Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(v) in Tamil Nadu National Law School Act, 2012

(v)to make regulations, regarding the admission of students to the School for prescribing examinations to be recognized as equivalent to School examinations;