr. Vijay Pal Damlia, Mr. Rajat
Jain, Mr. Ankush Mangal, Advs.
versus
INCOME TAX OFFICE .....Respondent
Through: Mr. Anurag Ojha, SSC with Ms.
Hemlata Rawat, JSC, Mr. BK
Saxena, JSC
+ CRL.M.C. 7297/2025, CRL.M.A. 30633/2025
CHINTELS INDIA PRIVATE LIMITED & ORS. .....Petitioner
Through: Mr. Vijay Pal Damlia, Mr. Rajat
Jain, Mr. Ankush Mangal, Advs
versus
INCOME TAX OFFICE .....Respondent
Through: Mr. Anurag Ojha, SSC with Ms.
Hemlata Rawat, JSC, Mr. BK
Saxena, JSC
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 09.04.2026 The matter could not be taken up for hearing due to paucity of time.
List on 03.08.2026.
BY ORDER COURT MASTER APRIL 9, 2026 tg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:30:28