Calcutta High Court
Rishikesh Mercantile Pvt. Ltd vs Tuf Metallurgical Pvt. Ltd on 4 August, 2016
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-81 & 94
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
GA No.2313 of 2016
CS No.234 of 2015
RISHIKESH MERCANTILE PVT. LTD.
Versus
TUF METALLURGICAL PVT. LTD.
And
GA No.3163 of 2015
CS No.234 of 2015
RISHIKESH MERCANTILE PVT. LTD.
Versus
TUF METALLURGICAL PVT. LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 4th August, 2016.
Appearance:
Mr. Utpal Bose, Sr. Adv.
Mr. Jishnu Chowdhury, Adv.
The Court : The earlier petition is for attachment before judgment. The later one is for judgment on admission on which directions are issued.
Affidavits-in-opposition be filed within three weeks from date; reply thereto, if any, may be filed before the matter is taken up.
Both the petitions will appear as adjourned motions in the monthly list of September, 2016.
(SANJIB BANERJEE, J.) sg.