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Delhi High Court - Orders

Chintels India Private Limited & Ors vs Income Tax Office on 9 April, 2026

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~53 & 54
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CRL.M.C. 7296/2025, CRL.M.A. 30631/2025
                               CHINTELS INDIA PRIVATE LIMITED & ORS.          .....Petitioner
                                               Through: Mr. Vijay Pal Damlia, Mr. Rajat
                                                         Jain, Mr. Ankush Mangal, Advs.
                                               versus
                               INCOME TAX OFFICE                           .....Respondent
                                               Through: Mr. Anurag Ojha, SSC with Ms.
                                                         Hemlata Rawat, JSC, Mr. BK
                                                         Saxena, JSC

                          +   CRL.M.C. 7297/2025, CRL.M.A. 30633/2025
                              CHINTELS INDIA PRIVATE LIMITED & ORS.          .....Petitioner
                                              Through: Mr. Vijay Pal Damlia, Mr. Rajat
                                                        Jain, Mr. Ankush Mangal, Advs
                                              versus
                              INCOME TAX OFFICE                           .....Respondent
                                              Through: Mr. Anurag Ojha, SSC with Ms.
                                                        Hemlata Rawat, JSC, Mr. BK
                                                        Saxena, JSC
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                                  ORDER

% 09.04.2026 The matter could not be taken up for hearing due to paucity of time.

List on 03.08.2026.

BY ORDER COURT MASTER APRIL 9, 2026 tg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:30:28