Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 5]

Rajasthan High Court - Jodhpur

Mani Lal Pandor vs State Of Rajasthan & Ors on 13 December, 2017

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                 1


     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
             S.B. Civil Writ Petition No. 15837 / 2017
Mani Lal Pandor S/o Shri Gotam Pandor, Aged About 34 Years, R/o
Village & Post Borda, Tehsil Ganoda, District Banswara (Raj.)
                                                         ----Petitioner
                              Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.

2. State of Rajasthan Through the Secretary., Department of
Education, Government of Rajasthan, Secretariat, Jaipur.

3. Zila Parishad Banswara Through the Chief Executive Officer, Zila
Parishad, Banswara.

4. The District Estabalishment Commitee Banswara Through Its
Chairman

5. The District Educationa Officer, (Secondary Education), District
Banswara (Raj.)

6. The Distrct Education Officer., (Elementary Education) District
Banswara (Raj.)
                                                   ----Respondents
                         Connected With
              S.B. Civil Writ Petition No. 7817 / 2017
Rakesh Kumar S/o Sh. Girdhari Lal, Aged About 28 Years, By
Caste Jat, Resident of Dadreva, Tehsil Rajgarh, District Churu
(Raj.)

                                                     ----Petitioner

                              Versus

1. State of Rajasthan Through Secretary to the Government, Rural
Development and Panchayati Raj Department, Jaipur.

2. The Director, Elementary Education, Rajasthan, Bikaner

3. The Director, Secondary Education, Rajasthan, Bikaner.

4. Elementary Education Officer, Gram Panchayat- Dadreva, Tehsil
Rajgarh, District Churu.

5. Chairman, School Development & Management Committee,
Govt. Senior Secondary School, Dadreva, Tehsil Rajgarh, District
Churu.
                                 (2 of 104)
                                                       [ CW-15837/2017]




6. The District Education Officer, Elementary Education, District
Churu.

                                                     ----Respondents

              S.B. Civil Writ Petition No. 10869 / 2017
Abhimanyu Singh S/o Jogendra Singh, Aged About 25 Years, R/o
Village- Post Thumba, Tehsil Ahore, District Jalore, Rajasthan..

                                                        ----Petitioner

                                Versus

1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur (Raj.).

2. Secretary, Department of Elementary Education, Jaipur (Raj.).

3. Director, Elementary Education Department, Bikaner (Raj.).

4. Chief Executive Officer, Zila Parishad, Jalore, District Jalore,
Rajasthan.

5. District Education Officer, Elementary Education Department,
Jalore (Raj.)

6. School Development and Management Committee, Government
Senior Secondry School Panchota Teh Ahore Distt Jalore Rajasthan
Through Its Chairman.

                                                     ----Respondents

              S.B. Civil Writ Petition No. 11943 / 2017
1. Manvendra Singh S/o Shri Narayan Singh, Aged About 28
Years, R/o Village Kelwad, Tehsil Sojat City, District Pali (Raj.).

2. Rinku Malhan D/o Saddam Hussain, R/o Village Kantaliya, Tehsil
Marwar Junction, District Pali (Raj.)

3. Jaipal Gujar S/o Gunesh Ram, R/o Village & Post Piplad Tehsil
Sojat, District Pali (Raj.)

                                                        ----Petitioners

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.
                                 (3 of 104)
                                                        [ CW-15837/2017]



2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Pali,
District Pali, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Pali, District Pali,
Rajasthan.

5. Block Elementary Education Officer, Sojat, District Pali,
Rajasthan.

                                                      ----Respondents


             S.B. Civil Writ Petition No. 11992 / 2017
Arjun Lal Choudhary S/o Jodha Ram, Aged About 39 Years,
Resident of Village of Post Bithuda, Tehsil - Ahore, District - Jalore.

                                                         ----Petitioner

                                 Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. Director, Secondary Education, Bikaner.

4. District Education Officer (Secondary Education), District -
Jalore.

5. Chief Executive Officer, Zila Parishad Jalore.

6. Panchayati Elementary Education Officer/ Chairman Cum
Principal, School Development Management Committee, Govt.
Adarsh Sr. Secondary School, Bithuda, Panchayat Samiti Ahore
District Jalore (Raj.).

                                                      ----Respondents

           S.B. Civil Writ Petition No. 12009 / 2017
Himata Ram S/o Teja Ram, Aged About 24 Years, Resident of
Meeno Ka Bas, Village Panchota, Tehsil Ahore, District - Jalore

                                                         ----Petitioner

                                 Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.
                                (4 of 104)
                                                     [ CW-15837/2017]




2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. Director, Secondary Education, Bikaner.

4. District Education Officer (Secondary Education), District-
Jalore.

5. Chief Executive Officer, Zila Parishad Jalore.

6. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt.
Adarsh Sr. Secondary School, Panchota, Panchayat Samiti Ahore
District Jalore (Raj.)

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12018 / 2017
1. Jagdish Chandra S/o Nanaram, Aged About 45 Years, By Caste
Garg

2. Manoj Kumar S/o Mohan Lal, Aged About 29 Years, By Caste Jat

3. Manju Kumar D/o Badrilal, Aged About 32 Years, By Caste
Mundra

4. Leela Gadri D/o Devilal, Aged About 22 Years, By Caste Gadri,
Resident of Sunariya Khera, Tehsil Railmagra, Distirct Rajsamand.

                                                     ----Petitioners

                                Versus

1. State of Rajasthan, Through Secretary, Department of
Panchayati Raj, Secretariat, Jaipur (Rajasthan).

2. District Education Officer, Elementary Education, Rajsamand
(Rajasthan)

3. Chief Executive Officer, Zila Parishad, Rajsamand (Rajasthan)

4. Panchayat Prarmbhik Shiksha Adhikari, Cum Principal, Govt.
Senior Secondary School, Kabra, Tehsil Railmagra, District
Rajsamand.

                                                    ----Respondents

               S.B. Civil Writ Petition No. 12020 / 2017
Ramavtar Bairwa S/o Sh. Kajod Mal, By Caste Bairwa, Resident of
Village Nimod (Karel), Tehsil Malarna Dunger, Panchayat Samiti
Boli, District Swai Madhopur (Raj.).
                                 (5 of 104)
                                                     [ CW-15837/2017]




                                                         ----Petitioner

                                Versus

1. State of Rajasthan Through Secretary, Department of School
Education, Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Boli, District Swai
Madhopur.

5. District Education Officer, District Swai Madhopur.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12034 / 2017
1. Rajendra Prasad Vyas S/o Sh. Nathu Ram Vyas, Aged About 36
Years, By Caste Brahmin, Resident of Village & Post Buchawas,
Tehsil Taranagar, District Churu.

2. Radheshyam Pareek S/o Jagdish Prasad Pareek, Aged About 26
Years, B/c Brahmin, R/o Village Gajuwas, Tehsil Taranagar, District
Churu.

                                                         ----Petitioners

                                Versus

1. State of Rajasthan Through Secretary, Department of School
Education, Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Taranagar, District
Churu.

5. District Education Officer, District Churu.

                                                   ----Respondents

            S.B. Civil Writ Petition No. 12119 / 2017
Papiya Ram Rathore S/o Shri Bhava Ram, Aged About 42 Years,
                                (6 of 104)
                                                      [ CW-15837/2017]



Resident of Village & Post Bithuda, Tehsil Ahore, District Jalore
(Raj.)

                                                       ----Petitioner

                                Versus

1. State of Rajasthan Through the Secretariat, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. Director, Secondary Education, Bikaner (Raj.).

4. Director, Elementary Education, Bikaner (Raj.).

5. District Education Officer (Secondary Education), District -
Jalore.

6. District Education Officer (Elementary Education), District -
Jalore.

7. Chief Executive Officer, Zila Parishad Jalore.

8. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt.
Adarsh Sr. Secondary School Bithuda, Panchayat Samiti Ahore
District Jalore (Raj.).

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12120 / 2017
1. Vinod Kumar Chipa S/o Knehiya Lal Chipa, Aged About 36
Years, Resident of Village Laxmipura, Post Jawada, Tehsil Rawat
Bhata, P.S. Bhaisorgarh, District Chittorgarh (Raj.).

2. Ramavtar Vijayvargiya S/o Shri Shankar Lal Vijayvargiya, Aged
About 45 Years, R/o Village & Post Jawada, Tehsil Rawat Bhata,
P.S. Bhaisrorgarh, District Chittorgarh (Raj.).

3. Rajesh Kumar S/o Shri Jagdish Chandra Tailor, Aged About 32
Years, R/o Village & Post Jawada, Tehsil Rawat Bhata, P.S.
Bhaisrorgarh, District Chittorgarh (Raj.).

4. Bharat Kumar Vijayvergiya, S/o Bansi Lal Vijayvergiya, Aged
About 36 Years, Resident of Village & Post Jawada, Tehsil Rawat
Bhata, P.S. Bhaisrorgarh, District Chittorgarh (Raj.).

                                                      ----Petitioners

                                Versus
                                (7 of 104)
                                                       [ CW-15837/2017]




1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. Director, Secondary Education, Bikaner (Raj.)

4. Director, Elementary Education, Bikaner (Raj.)

5. District Education Officer (Secondary Education), District-
Chittorgarh.

6. District Education Officer (Elementary Education), District-
Chittorgarh.

7. Chief Executive Officer, Zila Parishad, Chittorgarh.

8. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt.
Adarsh Sr. Secondary School, Jawada Nimbri, Panchayat Samiti
Bhaisrorgarh District Chittorgarh (Raj.).

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12168 / 2017
1. Vikas Bhoi Son of Shri Kishan Lal, Aged About 22 Years,
Resident of Village Bortalab Post Kundala Kala, Tehsil & District
Banswara.

2. Smt. Reena Wife of Shri Nainesh Kharadi, Aged About 25 Years,
Resident of Fatehpura, Banswara.

                                                       ----Petitioners

                                Versus

1. State of Rajasthan Through the Secretary, Department of Rural
Development & Panchayati Raj, Government of Rajasthan, Jaipur.

2. Additional Commissioner & Joint Secretary, Rural Development
& Panchayati Raj Department, Government of Rajasthan, Jaipur.

3. Chief Executive Officer, Zila Parishad, Banswara.

4. District Education Officer (Elementary Education), Banswara.

5. School Development Management Committee, Government
Senior Secondary School, Bortalab, Panchayat Samiti Banswara,
District Banswara.
                                (8 of 104)
                                                     [ CW-15837/2017]



                                                   ----Respondents

            S.B. Civil Writ Petition No. 12172 / 2017
1. Karim Khan S/o Jamaluddin, Aged About 23 Years, By Caste
Musalman, Resident of Karaliya Bera, Tehsil Baytu, District Barmer
(Raj.).

2. Umeda Ram S/o Sujararam, Aged About 25 Years, By Caste
Meghwal, Resident of Nayapura, Badnava Jageer, Pachpadra,
District Barmer.

                                                     ----Petitioners

                                Versus

1. State of Rajasthan, Through Secretary, Department of School
Education, Govt. of Rajasthan, Jaipur (Raj.).

2. Director Elementary Education, Govt. of Rajasthan, Bikaner.

3. Director Secondary Education, Govt. of Rajasthan, Bikaner.

4. Block Development Officer, Panchayat Samiti Patodi, District
Barmer.

5. District Education Officer, District Barmer.

                                                   ----Respondents

            S.B. Civil Writ Petition No. 12187 / 2017
Mohan Lal S/o Shri Bhagwati Lal, Aged About 37 Years, B/c
Kumhar, R/o Post Damana, Tehsil Jhadol, District Udaipur (Raj.)

                                                      ----Petitioner

                                Versus

1. State of Rajasthan Through the Joint Government Secretary,
Rural Development and Panchayati Raj. Department, Government
of Rajasthan, Jaipur.

2. The Government Secretary School Education Department,
Government of Rajasthan, Jaipur.

3. The District Education Officer, Elementary Education, District
Udaipur

4. The Panchayat Elementary Education Officer, Panchayat Samiti
Udaipur, District Udaipur

5. The District Collector, Udaipur
                               (9 of 104)
                                                    [ CW-15837/2017]



                                                  ----Respondents

             S.B. Civil Writ Petition No. 12190 / 2017
Susheel Kumar S/o Shri Chhotoo Ram, Aged About 31 Years,
Resident of Village 4BLD, Tehsil Sri Vijaynagar, District Sri
Ganganagar.

                                                     ----Petitioner

                              Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

3. Deputy Secretary, Department of School Education,
Government of Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad Sri Ganganagar

5. District Education Officer (Elementary), Sri Ganganagar

6. Block Development Officer, Panchayat Samiti Sri Vijaynagar,
District Sri Ganganagar.

7. School Development Management Committee, Government,
Govt. Adarsh Senior Secondary School, 4BLD, Tehsil Sri
Vijaynagar, District Sri Ganganagar.

                                                  ----Respondents

             S.B. Civil Writ Petition No. 12217 / 2017
Narendra Kumar S/o Shri Balkishan, Aged About 41 Years,
Resident of Chak 42H, Tehsil Sri Karanpur, District Sri Ganganagar.

                                                     ----Petitioner

                              Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.
                               (10 of 104)
                                                    [ CW-15837/2017]



4. Chief Executive Officer, Zila Parishad, Sri Ganganagar

5. District Education Officer (Elementary), Sri Ganganagar

6. Block Development Officer, Panchayat Samiti Sri Karanpur
District Sri Ganganagar.

7. School Development Management Committee, Government
Adarsh Senior Secondary School, 14S Majhiwala, Tehsil Sri
Karanpur, District Sri Ganganagar.

                                                  ----Respondents

            S.B. Civil Writ Petition No. 12220 / 2017
Pravesh S/o Shri Chand Singh, Aged About 35 Years, Resident of
Ward No. 1, Sri Vijaynagar, Tehsil Sri Vijaynagar, District Sri
Ganganagar.

                                                     ----Petitioner

                               Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

3. Deputy Secretary, Department of School Education,
Government of Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sri Ganganagar

5. District Education Officer (Elementary), Sri Ganganagar

6. Block Development Officer, Panchayat Samiti Sri Vijaynagar,
District Sri Ganganagar.

7. School Development Management Committee, Government
Senior Secondary School, 22 GB, Tehsil Sri Vijaynagar District Sri
Ganganagar.

                                                  ----Respondents

              S.B. Civil Writ Petition No. 12240 / 2017
1. Thakara Ram Devasi S/o Shri Keva Ram Devasi, Aged About 33
Years, R/o Village Kodka, Tehsil Raniwara, District Jalore (Raj.).

2. Suresh Kumar S/o Shri Jetharam, R/o Village & Post Guda
Balotan, Tehsil Ahore, District Jalore (Raj.)
                                (11 of 104)
                                                       [ CW-15837/2017]



3. Mohan Lal Bhatt S/o Shir Radhe Shyam Bhatt, R/o Police
Quwaters Infrant Near Purohit Hostel, Rajendra Nagar, District
Jalore (Raj.)

4. Yusuf Khan S/o Shri Vali Mohammed, Aged About 37 Years, R/o
Village & Post Godan, Tehsil Ahore, District Jalore (Raj.).

5. Chhotu Singh S/o Sangarm Singh, Aged About 37 Years, R/o
Vilalge Sedariya Kupavtaan, Post Samuja, Tehsil Ahore, District
Jalore (Raj.).

                                                       ----Petitioners

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Jalore,
District Jalore, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Jalore, District Jalore,
Rajasthan.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12248 / 2017
1. Naresh Kumar Purohit S/o Shri Devi Lal Purohit, Aged About 34
Years, R/o Kivrli, Tehsil Abu Road, District Sirohi, (Raj.).

2. Champa Lal S/o Shri Bhera Ram, R/o Village Kivrli, Tehsil Abu
Road, District Sirohi, (Raj.).

3. Arjun Lal S/o Shri Mohan Lal, R/o Village Kivrli, Tehsil Abu
Road, District Sirohi, (Raj.).

4. Narayan Lal S/o Shri Ratna Ram, R/o Village Kivrli, Tehsil Abu
Road, District Sirohi, (Raj.).

5. Jabbar Singh S/o Tej Singh Dewara, R/o Aur, Tehsil Abu Road,
District Sirohi (Raj.)

                                                       ----Petitioners

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.
                                (12 of 104)
                                                       [ CW-15837/2017]




2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Sirohi,
District Sirohi Rajasthan.

4. The Chief Executive Officer, Zila Parishad Sirohi, District Sirohi,
Rajasthan.

5. Block Elementary Education Officer, Abu Road, District Sirohi,
Rajasthan.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12249 / 2017
1. Mahendra Singh S/o Shri Sambhu Singh, Aged About 38 Years,
R/o Village Narnawas, Tehsil Jalore, District Jalore (Raj.).

2. Roop Singh S/o Shri Ganpat Singh, R/o Village Dhawala, Tehsil
Jalore (Raj.).

3. Kundan Singh S/o Shri Sanwant Singh, R/o Village Rantunja,
Tehsil & District Jalore (Raj.).

4. Chhotu Singh S/o Shri Malam Singh, R/o Village Surawa, Tehsil
Sanchore, District Jalore (Raj.).

5. Mohan Lal S/o Shri Bhudaram, R/o Village Mandwala, Tehsil &
District Jalore (Raj.).

6. Kueya Ram S/o Shri Somta Ram, R/o Village Mandwala, Tehsil &
District Jalore (Raj.).

7. Mangi Lal S/o Shri Hansa Ram, R/o Village Mandwala, Tehsil &
District Jalore (Raj.).

8. Mahendra Singh S/o Shri Vel Singh, R/o Village Mandwala,
Tehsil & District Jalore (Raj.).

9. Arjun Singh S/o Shri Chhog Singh, R/o Village Narsana, Tehsil
Bhinmal, District Jalore (Raj.).

                                                       ----Petitioners

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. Secretary, Department of Education, Jaipur, Rajasthan.
                                 (13 of 104)
                                                        [ CW-15837/2017]



3. The District Education Officer, Elementary Education, Jalore,
District Jalore, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Jalore, District Jalore,
Rajasthan.

                                                      ----Respondents

             S.B. Civil Writ Petition No. 12250 / 2017
1. Dinesh Kumar S/o Shri Bhanwar Lal, Aged About 40 Years, R/o
Behind Jain Mandir, Murdava, Tehsil Sojat, District Pali (Raj.).

2. Karan Singh S/o Shri Om Singh, R/o Rajputo Ka Bass, Udeshi
Kuwa, Tehsil Sojat, District Pali (Raj.)

3. Surjeet Singh S/o Shri Renwat Singh, R/o Brahim Puri Ka Bass,
Murdava, Sojat, District Pali (Raj.)

4. Kishan Singh Jaitawat S/o Shri Jogndra Singh, R/o Village &
Post Khokhra, Tehsil Sojat, District Pali (Raj.)

5. Mahendra Singh S/o Shri Tulsi Ram, R/o Village & Post Khokhra,
Tehsil Sojat, District Pali (Raj.)

6. Paras Ram S/o Shri Durga Ram, R/o Village & Post Khokhra,
Tehsil Sojat, District Pali (Raj.)

                                                        ----Petitioners

                                 Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Pali,
District Pali, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Pali, District Pali,
Rajasthan.

5. Block Elementary Education Officer, Sojat, District Pali,
Rajasthan.

                                                      ----Respondents

             S.B. Civil Writ Petition No. 12260 / 2017
Nishan Singh S/o Shri Amar Singh, Aged About 40 Years, By Caste
Majbi Sikh, Resident of 5-LL, Tehsil & District Sriganganagar.
                               (14 of 104)
                                                     [ CW-15837/2017]



                                                      ----Petitioner

                               Versus

1. State of Rajasthan Through Secretary, Panchayati Raj
Department, Government of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Department of School Education, Government of
Rajasthan, Secretariat, Jaipur.

3. Director, Elementary Education, Government of Rajasthan,
Bikaner.

4. Director, Secondary Education, Government of Rajasthan,
Bikaner.

5. District Education Officer (Elementary), Sriganganagar.

6. Primary Elementary Education Officer Cum Principal
Government Adarsh Secondary School, 7-LL, Sriganganagar, Tehsil
& District Sriganganagar.

7. Chief Executive Officer, Zila Parishad, Sriganganagar.

8. Block Development Officer, Panchayat Samit, Sri Gangangar.

9. Mandeep Singh S/o Jasveer Singh, Resident of 1-LM, VPO 3-ND,
Tehsil Anoopgarh, District Sriganganagar, Presently Working As
Gram Panchayat Sahayak, Gram Panchayat 5-LL, Tehsil & District
Sriganganagar.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12287 / 2017
Sudesh Kumar Verma S/o Shri Duli Chand, Aged About 30 Years,
Resident of VPO Lalgarh Jatan, Tehsil Sadulsahar, District Sri
Ganganagar (Raj.)

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.
                               (15 of 104)
                                                     [ CW-15837/2017]



4. Chief Executive Officer, Zila Parishad, Sri Ganganagar.

5. District Education Officer (Elementary), Sri Ganganagar.

6. Block Development Officer, Panchayat Samiti Sadul Sahar,
District Sri Ganganagar.

7. School Development Management Committee, Government
Secondary School, Chak Kera, Panchayat Samiti Sadulsahar,
District Sri Ganganagar.

                                                   ----Respondents

              S.B. Civil Writ Petition No. 12305 / 2017
1. Kishan Lal Meghwal S/o Shri Mohan Lal Meghwal, Aged About
33 Years, Resident of Kelwara, Tehsil Kumbhalgarh, District
Rajsamand.

2. Devi Lal Meghwal S/o Shri Kesa Ram, Aged About 32 Years,
Resident of Sarjela Post Kakrwa, Tehsil Kumbhalgarh, District
Rajsamand.

3. Himmat Lal Darji S/o Shri Devi Lal, Aged About 32 Years,
Resident of Oladar, Post Majera, Tehsil Kumbhalgarh, District
Rajsamand.

4. Manu Lal Meghwal S/o Shri Mangi Lal Meghwal, Aged About 29
Years, Resident of Gawar, Post Majera, Tehsil Kumbhalgarh,
District Rajsamand.

5. Vijay Pal Salvi S/o Shri Dhula Ram Salvi, Aged About 37 Years,
Resident of Ballo Ka Gura, Post Kanligr, Tehsil Kumbhalgarh,
District Rajsamand.

6. Amba Lal Gameti S/o Shri Chhagan Lal, Aged About 32 Years,
Resident of Halai Ki Bhagal, Post Kanuja, Tehsil Kumbhalgarh,
District Rajsamand.

7. Pema Ram Bhil S/o Shri Dalla Ram, Aged About 30 Years,
Resident of Sanduko Ka Guda, Post Aantri, Tehsil Kumbhalgarh,
District Rajsamand.

8. Lalu Ram Meghwal S/o Shri Kanna Ram, Aged About 30 Years,
Resident of Sanduko Ka Guda, Post Aantri, Tehsil Kumbhalgarh,
District Rajsamand.

9. Tina Chhaparwal D/o Shri Ghisu Lal, Aged About 33 Years,
Resident of Kelwara, Tehsil Kumbhalgarh, District Rajsamand.

10. Dinesh Paliwal S/o Shri Bhagwati Lal, Aged About 35 Years,
Resident of Kakarwa, Tehsil Kumbhalgarh, District Rajsamand.
                                (16 of 104)
                                                    [ CW-15837/2017]



11. Lalit Kumar Ametha S/o Shri Bhagwati Lal, Aged About 33
Years, Resident of Kelwara, Tehsil Kumbhalgarh, District
Rajsamand.

                                                    ----Petitioners

                                Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Rajsamand.

5. District Education Officer, (Elementary), Rajsamand.

6. Block Development Officer, Panchayat Samiti Kumbhalgarh,
District Rajsamand.

                                                  ----Respondents

              S.B. Civil Writ Petition No. 12309 / 2017
Gordhan Ram S/o Sh. Oma Ram., Aged About 30 Years, Resident
of Village Bagawas, Panchayat Samiti Patodi, Tehsil Pachpadra,
Distirct Barmer.

                                                        ----Petitioner

                                Versus

1. State of Rajasthan Secretary, Department of School Education,
Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Patodi, District
Barmer.

5. District Education Officer, District Barmer.

6. The School Development & Management Committee (SDMC),
Bagawas, Panchayat Samiti, Patodi, Tehsil Panchpadra, District
                                (17 of 104)
                                                       [ CW-15837/2017]



Barmer, Through Itss President.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12310 / 2017
Kanhaiyalal Daiya S/o Shri Kundanmal Daiya, By Caste Daiya,
Resident of Village Palina, Tehsil Lohawat, Panchayat Samiti
Lohawat, District Jodhpur.

                                                        ----Petitioner

                                Versus

1. State of Rajasthan Through Secretary, Department of School
Education, Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Lohawat, Distirct
Jodhpur.

5. District Education Officer, District Jodhpur.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12311 / 2017
Anil Kumar Vishnoi S/o Sh. Hanuman Parsad, By Caste Vishnoi,
Resident of Village Lakhasar, Panchayat Samiti, Pilibannga, District
Hanuman Garh (Raj.)

                                                        ----Petitioner

                                Versus

1. State of Rajasthan Through Secretary, Department of School
Education, Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Pilibanga, District
Hanumangarh.

5. District Education Officer, District Hanumangarh.
                               (18 of 104)
                                                       [ CW-15837/2017]



                                                   ----Respondents

             S.B. Civil Writ Petition No. 12312 / 2017
Ami Lal S/o Sh. Kana Ram, Aged About 57 Years, By Caste Jat,
Resident of Village Rampura, Gram Panchayat Kunjee, Tehsil
Bhadra, District Hanumangarh (Raj.).

                                                        ----Petitioner

                               Versus

1. State of Rajasthan Through Secretary, Department of School
Education, Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Bhadra, District
Hanumangarh.

5. District Education Officer, District Hanumangarh.

6. The School Development & Management Committee (SDMC),
Village Rampura, Gram Panchayat Kunjee, Tehsil Bhadra, District
Hanumangarh (Raj.) Through Its President.

                                                   ----Respondents

            S.B. Civil Writ Petition No. 12313 / 2017
Ishara Ram S/o Shri Bhura Ram, Aged About 34 Years, R/o Jato
Ka Baas, Panchayat Samiti Pugal, Khajuwala, District Bikaner
(Raj.).

                                                        ----Petitioner

                               Versus

1. State of Rajasthan Through the Joint Government Secretary,
Rural Development and Panchayat Raj. Department, Government
of Rajasthan, Jaipur.

2. The Government Secretary School Education Department,
Government of Rajasthan, Jaipur.

3. The District Education Officer, Elementary Education, District
Udaipur.

4. The Panchayat Elementary Education Officer, Panchayat Samiti
Bikaner, Distirct Bikaner (Raj.).
                                (19 of 104)
                                                    [ CW-15837/2017]




5. The District Collector, Bikaner (Raj.).

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12318 / 2017
1. Karna Ram S/o Shri Vishna Ram, Aged About 32 Years,
Resident of Village Nevra Ganv, Panchayat Samiti Osiyan, District
Jodhpur.

2. Bhura Ram Kukna S/o Shri Durga Ram Kukna, Aged About 37
Years, Resident of Nevra Gang, Panchayat Samiti Osiyan, District
Jodhpur.

                                                    ----Petitioners

                                Versus

1. State of Rajasthan Through Secretary, Department of School
Education, Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Osiyan, District
Jodhpur.

5. District Education Officer, District Jodhpur.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12319 / 2017
1. Anita Vishnoi D/o Sh. Bala Ram Vishnoi, By Caste Vishnoi,
Resident of Village Doli, Panchayat Samiti Kalyanpur Tehsil
Pachpadra, District Barmer.

2. Manju Devi Khokhar S/o Inda Ram Khakhor, Resident of Village
Doli, Panchayat Samiti Kalyanpur Tehsil Pachpadra, District
Barmer.

3. Teja Ram Prajapat S/o Gokul Ram Prajapat, By Caste Prajapat,
Resident of Village Doli, Panchayat Samiti Kalyanpur Tehsil
Pachpadra, District Barmer.

                                                    ----Petitioners

                                Versus

1. State of Rajasthan Through Secretary, Department of School
                                (20 of 104)
                                                    [ CW-15837/2017]



Education, Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Balotara, District
Barmer.

5. District Education Officer, District Barmer.

6. School Development & Management Commitee (SDMC), Doli,
Panchayat Samiti Kalyanpur, District Barmer, Through Its PEEO

                                                  ----Respondents

            S.B. Civil Writ Petition No. 12320 / 2017
1. Bhanwar Singh Kharwar S/o Shri Ghisa Singh Kharwar, Aged
About 31 Years, Resident of Kanuja, Tehsil Kumbhalgarh, District
Rajsamand.

2. Pappu Lal Bawri S/o Shri Lachhi Ram Bawri, Aged About 32
Years, Resident of Dewro Ki Bhagal, Kanuja, Tehsil Kumbhalgarh,
District Rajsamand.

3. Hansraj Meghwal S/o Shri Dalla Ram Meghwal, Aged About 30
Years, Resident of Kanuja, Tehsil Kumbhalgarh, District
Rajsamand.

                                                    ----Petitioners

                                Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Rajsamand.

5. District Education Officer (Elementary), Rajsamand.

6. Block Development Officer, Panchayat Samiti Kumbhalgarh,
District Rajsamand.
                               (21 of 104)
                                                     [ CW-15837/2017]



7. School Development Management Committee, Government
Adarsh Senior Secondary School, Kanuja, Tehsil Kumbhalgarh,
District Rajsamand.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12328 / 2017
1. Oma Ram Meghwal S/o Shri Birma Ram Meghwal, Aged About
31 Years, R/o Village Khabariyana, Tehsil- Jayal, District Nagour
(Raj.).

2. Jeevan Ram S/o Shri Ladu Ram, R/o Village- Dhani Mitha
Manjra Tehsil- Jayal, District Nagour (Raj.)

                                                      ----Petitioners

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Nagour,
District- Nagour, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Nagour, District-
Nagour, Rajasthan.

                                                    ----Respondents


              S.B. Civil Writ Petition No. 12342 / 2017
1. Jugta Ram S/o Shri Heera Ram, Aged About 24 Years, R/o
Village Kadumbanada, Post Jhanwar, Panchayat Samiti Luni,
District Jodhpur, Rajasthan.

2. Ashok S/o Shri Nathmal Mehra, R/o Meghwalo Ka Bas, Jatavas,
Jhanwar, Panchayat Samiti Luni, District Jodhpur, Rajasthan.

3. Bhagirath Singh Choudhary S/o Babu Ram, R/o 1049, Jato Ki
Dhani, Jatavas, Jhanwar, Panchayat Samiti Luni, District Jodhpur,
Rajasthan.

                                                      ----Petitioners

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.
                               (22 of 104)
                                                      [ CW-15837/2017]




2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Jodhpur,
District Jodhpur, Rajasthan.

6. The District Education Officer, Elementary Education, Jodhpur,
District Jodhpur, Rajasthan.

7. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.

8. The Headmaster/Chairman, School Development Management
Committee Secondary School, Kadumbanada, Gram Panchayat
Badla Nagar, Panchayat Samiti Luni, District Jodhpur, Rajasthan.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12346 / 2017
Devendar Kumar S/o Sh. Leeladhar, Aged About 31 Years, B/c
Kumar R/o Sanghar Tehsil Suratgarh District Sri Ganganagar
(Rajasthan).

                                                       ----Petitioner

                               Versus

1. The State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Secretariat, Govt. of
Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad, Sriganganagar.

3. The District Education Officer, (Elementary Education),
Sriganganagar, District Sriganganagar.

4. Gram Panchayat, Sanghar, Panchayat Samiti Suratgarh, Distirct
Sriganganagar Through Its Sarpanch.

5. The School Development and Managing Committee (SDMC)
Through Panchayat Elementary Education Officer Cum Principal
Sanghar, Suratgarh, Dist. Sriganganagar.

                                                    ----Respondents

            S.B. Civil Writ Petition No. 12355 / 2017
Ramesh Kumar S/o Sh. Dona Ram, Aged About 36 Years, B/c
Kamboj, R/o Chak 2 FDM, P.O. 3 FDM Tehsil Suratgarh, District Sri
                                (23 of 104)
                                                      [ CW-15837/2017]



Ganganagar.

                                                       ----Petitioner

                                Versus

1. The State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Secretariat, Govt. of
Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad, Sriganganagar.

3. The District Education Officer, (Elementary Education),
Sriganganagar, District Sriganganagar.

4. Gram Panchayat, Sadakwala (Sade Ki Johri), Suratgarh Dist.
Sriganganagar, Through Its Sarpanch.

5. The School Development and Management Committee (SDMC)
Through Panchayat Elementary Education Officer Cum Principal
Sadakwala (Sade Ki Johri), Suratgarh, Dist. Sriganganagar.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12356 / 2017
1. Sunder Devi Devasi D/o Jagmal Singh, Aged About 42 Years,
Resident of Village Bhagwanpura Post Itendra Charnan, Tehsil
Rani, P.S. Rani District Pali (Raj.).

2. Chhelu Kuwar D/o Shri Fathe Singh Charan, W/o Komal Singh,
Aged About 47 Years, R/o Village & Post Charno Ki Pol Itendra
Charnan Tehsil Rani, P.S. Rani, District Pali (Raj.).

3. Surendra Singh S/o Shri Jai Singh, Aged About 37 Years, R/o
Village Punadiya, Post Mandal, Tehsil Rani, P.S. Rani District Pali
(Raj.).

                                                      ----Petitioners

                                Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. Director, Secondary Education, Bikaner (Raj.).

4. Director, Elementary Education, Bikaner (Raj.).

5. District Education Officer (Secondary Education), District - Pali.
                                (24 of 104)
                                                      [ CW-15837/2017]




6. District Education Officer (Elementary Education), District - Pali.

7. Chief Executive Officer, Zila Parishad Pali.

8. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt.
Adarsh Sr. Secondary School, Itendra Charnan Panchayat Samiti
Rani District Pali (Raj.).

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12366 / 2017
1. Sudhir Singh Chouhan S/o Narendra Singh Chouhan, Aged
About 36 Years, R/o Village New Vijay Colony, Bhim Tehsil Bhim
District Rajsamand.

2. Kailash D/o Mohan Singh, Aged About 29 Years, R/o Village
New Vijay Colony, Bhim Tehsil Bhim District Rajsamand.

3. Neeta Chouhan D/o Tej Singh, Aged About 28 Years, R/o
Dharmeshpuri, District Rajsamand.

                                                      ----Petitioners

                                Versus

1. The State of Rajasthan, Through Principal Secretary, Education
Department, Govt. Secretariat, Jaipur.

2. Principal Secretary, Rural Development and Panchayat Raj
Department, Government of Rajasthan, Secretariat, Jaipur

3. Director, Elementary Education, Rajasthan, Bikaner

4. Chief Executive Officer, Zila Parishad, Rajsamand.

5. District Education Officer, Elementary Education, Rajsamand.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12376 / 2017
Sunil Raneja S/o Sh. Satya Narayan Ji Joshi, Aged About 25 Years,
R/o Roopawas, Block Pali, District Pali.

                                                        ----Petitioner

                                Versus

1. State of Rajasthan Through the Secretary, Rural Development &
Panchayati Raj Department, Govt. of Rajasthan, Jaipur.
                                    (25 of 104)
                                                        [ CW-15837/2017]



2. The Chief Executive Officer, Zila Parishad Pali, District Pali.

3. The District Collector, Pali.

4. The District Education Officer, Elementary Education, Pali.

5. The Block Elementary Education Officer, Panchayat Samiti Pali,
District Pali.

6. Gram Panchayat Roopawas, Panchayat Samiti Pali Through Its
PEEO.

                                                      ----Respondents

              S.B. Civil Writ Petition No. 12379 / 2017
1. Shakti Singh S/o Shri Raghuveer Singh, Aged About 25 Years,
R/o Village Lichana, Tehsil Nawa, District Nagaur (Raj.).

2. Suresh Choudhary S/o Shri Rupa Ram, R/o Village Maglodhi,
Post Padampur, Tehsil Kuchamanctiy, District Nagaur (Raj.).

                                                        ----Petitioners

                                    Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayat Raj and Rural Development, Secretariat, Government of
Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Nagaur,
District Nagaur, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Nagaur, District
Nagaur, Rajasthan.

                                                      ----Respondents

           S.B. Civil Writ Petition No. 12380 / 2017
Umesh Kanwar D/o Shri Gopal Singh, Aged About 25 Years, R/o
99, Jagdamba Nagar, Takia Ki Chowki, Jhotwara, District Jaipur
(Raj.).

                                                         ----Petitioner

                                    Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.
                               (26 of 104)
                                                      [ CW-15837/2017]



2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Bhilwara,
District Bhilwara, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Bhilwara, District
Bhilwara, Rajasthan.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12382 / 2017
Mahendra Gehlot S/o Shri Bhim Singh Gehlot, Aged About 28
Years, R/o Panjab Wala Bera, Rampura Bhatiyan, Tinwari District
Jodhpur, Rajasthan.

                                                       ----Petitioner

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Jodhpur,
District Jodhpur, Rajasthan.

6. The District Education Officer, Elementary Education, Jodhpur,
District Jodhpur, Rajasthan.

7. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.

8. The Principal/PEEO/Chairman, School Development
Management Committee, Government Senior Secondary School,
Rampura Bhatiyan, Gram Panchayat Rampura Bhatiyan, Panchayat
Samiti Tinwari, District Jodhpur, Rajasthan.

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12383 / 2017
Shareef Khan S/o Shri Safru Khan, Aged About 46 Years, R/o
Village Sindhi Nagar, Post Kaparda, Tehsil Bilara, District Jodhpur,
Rajasthan.

                                                       ----Petitioner
                               (27 of 104)
                                                      [ CW-15837/2017]



                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Jodhpur,
District Jodhpur, Rajasthan.

6. The District Education Officer, Elementary Education, Jodhpur,
District- Jodhpur, Rajasthan.

7. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.

8. The Principal/PEEO/Chairman, School Development
Management Committee, Government Senior Secondary School,
Kaparda, Gram Panchayat Kaparda, Panchayat Samiti Bilara,
District Jodhpur, Rajasthan.

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12384 / 2017
1. Vikas Bairagi S/o Shri Madan Lal, Aged About 28 Years, R/o
Village & Post Upreda, Tehsil Banera, District Bhilwara (Raj.)

2. Rajendra Singh Kanawat S/o Shri Ganpath Singh, R/o Village
Uprerda, Tehsil Banera, District Bhilwara (Raj.).

3. Narayan Lal Teli S/o Shri Govind Ram Teli, R/o Village & Post
Upreda, Tehsil Banera, District Bhilwara (Raj.)

                                                      ----Petitioners

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Bhilwara,
District Bhilwara Rajasthan.

4. The Chief Executive Officer, Zila Parishad District Bhilwara,
                               (28 of 104)
                                                      [ CW-15837/2017]



Rajasthan.

5. Block Elementary, Education Officer, Baneda, District Bhilwara,
Rajasthan.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12385 / 2017
1. Mangilal Khawa S/o Shri Sawal Ram, Aged About 42 Years, R/o
VPO Jun Ki Dhani, Tehsil Bilara, District Jodhpur, Rajasthan.

2. Opa Ram S/o Shri Pokar Ram, R/o VPO Jun Ki Dhani, Tehsil
Bilara, District Jodhpur, Rajasthan.

3. Ashok Kumar S/o Shri Dhagla Ram, R/o VPO Jun Ki Dhani,
Tehsil Bilara, District Jodhpur, Rajasthan.

                                                      ----Petitioners

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Jodhpur,
District Jodhpur, Rajasthan.

6. The District Education Officer, Elementary Education, Jodhpur,
District Jodhpur, Rajasthan.

7. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.

8. The Principal/Chairman, School Development Management
Committee, Government Senior Secondary School, Rawar, Gram
Panchayat Rawar, Tehsil Bilara, District Jodhpur, Rajasthan.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12386 / 2017
1. Shankar Singh S/o Shri Kan Singh, Aged About 45 Years, B/c
Rawana Rajput, R/o Village & Post Bajwas, Tehsil Parbatsar,
District Nagaur (Raj.).

2. Guman Ram S/o Shri Chouthu Ram, R/o Village Bhutyas, Post
                               (29 of 104)
                                                      [ CW-15837/2017]



Pelwa, Tehsil Parbatsar, District Nagaur (Raj.)

                                                      ----Petitioners

                               Versus

1. The State of Rajasthan, Through Principal Secretary, Education
Department, Govt. Secretariat, Jaipur.

2. Director, Elementary Education, Rajasthan, Bikaner.

3. Chief Executive Officer, Zila Parishad, Nagaur.

4. District Education Officer, Elementary Education, Nagaur.

5. The President of School Development & Management Samiti
(SDMC), Government Senior Secondary School Natiyas, District
Nagaur.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12388 / 2017
Bhanwar Lal S/o Shri Manguram, Aged About 41 Years, R/o Village
& Post Pugliya Shergarh, District Jodhpur (Raj.).

                                                       ----Petitioner

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan

3. The District Education Officer, Elementary Education, Nagaur,
District Nagaur, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Nagaur, District
Nagaur, Rajasthan.

                                                     ----Respondents

              S.B. Civil Writ Petition No. 12389 / 2017
1. Dhanna Ram S/o Khangara Ram Meghwal, Aged About 32
Years, Village & Post Rakhi, Tehsil Samdari, District Barmer.

2. Bhera Ram S/o Goma Ram Meghwal, Aged About 33 Years, R/o
Village and Post Nayalawas, Tehsil Siwana, District Barmer.

                                                      ----Petitioners
                                (30 of 104)
                                                      [ CW-15837/2017]



                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Badmer,
District Badmer, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Badmer, District
Badmer, Rajasthan.

                                                    ----Respondents

            S.B. Civil Writ Petition No. 12390 / 2017
Khema Ram S/o Shri Rana Ram, Aged About 33 Years, R/o Village
Chhod, Post Devikot, District Jaisalmer (Raj.).

                                                       ----Petitioner

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Jaisalmer,
District Jaisalmer, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Jaisalmer, District
Jaisalmer, Rajasthan.

5. The School Development and Management Committee, Gram
Panchayat Devi Kort, Panchayat Samiti, Jaisalmer District
Jaisalmer Through Its Panchayat Elementary Education Officer
(PEEO).

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12391 / 2017
1. Hasti Singh S/o Shri Guman Singh, Aged About 37 Years, R/o
Village & Post Pugliya, Shergarh, District Jodhpur.

2. Pratap Singh S/o Shri Rani Dan Singh, R/o Village & Post
Shergarh, District Jodhpur (Raj.).

3. Setha Ram S/o Shri Mangla Ram, R/o Umaid Nagar, Distirct
Jodhpur (Raj.).
                               (31 of 104)
                                                      [ CW-15837/2017]




4. Balveer Singh Bhati S/o Shri Bhim Singh Bhati, R/o Village
Umaid Nagar, Tehsil Tinwari Dsitrict Jodhpur (Raj.).

5. Jaswant Singh S/o Bhanwar Singh, R/o Village Pungliya,
(Somesar) Tehsil Shergarh, District Jodhpur (Raj.).

                                                      ----Petitioners

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayat Raj and Rural Development, Secretariat, Government of
Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Jodhpur,
District Jodhpur, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12393 / 2017
1. Ajay Pal Singh S/o Hardayal Singh, Aged About 39 Years, R/o
Chhapali Chandela Ki Goavar Tehsil & District Rajsamand.

2. Dungar Singh S/o Asu Singh, Aged About 39 Years, R/o Village
Palra, Post Kaladeh Tehsil Bhim District Rajsamand.

3. Rachana Choudhary D/o Shobha Lal, Aged About 27 Years, R/o
Pachhometa, Tehsil Railmangra, District Rajsamand.

4. Nutan Pareek D/o Ram Chandra Pareek, Aged About 29 Years,
R/o Gilund, Tehsil Raailmagra, District- Rajsamand.

5. Rachana Choudhary D/o Shobha Lal Choudhary, Aged About 26
Years, R/o Pachhometa, Tehsil Railmangra, District Rajsamand.

6. Mamta Kunwar Chundawat D/o Bhaum Singh Chundawat, Aged
About 29 Years, R/o Aara Mashin Mohalla, Panotiya, Railmangra,
District Rajsamand.

7. Ashok Kumar Swarnkar S/o Kanhaiya Lal Swarnkar, Aged About
36 Years, R/o Pachhometa, Tehsil Railmangra, District Rajsamand.

8. Gopal Sharma S/o Satyanaran Sharma, R/o Village & Post
Lasani, Tehsil Devgarh, District Rajsamand.

9. Sumitra Kumari D/o Bhagwan Singh, R/o Jalpa, Tehsil Bhim
                              (32 of 104)
                                                    [ CW-15837/2017]



District Rajsamand.

10. Kanna Singh S/o Khet Singh, R/o Village Kaletra, Post Kuker
Khera, Tehsil Bhim District Rajsamand.

11. Padam Singh S/o Senshu Singh, Aged About 36 Years, R/o
Village Dabala, Tehsil Bhi, Post Barar, District Rajsamand.

12. Pratap Singh S/o Laxman Singh, Aged About 37 Years, R/o
Village Bichudara, Tehsil Bhim Post Barar District Rajsamand

13. Dharm Pal Singh S/o Shanta Saran Singh, Aged About 38
Years, R/o Village Barar Post Barar, Tehsil Bhim, District
Rajsamand.

14. Prakash Chand Regar S/o Sukhdev Regar, Aged About 41
Years, R/o Village & Post Samlia, Tehsil Bhim, District Rajsamand.

15. Nenu Singh S/o Virad Singh, Aged About 36 Years, R/o Village
Sadrai, Post Kaladeh, Tehsil Bhim, District Rajsamand.

16. Poonam Singh S/o Kan Singh, Aged About 31 Years, Village &
Post Kakria Ajitgarh, Tehsil Bhim, District Rajsamand.

                                                    ----Petitioners

                               Versus

1. The State of Rajasthan, Through Principal Secretary, Education
Department, Govt. Secretariat, Jaipur.

2. Principal Secretary, Rural Development and Panchayat Raj
Department, Government of Rajasthan, Secretariat, Jaipur.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Rajsamand.

5. District Education Officer, Elementary Education, Rajsamand.

                                                  ----Respondents

             S.B. Civil Writ Petition No. 12399 / 2017
1. Imran S/o Mohammad Hazi, Aged About 30 Years, R/o Kaajiyuo
Ka Bas, Sojat City, Distt. Pali

2. Chuna Ram S/o Goma Ram, Aged About 38 Years, R/o Dandpur,
Post Dashni Tehsil Reodhar, Distt. Sirohi

3. Dalpat Singh S/o Jagat Singh, Aged About 38 Years, R/o
Dakani, Tehsil Reodhar Distt. Sirohi
                                (33 of 104)
                                                       [ CW-15837/2017]



4. Anita Kumari D/o Indrajeet Singh, Aged About 38 Years, R/o
Gram Panchayat Rampura Pindwara, Distt. Sirohi

5. Veena Ram Chouhan S/o Mana Ram Chouhan, Aged About 32
Years, R/o Sirodi, District Sirohi

6. Khangar Mal S/o Heera Ram, Aged About 32 Years, R/o Sirohi,
Tehsil Reodhar District Sirohi

7. Bhupendra S/o Om Prakash, Aged About 27 Years, V.P.O. Daulat
Pura Distt. Sriganganagar

                                                        ----Petitioners

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Pali,
District Pali, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Sirohi, District Pali,
Rajasthan.

5. Block Elementary Education Officer, Sojat, District Pali,
Rajasthan.

6. The Chief Executive Officer, Zila Parishad Sirohi, District Pali,
Rajasthan.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12405 / 2017
1. Hanuman Ram S/o Shri Narayan Ram, Aged About 42 Years,
R/o Village & Post Bajwas, Tehsil Parbatsar, District Nagaur (Raj.).

2. Shyam Sunder S/o Shri Bansi Lal, R/o Village Modikhurd, Tehsil
Parbatsar, District Nagaur (Raj.)

3. Kiran Ladna D/o Kundan Mal, R/o Village Ride, Tehsil Parbatsar,
District Nagaur (Raj.)

                                                        ----Petitioners

                                Versus

1. The State of Rajasthan, Through Principal Secretary, Education
Department, Govt. Secretariat, Jaipur.
                               (34 of 104)
                                                      [ CW-15837/2017]




2. Director, Elementary Education, Rajasthan, Bikaner.

3. Chief Executive Officer, Zila Parishad, Nagaur.

4. District Education Officer, Elementary Education, Nagaur.

5. The President of School Development & Management Samiti
(SDMC), Government Senior Secondary School Ride, District
Nagaur.

                                                     ----Respondents

              S.B. Civil Writ Petition No. 12411 / 2017
1. Smt. Anshu Tiwari D/o Sh. Trilok Ji and W/o Sh. Pramod Tiwari,
Aged About 34 Years, R/o Village Nimbahera Jatan, Tehsil Kareda,
District Bhilwara.

2. Rajendra Kumar Sargara S/o Sh. Bhanwar Lal Ji, Aged About 33
Years, R/o Kareda, Disrict Bhilwara.

3. Smt. Rekha Tailor D/o Sh. Moolchand Tailor and W/o Sh.
Mahaveer Tailor, Aged About 38 Years, R/o Kareda, District
Bhilwara.

4. Anil Kumar Acharya S/o Sh. Jagdish Acharya, Aged About 25
Years, R/o Kareda, District Bhilwara.

                                                      ----Petitioners

                               Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Jaipur.

2. The Chief Executive Officer, Zila Parishad, Bhilwara.

3. The District Education Officer, Elementary Education, Bhilwara.

4. The Secretary, Gram Panchayat Rajaji Ka Kareda, District
Bhilwara.

                                                     ----Respondents

            S.B. Civil Writ Petition No. 12426 / 2017
1. Laxmi D/o Mangu Singh, Aged About 31 Years

2. Sharwan Singh Chouhan S/o Bhoor Singh, Aged About 47
Years, Both Are R/o Lasaniya, Tehsil Bhim, District Rajsamand.

                                                      ----Petitioners
                                (35 of 104)
                                                       [ CW-15837/2017]



                                Versus

1. The State of Rajasthan, Through Principal Secretary, Education
Department, Govt. Secretariat, Jaipur.

2. Director, Elementary Education, Rajasthan, Bikaner

3. Chief Executive Officer, Zila Parishad, Rajsamand.

4. District Education Officer, Elementary Education, Rajsamand.

                                                     ----Respondents

              S.B. Civil Writ Petition No. 12431 / 2017
1. Birbal Bhadu D/o Sh. Bhana Ram, Aged About 30 Years, By
Caste Bishnoi, Resident of Village Khejrali Kalla, Panchayat Samiti
Luni, Tehsil Luni, Distirct Jodhpur.

2. Ms. Manisha D/o Sh. Sag Ram, Aged About 30 Years, Resident
of Village Khejrali Kalla, Panchayat Samiti Luni, Tehsil Luni, District
Jodhpur.

                                                       ----Petitioners

                                Versus

1. State of Rajasthan Through Secretary, Department of School
Education, Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Luni, District
Jodhpur.

5. District Education Officer, District Jodhpur.

6. School Development & Management Committee (SDMC),
Resident of Village Khejrali Kalla, Panchayat Samiti Luni, Tehsil
Luni, District Jodhpur, Through is PEEO.

                                                     ----Respondents

               S.B. Civil Writ Petition No. 12460 / 2017
1. Rajendra Kumar Paliwal Son of Shri Pabudan Palidan, Aged
About 41 Years, Resident of Village Post Nachna, Tehsil Pokaran,
District Jaisalmer.

2. Mangu Singh Tanwar Son of Shri Bhim Singh Tanwar, Aged
                                 (36 of 104)
                                                        [ CW-15837/2017]



About 42 Years, Resident of Village Post, Nachna, Tehsil Pokaran,
District Jaisalmer.

                                                        ----Petitioners

                                    Versus

1. State of Rajasthan Through the Secretary to the Government
and Commissioner, Rural Development and Panchayat Raj
Department, Government of Rajasthan, Secretariat, Jaipur.

2. Secretary to the Government, Department of School Education,
Government of Rajasthan, Secretariat, Jaipur.

3. Additional Commissioner and Joint Secretary to the
Government, Rural Development and Panchayati Raj Department
(Panchayati Raj), Government of Rajasthan, Secretariat, Jaipur.

4. District Collector, Jaisalmer.

5. Director, Secondary Education Rajasthan, Bikaner.

6. Chief Executive Officer, Zila Parishad, Jaisalmer.

7. Development Officer, Panchayat Samiti Jaisalmer, District
Jaisalmer.

8. Officiating Panchayat Elementary Education Officer - Cum -
Chairman (Principal, Government Senior Secondary School),
School Development and Management Committee, Nachna, Gram
Panchayat Nachna, Panchayat Samiti Jaisalmer, District Jaisalmer.

9. Sarpanch, Gram Panchayat Nachna, Panchayat Samiti
Jaisalmer, District Jaisalmer.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12494 / 2017
Indu Lal Gehlot S/o Teja Ram Gehlot, Aged About 39 Years,
Resident of Village & Post Bapu Nagar, Paladi Jod, Sumerpur Tehsil
Sumerpur, District Pali (Raj.)

                                                         ----Petitioner

                                    Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.
                                (37 of 104)
                                                      [ CW-15837/2017]



3. Director, Secondary Education, Bikaner (Raj.)

4. Director, Elementary Education, Bikaner (Raj.)

5. District Education Officer (Secondary Education), District- Pali.

6. District Education Officer (Elementary Education), District- Pali.

7. Chief Executive Officer, Zila Parishad Pali.

8. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt.
Adarsh Sr. Secondary School, Paladi Jod, Panchayat Samiti
Sumerpur District Pali (Raj.)

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12502 / 2017
Usha W/o Sh. Dharmendra Singh Chundawat, Aged About 34
Years, R/o Village Khajura Panchayat Samiti Kushalgarh, District
Banswara.

                                                       ----Petitioner

                                Versus

1. State of Rajasthan Through the Secretary, Rural Development &
Panchayati Raj Department, Govt. of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad Banswara, District
Banswara.

3. The District Collector, Banswara

4. The District Education Officer, Elementary Education, Banswara.

5. The Block Elementary Education Officer, Panchayat Samiti
Kushalgarh, District Banswara.

6. Panchayat Elementary Education Officer Cum Principal, Govt.
Secondary School Khajura-Kotra, Raanga, Panchayat Samiti
Kushalgarh District Banswara.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12506 / 2017
Jagdish Prasad S/o Shri Jeevanram, Aged About 35 Years, By
Caste- Jat, Resident of Sudrasan, Tehsil- Deedwana, District-
Nagaur (Rajasthan).

                                                       ----Petitioner
                                (38 of 104)
                                                      [ CW-15837/2017]



                                Versus

1. The State of Rajasthan Through the Secretary, Panchayati Raj
Department, Govt. of Rajasthan, Jaipur (Rajasthan).

2. The Chief Executive Officer, Zila Parishad, Nagaur.

3. Director (Primary Education), Rajasthan, Education Directorate,
Bikaner

4. Block Education Officer, Maulasar, Tehsil- Deedwana, District-
Nagaur.

5. Panchayat Education Officer (P.E.O.), Gram Panchayat
Sudrasan, Tehsil- Deedwana, District- Nagaur.

                                                    ----Respondents

               S.B. Civil Writ Petition No. 12519 / 2017
Ummed Singh Chouhan S/o Raghunath Singh, Aged About 39
Years, Resident of Village & Post Khimada, Tehsil Sumerpur,
District Pali (Raj.)

                                                         ----Petitioner

                                Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. Director, Secondary Education, Bikaner (Raj.)

4. Director, Elementary Education, Bikaner (Raj.)

5. District Education Officer (Secondary Education), District- Pali.

6. District Education Officer (Elementary Education), District- Pali.

7. Chief Executive Officer, Zila Parishad Pali.

8. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt. Sr.
Secondary School, Khimada, Panchayat Samiti Sumerpur District
Pali (Raj.)

                                                    ----Respondents

            S.B. Civil Writ Petition No. 12523 / 2017
1. Laxman Singh S/o Shri Manohar Singh, Aged About 36 Years,
                               (39 of 104)
                                                     [ CW-15837/2017]



Resident of Village & Post Gauredi Chan Chan, Tehsil Degana,
District Nagour (Raj.)

2. Bhagwan Singh S/o Man Singh, Aged About 35 Years, Resident
of Village Mandal Deva, Post Mandal Jodha, Tehsil Degana, District
Nagour (Raj.)

                                                     ----Petitioners

                               Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. Director, Secondary Education, Bikaner (Raj.)

4. Director, Elementary Education, Bikaner (Raj.)

5. District Education Officer (Secondary Education), District-
Nagour.

6. District Education Officer (Elementary Education), District-
Nagour.

7. Chief Executive Officer, Zila Parishad Nagour.

8. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt. Sr.
Secondary School, Gonrada, Panchayat Samiti Degana, District
Nagour (Raj.)

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12570 / 2017
1. Nidhi W/o Daya Shanker D/o Chanderbhan, Aged About 22
Years

2. Bega Ram S/o Shri Krishan Lal, Aged About 32 Years, Both Are
Resident of 36H Naggi, Tehsil Karanpura, District Sri Ganganagar.

                                                     ----Petitioners

                               Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Addl. Commissioner and Joint Secretary, Rural Development
                               (40 of 104)
                                                     [ CW-15837/2017]



and Panchayati Raj, Department, Rajasthan, Jaipur.

3. Chief Executive Officer, Zila Parishad, Sriganganagar

4. District Education Officer (Elementary), Sri Ganganagar.

5. Block Development Officer, Panchayat Samiti Karanpur District
Sri Ganganagar.

6. Sarpanch Gram Panchayat 36 H Naggi, Panchayat Samiti
Karanpur, District Sri Ganganagar

7. School Development Management Committee, Government Sr.
Secondary School, 36H Naggi, Tehsil Karanpur, District Sri
Ganganagar.

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12577 / 2017
Harendra Singh S/o Shri Madan Lal Kaswan, Aged About 44 Years,
R/o Paliyas, Tehsil Degana, Distirct Nagaur (Raj.).

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayat Raj and Rural Development, Secretariat, Government of
Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Nagaur,
District Nagaur, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Nagaur, District
Nagaur, Rajasthan.

5. The School Development and Management Committee,
Government Senior Secondary School, Mewda, Tehsil Degana,
District Nagaur Through the Principal.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12582 / 2017
Rewant Ram Son of Shri Ram Chandra, Aged About 35 Years,
Resident of Village Baapeu, Tehsil Dungargarh, District Bikaner.

                                                      ----Petitioner

                               Versus
                               (41 of 104)
                                                     [ CW-15837/2017]



1. State of Rajasthan - Through Secretary, Department of
Panchayati Raj, Secretariat, Jaipur (Rajasthan)

2. District Education Officer, Elementary Education, Bikaner
(Rajasthan)

3. District Collector, Bikaner (Rajasthan)

4. Chief Executive Officer, Zila Parishad, Bikaner (Rajasthan)

5. Panchayat Prarmbhik Shiksha Adhikari, Cum Principal, Govt.
Secondary School, Gram Panchayat Baapeu, Panchayat Samiti
Dungargarh, District Bikaner.

6. Gram Panchayat Baapeu, Panchayat Samiti Dungargarh, District
Bikaner.

                                                   ----Respondents

              S.B. Civil Writ Petition No. 12587 / 2017
Rajveer Kour D/o Shri Albel Singh, Aged About 36 Years, Resident
of Village 27 H Jagtewala, Tehsil Karanpur, District Sri Ganganagar.

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

3. Deputy Secretary, Department of School Education,
Government of Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sriganganagar

5. District Education Officer (Elementary), Sri Ganganagar

6. Block Development Officer, Panchayat Samiti Karanpur District
Sri Ganganagar.

7. School Management Committee, Government Upper Primary
School, 25 H (Dalpatsinghpur), Tehsil Karanpur, District Sri
Ganganagar.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12590 / 2017
Priyanka D/o Omprakash W/o Kamlesh Kumar, Aged About 24
                               (42 of 104)
                                                       [ CW-15837/2017]



Years, R/o Fathegarh, Distirct Jaisalmer, Rajasthan.

                                                        ----Petitioner

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Jaisalmer,
District Jaisalmer, Rajasthan.

6. The District Education Officer, Elementary Education, Jaisalmer,
District Jaisalmer, Rajasthan.

7. The Chief Executive Officer, Zila Parishad Jaisalmer, Jaisalmer,
District Jaisalmer, Rajasthan.

8. The Headmaster/PEEO/Chairman, School Development
Management Committee, Government Secondary School
Fatehgarh, Gram Panchayat Fatehgarh, Block Sam, District
Jaisalmer, Rajasthan.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12598 / 2017
Deepika W/o Krishna Gopal, Aged About 28 Years, By Caste
Vijayvargiya, Resident of Railmagra, Tehsil Railmagra, District
Rajsamand (Raj.).

                                                        ----Petitioner

                               Versus

1. State of Rajathan, Through Secretary, Department of School
Education, Govt. of Rajasthan, Jaipur (Raj.)

2. Director, Elementary Education, Govt. of Rajasthan, Bikaner.

3. Director, Secondary Education, Govt. of Rajasthan, Bikaner.

4. Block Development Officer, Panchayat Samiti, Railmagra,
District Rajsamand.

5. District Education Officer, District Rajsamand.
                                (43 of 104)
                                                      [ CW-15837/2017]




                                                     ----Respondents

             S.B. Civil Writ Petition No. 12611 / 2017
Karmjit Kaur D/o Shri Jora Singh, W/o Gurdeep Singh, Aged About
30 Years, R/o Village 13-FF, Manaksar, Tehsil Karanpur, District Sri
Ganganagar (Raj.).

                                                       ----Petitioner

                                Versus

1. State of Rajasthan Through the Secretary, Departmentof of
Rural Development and Panchayati Raj, Secretariat, Rajasthan.

2. The Chief Executive Officer, Zila Parishad, Sri Ganganagar.

3. The Block Elementary Education Officer, Sri Karanpur, District
Sri Ganganagar.

4. The Principal, Govt. Sr. Secondary School, 14-FF, Tehsil Sri
Karanpur, District Sri Ganganagar.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12652 / 2017
1. Reshma Praveen D/o Shabbir Hussain Mansuri, Aged About 27
Years, R/o Bardiliyas, Tehsil Kotri, District Bhilwara.

2. Anita Kabra D/o Balmukund Kabra, Aged About 24 Years,
Resident of Bardiliyas, Tehsil Kotri, District Bhilwara (Raj.).

3. Om Prakash S/o Chandna Ram, Aged About 37 Years, Resident
of Village & Post Khuiala, District Jaisalmer (Raj.).

                                                      ----Petitioners

                                Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. Director, Secondary Education, Bikaner (Raj.).

4. Director, Elementary Education, Bikaner (Raj.).

5. District Education Officer (Secondary Education), District
Bhilwara (Raj.).
                                (44 of 104)
                                                      [ CW-15837/2017]



6. District Education Officer (Secondary Education), District
Jaisalmer (Raj.).

7. District Education Officer (Elementary Education), District
Bhilwara (Raj.).

8. District Education Officer (Elementary Education), District -
Jaisalmer.

9. Chief Executive Officer, Zila Parishad, Bhilwara (Raj.).

10. Chief Executive Officer, Zila Parishad, Jaisalmer (Raj.).

11. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt.
Adarsh Sr. Secondary School Barliyas, Dist. Bhilwara, Panchayat
Samiti Barliyas District Bhilwara (Raj.).

12. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt.
Adarsh Sr. Secondary School, Siyambar, Dist. Jaisalmer, Panchayat
Samiti, Sam District Jaisalmer (Raj.).

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12684 / 2017
Anita Kumari D/o Shri Kirta Ram, Aged About 30 Years, R/o Chak-
20, B.D. Post Office, 61 Head, Tehsil Khajuwala, District Bikaner,
Rajasthan.

                                                       ----Petitioner

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Bikaner,
District- Bikaner, Rajasthan.

6. The District Education Officer, Elementary Education, Bikaner,
District- Bikaner, Rajasthan.

7. The Chief Executive Officer, Zila Parishad Bikaner, District
Bikaner, Rajasthan.
                               (45 of 104)
                                                      [ CW-15837/2017]




8. The Headmaster/PEEO/Chairman, Schoo Development
Management Committee, Government Secondary School, 17KYD
Khajuwala, Gram Panchayat 17KYD, Block Khajuwala, District
Bikaner, Rajasthan.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12692 / 2017
1. Rajoo Singh S/o Shri Arjoon Singh, Aged About 46 Years, R/o
Maansagar, Panchayat Samiti, Bawari, Jodhpur.

2. Chand Kanwar D/o Govind Singh, R/o Maansagar, Panchayat
Samiti, Bawari, Jodhpur.

                                                      ----Petitioners

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Jodhpur,
District Jodhpur, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.

5. The P.E.O. School Development and Management Committee,
Government Senior Secondary School, Dawara, Gram Panchayat,
Mansagar, Panchayat Samiti Bawari, Jodhpur.

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12695 / 2017
1. Govind Parshad S/o Shri Bhagwati Parshad, Aged About 37
Years, R/o Village/post Bhadrajun, Teh. Ahore, District Jalore,
Rajasthan.

2. Partivi Singh S/o Shri Shetan Singh, Aged About 24 Years, R/o
Village/Post Bhadrajun Teh. Ahore Dist. Jalore.

                                                      ----Petitioners

                               Versus

1. The State of Rajasthan Through the Secretary, Department of
Panchayati Raj, Government of Rajasthan, Jaipur.
                                (46 of 104)
                                                         [ CW-15837/2017]



2. The Chief Executive Officer, Zila Parishad, Jalore.

3. The District Education Officer, Primary Education, Jalore.

4. The Surpunch, Gram Panchayat Bhadrajun, Teh. Ahore, Dist.
Jalore.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12747 / 2017
1. Savita D/o Shri Mohan Lal, Aged About 24 Years, R/o VPO
Manniwali, Tehsil Sadulsahar, District Sri Ganganagar (Raj.)

2. Suman Yadav D/o Shri Krishan Kumar, Aged About 25 Years,
R/o VPO Manniwali, Tehsil Sadulsahar, District Sri Ganganagar
(Raj.)

                                                         ----Petitioners

                                Versus

1. The State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Secretariat, Govt. of
Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad, Sriganganagar

3. The District Education Officer, (Elementary Education),
Sriganganagar, Dist. Sriganganagar.

4. Gram Panchayat, Manniwali, Panchayat Samiti Sadulshahar,
District Sriganganagar Through Its Sarpanch.

5. The School Development and Managing Committee (SDMC)
Through Panchayat Elementary Education Officer Cum Principal
Manniwali, Sadulshahar, District Sri Ganganagar

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12750 / 2017
Pradeep Kumar S/o Shri Govind Ram, Aged About 38 Years, By
Caste Jat, Resident of Moti Pura, Gram Panchayat- Nagwara,
Tehsil- Kuchaman City, District Nagaur (Rajasthan).

                                                          ----Petitioner

                                Versus

1. State of Rajasthan Through the Sashan Secreatry and
Commissioner, Rural Development and Panchayati Raj
Department, Govt. of Rajasthan (Panchayati Raj) Jaipur,
Rajasthan.
                               (47 of 104)
                                                      [ CW-15837/2017]




2. The Director, Secondary Education, Bikaner, Rajasthan.

3. The Director, Elementary Education, Bikaner, Rajasthan.

4. The District Collector, Nagaur, District Nagaur

5. The Chief Executive Officer, Zila Parishad, Nagaur.

6. The Gram Panchayat, Nagwara, Tehsil- Kuchaman, District-
Nagaur, Rajasthan.

7. Principal & President School Development and Menegement
Committee (SDMC) & Panchayat Function Officer, Govt. Senior
Secondary School, Nagwara (Kuchaman), District- Nagaur, Raj.

                                                     ----Respondents

              S.B. Civil Writ Petition No. 12806 / 2017
Kiran Singh S/o Shri Daya Ram, Aged About 23 Years, By Caste
Jat, Resident of Lalpura, Gram Panchayat 25 R.W.D., Tehsil
Rawatsar, District Hanumangarh (Raj.)

                                                         ----Petitioner

                               Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. District Education Officer (Elementary Education), District-
Hanumangarh.

4. Chief Executive Officer, Zila Parishad, Hanumangarh.

5. Panchayat Elementary Education Officer / Chairmen Cum
Principal, School Development Management Committee, Govt.
Adarsh Secondary School, Lalpura, Panchayat Samiti Rawatsar,
District Hanumangarh (Raj.)

                                                     ----Respondents

              S.B. Civil Writ Petition No. 12876 / 2017
1. Mohammed Sumin S/o Shri Sardar Ali, Aged About 40 Years,
Resident of Chak 3 LPM (B), Mokhamwala, Tehsil Raisinghnagar
District Sri Ganganagar.

2. Shishpal Bhadu S/o Shri Raja Ram Bhadu, Resident of Chak 33
PS, Tehsil Raisinghnagar District Sri Ganganagar.
                               (48 of 104)
                                                     [ CW-15837/2017]




3. Mohan Lal S/o Shri Poona Ram, Resident of Village 73 NP, Post
75 NP, Tehsil Raisinghnagar District Sri Ganganagar.

4. Manwar Ali S/o Shri Ranjeet Khan, Resident of Village 22 PTD
(B), Post Sameja, Tehsil Raisinghnagar District Sri Ganganagar.

5. Madan Lal S/o Shri Nanu Ram, Resident of Village Bajuwala,
Tehsil Raisinghnagar District Sri Ganganagar.

6. Radhey Shyam S/o Shri Bhanwar Lal, Resident of 2 NZP, Tehsil
Vijaynagar District Sri Ganganagar.

7. Magej Singh S/o Shri Ratan Singh, Resident of Chak 13 APD,
Post Kamraniya Via Anupgarh Tehsil Sri Vijaynagar District Sri
Ganganagar.

                                                     ----Petitioners

                               Versus

1. The State of Rajathan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sri Ganganagar.

5. District Education Officer (Elementary), Sri Ganganagar.

6. Block Development Officer, Panchayat Samiti Raisinghnagar,
District Sri Ganganagar.

7. Block Development Officer, Panchayat Samiti Sri Vijaynagar,
District Sri Ganganagar.

8. School Development Management Committee, Govt. Secondary
School, 68 NP, Panchayat Samiti Raisinghnagar District Sri
Ganganagar.

9. School Development Management Committee, Govt. Adarsh
Govt. Senior Secondary School, 6/8 LPM, Panchayat Samiti
Raisinghnagar District Sri Ganganagar.

10. School Development Management Committee, Govt. Girls
Senior Secondary School, Satjanda, Panchayat Samiti
Raisinghnagar District Sri Ganganagar.
                               (49 of 104)
                                                     [ CW-15837/2017]




11. School Development Management Committee, Govt. Senior
Secondary School, 22 PTD, Panchayat Samiti Raisinghnagar
District Sriganganagar.

12. School Development Management Committee, Govt. Senior
Secondary School, 15 BLD (A) (Ratnewala), Panchayat Samiti Sri
Vijaynagar District Sri Ganganagar.

13. School Development Management Committee, Govt. Adarsh
Senior Secondary School, Khatan Panchayat Samiti Raisinghnagar,
District Sri Ganganagar.

14. School Development Management Committee, Govt. Adarsh
Senior Secondary School, 4 BLD, Panchayat Samiti Sri Vijaynagar
District Sri Ganganagar.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12887 / 2017
Baldev Singh S/o Shri Jarnail Singh, Aged About 35 Years,
Resident of Chak 2 PGM, Tehsil Anoopgarh, District Sri
Ganganagar.

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sri Ganganagar.

5. District Education Officer (Elementary), Sri Ganganagar.

6. Block Development Officer, Panchayat Samiti Anoopgarh District
Sri Ganganagar.

7. School Development Management Committee, Govt. Secondary
School, 72 GB, Panchayat Samiti Anoopgarh, District Sri
Ganganagar.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12888 / 2017
                                (50 of 104)
                                                     [ CW-15837/2017]



Jog Singh S/o Shri Vijay Singh, Aged About 26 Years, Resident of
Village Jetpura, Post- Kamba, Tehsil Ahore, District Jalore (Raj.)

                                                      ----Petitioner

                                Versus

1. State of Rajasthan Through the Secretary, Panchayati Raj
Department, Secretariat, Jaipur, Rajasthan.

2. The Principal Secretary, Education Department, Secretariat,
Jaipur, Rajasthan.

3. Director, Secondary Education, Bikaner.

4. District Education Officer (Secondary Education), District-
Jalore.

5. District Education Officer (Elementary Education), District-
Jalore.

6. Chief Executive Officer, Zila Parishad Jalore.

7. Panchayat Elementary Education Officer/ Chairmen Cum
Principal, School Development Management Committee, Govt.
Adarsh Sr. Secondary School, Ajitpura, Panchayat Samiti Ahore
District Jalore (Raj.)

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12901 / 2017
Jaswant Singh S/O Hameer Singh, Aged About 35 Years, R/O
Village Post Hemawas, Tehsil- District Pali, Rajasthan.

                                                      ----Petitioner

                                Versus

1. The State of Rajathan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Jodhpur,
District Pali, Rajasthan.

6. The District Education Officer, Elementary Education, Jodhpur,
                                (51 of 104)
                                                      [ CW-15837/2017]



District Pali, Rajasthan.

7. The Chief Executive Officer, Zila Parishad Jodhpur, District Pali,
Rajasthan.

8. The Headmaster/PEEO/Chairman, School Development
Management Committee, Government Secondary School
Hemawas, Gram Panchayat Hemawas, Block Pali, District Pali,
Rajasthan.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12903 / 2017
Suresh Kumar Son of Shri Ram Pratap, Aged About 33 Years, By
Caste Prajapat, Resident of 4 SPS Salempura, Panchayat Samiti-
Anoopgarh, District Sri Ganganagar.

                                                       ----Petitioner

                                Versus

1. State of Rajasthan, Through-the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Zila Parishad, Sri Ganganagar Through-its Chief Executive
Officer, Sri Ganganagar.

3. Block Development Officer, Panchayat Samiti, Anoopgarh,
District-sri Ganganagar

4. Gram Panchayat, 4 SPS (Salempura), Panchayat Samiti,
Anoopgarh, Tehsil Anoopgarh, District Sri Ganganagar. Through Its
Secretary.

5. School Development and Management Committee, Government
Secondary School, Salempura (4 SPS), Tehsil- Anoopgarh, Tehsil-
Anoopgarh, District Sri Ganganagar Through Its Principal Cum
Panchayat Elementary Education Officer.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 12905 / 2017
Sunil Kumar Son of Shri Banwarilal, Aged About 32 Years,
Resident of 4 SPS (Salempura, Panchayat Samiti Anoopgarh,
Tehsil - Anoopgarh, District Sri Ganganagar.

                                                       ----Petitioner

                                Versus

1. State of Rajasthan, Through - The Secretary, Department of
                              (52 of 104)
                                                   [ CW-15837/2017]



Rural Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Zila Parishad, Sri Ganganagar, Through-its Chief Executive
Officer, Sri Ganganagar.

3. Block Development Officer, Panchayat Samiti, Anoopgarh,
District- Sri Ganganagar.

4. Gram Panchayat, 4 SPS (Salempura)., Panchayat Samti,
Anoopgarh, Tehsil Anoopgarh, District Sri Ganganagar. Through Its
Secretary.

5. School Development and Management Committee, Government
Secondary School, Salempura (4 SPS), Tehsil - Anoopgarh, Tehsil -
Anoopgarh, District Sri Ganganagar Through Its Principal Cum
Panchayat Elementary Education Officer.

                                                  ----Respondents

              S.B. Civil Writ Petition No. 12908 / 2017
Kulvindra Kour Daughter of Kuldeep Singh, Aged About 31 Years,
By Caste Jat Sikh, Resident of Chak 2 PGM (B), Tehsil- Anoopgarh,
District Sri Ganganagar.

                                                    ----Petitioner

                              Versus

1. State of Rajasthan, Through- Secretary, Department of Rural
Development and Panchayti Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Zila Parishad, Sri Ganganagar, Through-its Chief Executive
Officer, Sri Ganganagar.

3. Gram Panchayat, 2 PGM (B) Panchayat Samitee, Anopgarh,
Tehsil Anoopgarh, District Sriganganagar, Through Its Secretary.

4. School Development and Management Committee, Government
Higher Secondary School, 2 PGM, Tehsil Anoopgarh, District Sri
Ganganagar, Through Its Principal Cum Panchayat Elementary
Education Officer.

                                                  ----Respondents

              S.B. Civil Writ Petition No. 12910 / 2017
Suman Dhanaka Daughter of Sh. Om Prakash, Aged About 26
Years, Resident of Ward No. 11, Village Ghotra Khasla, Kunji,
Disttrict Hanumangarh (Rajasthan).

                                                    ----Petitioner
                               (53 of 104)
                                                     [ CW-15837/2017]




                               Versus

1. State of Rajasthan, Through Secretary, Department of
Panchayati Raj, Secretariat, Jaipur (Rajasthan).

2. District Education Officer, Elementary Education, Hanumangarh
(Rajasthan).

3. Chief Executive Officer, Zila Parishad, Hanumangarh
(Rajasthan).

4. Panchayat Prarmbhik Shiksha Adhikari, Cum Principal, Govt.
Senior Secondary School, Kunji, Tehsil Bhadra, District
Hanumangarh.

                                                   ----Respondents

              S.B. Civil Writ Petition No. 12922 / 2017
Ajay Saraswat S/o Megha Ram Saraswat, Aged About 33 Years,
Resident of - Village Khivsar, Tehsil Khivsar, District Nagaur.

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through the Principal Secretary,
Department of Education, Government of Rajasthan, Secretariat,
Jaipur.

2. The Principal Secretary, Rural Development & Panchayati Raj
Department, Government of Rajasthan, Secretariat, Jaipur.

3. The Director, Elementary Education, Bikaner.

4. The District Education Officer (Elementary Education), Nagaur.

5. Zila Parishad, Nagaur, Through Its Chief Executive Officer, Zila
Parishad, Nagaur.

6. The School Development and Management Committee Through
the Chairman, Govt. Adarsh Sr. Sec. School, Khinwsar, District
Nagaur.

7. The Block Development Officer, Khinwsar, District Nagaur.

8. The Gram Sewak, Gram Panchayat Khinwsar, District Nagaur.

                                                   ----Respondents

            S.B. Civil Writ Petition No. 12929 / 2017
Bhopal Singh Rajput S/o Shri Bhagwan Singh, Aged About 30
                                 (54 of 104)
                                                        [ CW-15837/2017]



Years, R/o Village Dadai, Post Dadai, Tehsil Desuri, District Pali
(Raj.).

                                                         ----Petitioner

                                 Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Pali,
District Pali, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Pali, District Pali,
Rajasthan.

5. The Block Education Officer, Elementary Desuri, District Pali.

6. The President School Development and Management
Committee, Shri Kheta Dhanaji Government Adarsh Higher
Secondary School, Dadai Tehsil Desuri, District Pali.

                                                      ----Respondents

             S.B. Civil Writ Petition No. 12935 / 2017
1. Pathan Khan S/o Shri Fazru Khan, Aged About 23 Years, R/o
Khiyanion Ki Dhani, Sindhipura, Tehsil Pipar City, District Jodhpur.
(Raj.)

2. Moinudeen S/o Rafiq Khan, R/o Malar, Tehsil Pipar City, Distirct
Jodhpur (Raj.).

3. Manju D/o Badri Ram, R/o Dueliyon Ki Dhani Sathin Road,
Sindhipura, Tehsil Pipar City, District Jodhpur (Raj.).

                                                        ----Petitioners

                                 Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Jodhpur,
District Jodhpur, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Jodhpur, District
                               (55 of 104)
                                                     [ CW-15837/2017]



Jodhpur, Rajasthan.

5. The Block Education Officer, Elementary Pipar City, District
Jodhpur.

6. The President School Development and Management
Committee, Government Higher Secondary School, Jalupura,
Sindhipura, Tehsil Piparcity, District Jodhpur.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 12937 / 2017
1. Pooja D/o Jaisaram, Aged About 23 Years, R/o Village & Post
Jusariya, Tehsil Makrana, District Nagaur (Raj.).

2. Harendra Bhakar S/o Hanuman Ram Bhakar, Aged About 23
Years, R/o Village Mandakiya, Post Jusariya, Tehsil Makrana,
District Nagaur (Raj.).

3. Manisha Choudhary D/o Tulsi Ram Gawadiya, Aged About 23
Years, R/o Village & Post Jusariya, Tehsil Makrana, District Nagaur
(Raj.).

                                                        ----Petitioners

                               Versus

1. The State of Rajasthan Through Its Secretary, Rural
Development and Panchayati Raj, Department, Government
Secretariat, Jaipur, Rajasthan.

2. The Chief Executive Officer, Zila Parishad Nagaur.

3. The District Education Officer, Elementary Education, Nagaur.

4. The Primary Elementary Education Officer, Gram Panchayat
Jusariya, Panchayat Samiti Makrana, District Nagaur.

                                                   ----Respondents

              S.B. Civil Writ Petition No. 12950 / 2017
Dharmpal Singh Rawat S/o Shri Gopal Singh, Aged About 30
Years, R/o Village Pipali Ka Badiya, Post Bhojpura, Tehsil Badnor,
District Bhilwara, Rajasthan.

                                                        ----Petitioner

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.
                                (56 of 104)
                                                      [ CW-15837/2017]




2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Bhilwara,
District Bhilwara, Rajasthan.

6. The District Education Officer, Elementary Education, Bhilwara,
District Bhilwara, Rajasthan.

7. The Chief Executive Officer, Zila Parishad Bhilwara, District
Bhilwara, Rajasthan

8. The Principal/PEEO/Chairman, School Development
Management Committee, Government Primary School, Bhadri,
Panchayat Samiti Aasind, District Bhilwara, Rajasthan.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12968 / 2017
Asu Ram S/o Sh. Mota Ram, Aged About 39 Years, B/c Jat, R/o
VPO Kolasar, Gram Panchayat Malsisar, Panchayat Smiti
Sujangarh, District Churu.

                                                       ----Petitioner

                                Versus

1. State of Rajathan Through the Secretary, Rural Development &
Panchayati Raj Department, Govt. of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad Churu, District Churu.

3. The District Collector, Churu.

4. The District Education Officer, Elementary Education, Churu.

5. The Block Elementary Education Officer, Panchayat Samiti
Sujangarh, District Churu.

6. Panchayat Elementary Education Officer Cum Principal Govt. Sr.
Secondary School Malsisar, Gram Panchayat Malsisar, Panchyat
Samiti Sujangarh, District Churu.

                                                    ----Respondents

            S.B. Civil Writ Petition No. 12969 / 2017
1. Narayan Lal S/o Sh. Gagji Bamaniya, Aged About 39 Years, R/o
Mukam Post Obari Phala Jabunal, Tehsil Sagwara, District
                                (57 of 104)
                                                       [ CW-15837/2017]



Dungarpur.

2. Smt. Leela Darji W/o Jitendra Kumar Darji, D/o Nathu Lal Darji,
Aged About 30 Years, R/o Mukam Post Obari Phala Jabunal, Tehsil
Sagwara, District Dungarpur.

                                                       ----Petitioners

                                Versus

1. State of Rajasthan Through the Secretary, Rural Development &
Panchayati Raj Department, Govt. of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad Dungarpur District
Dungarpur.

3. The District Collector, Dungarpur.

4. The District Education Officer, Elementary Education,
Dungarpur.

5. The Block Elementary Education Officer, Panchayat Samiti
Sagwara, District Dungarpur.

6. Panchayat Elementary Education Officer Cum Principal Adarsh
Sr. Secondary School Obari, Tehsil Sagwara, District Dungarpur.

                                                      ----Respondents

            S.B. Civil Writ Petition No. 12970 / 2017
Rewant Ram S/o Megha Ram, Aged About 33 Years, Resident of
Budhro Ki Dhani (Nokha Gaon), Gram Panchat Nokha Gaon,
Panchayat Samiti Nokha, District Bikaner.

                                                        ----Petitioner

                                Versus

1. The State of Rajathan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj, Department, Rajasthan, Jaipur.

3. Chief Executive Officer, Zila Parishad, Bikaner.

4. District Education Officer (Elementary), Bikaner.

5. Block Development Officer, Panchayat Samiti Nokha District
Bikaner.
                                (58 of 104)
                                                         [ CW-15837/2017]



6. Sarpanch Gram Panchayat Nokha Gaon, Panchayat Samiti
Nokha, District Bikaner.

7. School Development Management Committee, Government
Modal Secondary School, Salundiya, Tehsil Nokha, District Bikaner.

                                                    ----Respondents

              S.B. Civil Writ Petition No. 12991 / 2017
1. Vaga Ram S/o Shri Veera Ram, Aged About 40 Years, R/o
Village Sujara, Post Bochavadi Teh. Sachore, District Jalore,
Rajasthan.

2. Krishan Lal S/o Shri Prema Ram, Aged About 33 Years, R/o
Village /post Bahadwal Tehs. Sachor Dist. Jalore.

3. Ajotiben D/o Shri Karshan Bhai Choudhary, Aged About 26
Years, R/o Village Sujara, Post Bichavadi Teh. Sachor, District
Jalore, Rajasthan.

                                                         ----Petitioners

                                Versus

1. The State of Rajasthan Through the Secretary, Department of
Panchayati Raj, Government of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad, Jalore.

3. The District Education Officer, Primary Education, Jalore.

4. The Sarpanch, Gram Panchayat Bahdwal Tehs. Sachor, Dist.
Jalore.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 12998 / 2017
1. Virendar Singh Panwar S/o Mahendar Singh Panwar, Aged
About 30 Years, At Present Selected At Govt Senior Secondary
School, Sihasan District Sikar.

2. Balveer Singh S/o Randhir Singh, At Present Selected At Govt
Senior Secondary School, Sihasan District Sikar.

                                                         ----Petitioners

                                Versus

1. The State of Rajasthan Through Its Secretary, Panchayati Raj
Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat,
                                 (59 of 104)
                                                        [ CW-15837/2017]



Rajasthan, Jaipur.

3. The Director (Primary) Education, Bikaner.

4. The Director (Secondary), Education, Bikaner.

5. The District Collector, Sikar.

6. The Chief Executive Officer, Zila Parishad, Sikar.

7. The District Education Officer (Primary), Sikar.

8. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Sihasan, Panchayat Samiti Piprali, District Sikar.

                                                      ----Respondents

             S.B. Civil Writ Petition No. 13017 / 2017
1. Rama Ram S/o Sh. Jasa Ram Jakhar, Aged About 36 Years, R/o
Village Loharwa, Tehsil Dhorimana, District Barmer.

2. Pera Ram S/o Sh. Kheta Ram, Aged About 36 Years, R/o
Loharwa, Tehsil Dhorimana, District Barmer.

                                                        ----Petitioners

                                    Versus

1. State of Rajasthan Through the Secretary, Rural Development &
Panchayati Raj Department, Govt. of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad Barmer, District
Barmer.

3. The District Education Officer, Elementary Education, Barmer.

4. The District Education Officer, Secondary Education, Barmer.

5. The Block Elementary Education Officer, Panchayat Samiti
Dhorimana, Barmer.

6. The School Development and Management Committee, Gram
Panchayat Loharwa, Panchayat Samiti Dhorimana, Barmer,
Through Panchayat Elementary Education Officer.

                                                      ----Respondents

               S.B. Civil Writ Petition No. 13057 / 2017
Devendra Kumar Pareek S/o Sh. Kachru Lal Pareek, Aged About
28 Years, By Caste Pareek Brahmin, R/o Padu Kala, Tehsil Merta
City, District Nagaur.
                                (60 of 104)
                                                     [ CW-15837/2017]



                                                      ----Petitioner

                                Versus

1. State of Rajasthan Through the Secretary, Rural Development &
Panchayati Raj Department, Govt. of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad Nagaur, District
Nagaur.

3. The District Collector, Nagaur.

4. The District Education Officer, Elementary Education, Nagaur.

5. The Block Elementary Education Officer, Panchayat Samiti
Degana, District Nagaur.

6. Gram Panchayat Bikharniya Kala, Panchayat Samiti Degna
Through Its Panchayat Elementary Education Officer, Nagour.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 13068 / 2017
1. Subhash Chandra Saini S/o Sh. Nand Lal Saini, Aged About 35
Years, R/o Athuna Mohalla, Ward No. 4, Churu.

2. Kishore Singh S/o Sh. Malu Singh, Aged About 33 Years, R/o
Duleri, Post Nethwa, Tehsil Taranagar, District Churu.

                                                      ----Petitioners

                                Versus

1. State of Rajasthan Through the Secretary, Rural Development &
Panchayati Raj Department, Govt. of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad Churu, District Churu.

3. The District Collector, Churu.

4. The District Education Officer, Elementary Education, Churu.

5. The Block Elementary Education Officer, Panchayat Samiti
Churu, District Churu.

6. The Block Elementary Education Officer, Panchayat Samiti
Taranagar, District Churu.

7. The School Development and Management Committee, Gram
Panchayat Satra, Panchayat Samiti Churu Through Its Panchayat
Elementary Education Officer. Churu.
                                (61 of 104)
                                                     [ CW-15837/2017]



8. The School Development and Management Committee, Gram
Panchayat Raiyatunda, Panchayat Samiti Taranagar Through Its
Panchayat Elementary Education Officer. Churu.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 13069 / 2017
1. Omprakash S/o Sh. Ramdev, Aged About 35 Years, By Caste
Meghwal R/o Bikharniya Kala, Post Bikharinya Kala, Tehsil Degana,
District Nagaur.

2. Sarwan Ram Choudhary S/o Sh. Gopal Ram, Aged About 28
Years, By Caste Jat, R/o Bikharniya Khurd, Post Bikharniya Kala,
Tehsil Degana, District Nagaur.

                                                      ----Petitioners

                                Versus

1. State of Rajasthan Through the Secretary, Rural Development &
Panchayati Raj Department, Govt. of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad Nagaur, District
Nagaur.

3. The District Collector, Nagaur.

4. The District Education Officer, Elementary Education, Nagaur.

5. The Block Elementary Education Officer, Panchayat Samiti
Degana, District Nagaur.

6. Gram Panchayat Bikharniya Kala, Panchayat Samiti Degna
Through Its Panchayat Elementary Education Officer. Nagaur

                                                    ----Respondents

             S.B. Civil Writ Petition No. 13071 / 2017
1. Birbal Ram Dhaka S/o Sh. Bhinwa Ram Dhaka, Aged About 45
Years, By Caste Jat, R/o VPO Rooplisar, Panchayat Samiti
Sardarshahar, District Churu.

2. Kashi Ram Mahala S/o Sh. Rugha Ram Mahala, Aged About 40
Years, R/o Village Admalsar, Tehsil Sardarshahar, District Churu.

3. Brahamprakash Swami S/o Sh. Ganesh Das Swami, Aged About
35 Years, R/o Village Bardasar, Panchayat Samiti Sardarshahar,
District Churu.

4. Ranjit Singh S/o Sh. Ganpat Singh, Aged About 40 Years, R/o
Pabusar, Tehsil Ratangarh, District Churu.
                                (62 of 104)
                                                     [ CW-15837/2017]



5. Dulichand S/o Sh. Budha Ram, Aged About 46 Years, R/o Ward
No. 31, Ratangarh, Tehsil Ratangarh, District Churu.

6. Madhubala W/o Sh. Mukesh Kumar, Aged About 32 Years, R/o
Ratangarh, Tehsil Ratangarh, District Churu.

7. Phula Kumari D/o Sh. Magha Ram, Aged About 30 Years, R/o
Shehala, Ratangarh, Tehsil Ratangarh, District Churu.

8. Sushil Kumar Pachalangiya S/o Sh. Surendra Sharma, Aged
About 47 Years, R/o Holidhora, Ratangarh, Tehsil Ratangarh,
District Churu.

9. Sushil Kumar Gadgil S/o Sh. Mohan Lal Gadgil, Aged About 43
Years, R/o Raigar Basti, Ward No. 8, Post Ratangarh, Tehsil
Ratangarh, District Churu.

10. Sandeep Kumar S/o Sh. Ratan Lal, Aged About 32 Years, R/o
Ward No. 18, Near Ramdev Mandir, Ratangarh, Tehsil Ratangarh,
District Churu.

11. Chetan Prakash S/o Sh. Girdhari Lal Soni, Aged About 32
Years, R/o V/P Bachhrara, Ratangarh, Tehsil Ratangarh, District
Churu.

12. Ram Lal Meghwal S/o Sh. Jhumar Mal, Aged About 30 Years,
R/o Village Devani, Tehsil Sujangarh, District Churu.

13. Shanker Lal Meghwal S/o Sh. Anna Ram Ji, Aged About 42
Years, R/o VPO Phogan Baas, Bharathri, Tehsil Sardarshahar,
District Churu.

14. Mangalchand S/o Sh. Sultana Ram Ji, Aged About 36 Years,
R/o Village Post Sheetsar, Tehsil Ratangarh, District Churu.

15. Mukhtiyar Beg S/o Sh. Mumtaj Beg, Aged About 28 Years, R/o
Ward No. 19, Near Madina Masjid, Post Sadulpur, Tehsil Sadulpur,
Churu.

                                                     ----Petitioners

                                Versus

1. State of Rajasthan Through the Secretary, Rural Development &
Panchayati Raj Department, Govt. of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad Churu, District Churu.

3. The District Collector, Churu.

4. The District Education Officer, Elementary Education, Churu.
                             (63 of 104)
                                                  [ CW-15837/2017]



5. The Block Elementary Education Officer, Panchayat Samiti
Ratangarh, District Churu.

6. The Block Elementary Education Officer, Panchayat Samiti
Sardarshahar, District Churu.

7. The Block Elementary Education Officer, Panchayat Samiti
Sadulpur, District Churu.

8. The Block Elementary Education Officer, Panchayat Samiti
Sujangarh, District Churu.

9. The School Development and Management Committee, Gram
Panchayat Dulrasar, Panchayat Samiti Sardarshahar Through Its
Panchayat Elementary Education Officer.

10. The School Development and Management Committee, Gram
Panchayat Kusumdesar, Panchayat Samiti Ratangarh Through Its
Panchayat Elementary Education Officer, Churu

11. The School Development and Management Committee, Gram
Panchayat Gogasar, Panchayat Samiti Ratangarh Through Its
Panchayat Elementary Education Officer, Churu

12. The School Development and Management Committee, Gram
Panchayat Bachhrara, Panchayat Samiti Ratangarh Through Its
Panchayat Elementary Education Officer, Churu

13. The School Development and Management Committee, Gram
Panchayat Loonch, Panchayat Samiti Ratangarh Through Its
Panchayat Elementary Education Officer, Churu

14. The School Development and Management Committee, Gram
Panchayat Ratansara, Panchayat Samiti Ratangarh Through Its
Panchayat Elementary Education Officer, Churu

15. The School Development and Management Committee, Gram
Panchayat Barpalsar, Panchayat Samiti Ratangarh Through Its
Panchayat Elementary Education Officer, Churu

16. The School Development and Management Committee, Gram
Panchayat Gorisar, Panchayat Samiti Ratangarh Through Its
Panchayat Elementary Education Officer, Churu

17. The School Development and Management Committee, Gram
Panchayat Nakrasar, Panchayat Samiti Churu Through Its
Panchayat Elementary Education Officer, Churu

18. The School Development and Management Committee, Gram
Panchayat Melusar, Panchayat Samiti Ratangarh Through Its
Panchayat Elementary Education Officer, Churu
                               (64 of 104)
                                                     [ CW-15837/2017]



19. The School Development and Management Committee, Gram
Panchayat Khandwa Patta, Panchayat Samiti Churu Through Its
Panchayat Elementary Education Officer, Churu

20. The School Development and Management Committee, Gram
Panchayat Mehrasar Chachera, Panchayat Samiti Sardarshahar
Through Its Panchayat Elementary Education Officer, Churu

21. The School Development and Management Committee, Gram
Panchayat Dhandhal Lekhu, Panchayat Samiti Sadulpur Through
Its Panchayat Elementary Education Officer, Churu

                                                   ----Respondents

             S.B. Civil Writ Petition No. 13095 / 2017
1. Vandana Sharma D/o Shri Narayan Lal Sharma, Aged About 40
Years, R/o Gram Post Gilund, Tehsil Railamagra, Distt. Rajsamand
(Raj.)

2. Nisha Paliwal D/o Shri Sagar Mal Paliwal, Aged About 39 Years,
R/o Gram Post Gilund, Tehsil Railamagra, Distt. Rajsamand (Raj.)

                                                     ----Petitioners

                               Versus

1. State of Rajasthan Through the Joint Government Secretary,
Rural Development and Panchayati Raj. Department, Government
of Rajasthan, Jaipur.

2. The Government Secretary School Education Department,
Government of Rajasthan, Jaipur.

3. The Director, Elementary Education, Government of Raj., Jaipur.

4. The Deputy Director, Elementary Education, Zone Udaipur

5. The Primary Education Officer, District Rajsamand (Raj.)

6. The Chief Executive Officer, District Rajsamand (Raj.)

7. The District Education Officer, Elementary Education, District
Rajsamand (Raj.)

8. The Block Education Officer (Elementary) / Nodal Officer,
Panchayat Samiti Railmagra, District Rajsamand (Raj.)

9. The Principal of the Government Adarsh Senior Secondary
School (President of SDMC/SMC), Gram Panchayat Jawasiya,
Panchayat Samiti Railmagra, District Rajsamand (Raj.)

                                                   ----Respondents
                               (65 of 104)
                                                     [ CW-15837/2017]




             S.B. Civil Writ Petition No. 13127 / 2017
Smt. Neelu Garg W/o Shri Prashant Gupta, Aged About 39 Years,
R/o Bhagat Singh Gate, Near Ramdev Tenple, Thermal Colony,
Suratgarh, Sriganganagar (Raj)

                                                      ----Petitioner

                               Versus

1. State of Rajasthan Through the Joint Government Secretary,
Rural Development and Panchayati Raj. Department, Government
of Rajasthan, Jaipur.

2. The Government Secretary School Education Department,
Government of Rajasthan, Jaipur.

3. The Director, Elementary Education, Government of Raj., Jaipur.

4. The Deputy Director, Elementary Education, Zone Udaipur

5. The Primary Elementary Education Officer, Distt. Sriganganagar

6. The Chief Executive Officer, District Sriganganagar (Raj.)

7. The District Education Officer, Elementary Education, District
Sriganganagar (Raj.)

8. The Block Education Officer (Elementary) / Nodal Officer,
Panchayat Samiti Thermal, District Sriganganagar (Raj.)

9. The Principal of the Government Adarsh Senior Secondary
School (President of SDMC/SMC), Gram Panchayat Rambhawali,
Panchayat Samiti Suratgarh, District Sriganganagar (Raj.)

                                                   ----Respondents

            S.B. Civil Writ Petition No. 13169 / 2017
Suman Nirvan D/o Vijay Singh, Aged About 34 Years, R/o Village
Post Deh Tehsil Jayal District Nagaur.

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through Its Secretary, Panchayat Raj
Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat,
Rajasthan, Jaipur.

3. The Director (Primary) Education, Bikaner.
                                (66 of 104)
                                                       [ CW-15837/2017]




4. The Director (Secondary), Education, Bikaner.

5. The District Collector, Nagaur.

6. The Chief Executive Officer, Zila Parishad, Nagaur.

7. The District Education Officer (Primary), Nagaur.

8. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Kanediya, Panchayat Samiti Jayal, District Nagaur.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 13207 / 2017
Hemlata Paliwal Daughter of Sh. Gopal Lal Paliwal, Aged About 37
Years, Resident of Village Bagol, Tehsil- Nathdwara, Panchayat
Samiti Khamnor, District Rajsamand (Rajasthan).

                                                         ----Petitioner

                                Versus

1. State of Rajasthan, Through Secretary, Department of
Panchayati Raj, Secretariat, Jaipur (Rajasthan).

2. District Education Officer, Elementary Education, Rajsamand
(Rajasthan).

3. Chief Executive Officer, Zila Parishad, Rajsamand (Rajasthan).

4. Panchayat Prarmbhik Shiksha Adhikari, Cum Principal, Govt.
Senior Secondary School, Bagol, Tehsil Nathdwara, District
Rajsamand.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 13232 / 2017
1. Durga Ram S/o Shri Moda Ram, Aged About 40 Years, Resident
of Ward No. 13 Raisinghnagar, Tehsil Raisinghnagar, District Sri
Ganganagar.

2. Makkhan Singh S/o Shri Kishori Lal, Resident of Chak 3 P,
Patroda, Tehsil Anoopgarh, District Sri Ganganagar.

3. Emi Chand S/o Shri Ram Lal, Resident of Chak 3NM Dhaban,
Post Nahranwali, Tehsil Anoopgarh, District Sri Ganganagar.

                                                       ----Petitioners

                                Versus
                               (67 of 104)
                                                     [ CW-15837/2017]



1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sri Ganganagar.

5. District Education Officer (Elementary), Sri Ganganagar.

6. Block Development Officer, Panchayat Samiti Anoopgarh,
District Sri Ganganagar.

7. Block Development Officer, Panchayat Samiti Sri Ganganagar,
District Sri Ganganagar

8. Block Development Officer, Panchayat Samiti Raisinghnagar,
District Sri Ganganagar.

9. School Development Management Committee, Govt. Senior
Secondary School, 20 LM (Luniya), Gram Panchayat 20 LM,
Panchayat Samiti Anoopgarh District Sri Ganganagar.

10. School Development Management Committee, Govt. Senior
Secondary School, 19 Z, Gram Panchayat 18 Z, Panchayat Samiti
Sri Ganganagar, District Sri Ganganagar.

11. School Development Management Committee, Govt. Senior
Secondary School, Ganguwala, Gram Panchayat Ganguwala,
Panchayat Samiti Raisinghnagar District Sri Ganganagar.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 13260 / 2017
Sonu Choudhary D/o Sukha Ram, Aged About 22 Years, R/o
Village and Post Bhadsiya, Tehsil Parbatsar, District Nagaur,
Rajasthan.

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through Its Secretary, Panchayati Raj
Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat,
Rajasthan, Jaipur.
                                (68 of 104)
                                                       [ CW-15837/2017]



3. The Director (Primary) Education, Bikaner.

4. The Director (Secondary), Education, Bikaner.

5. The District Collector, Nagaur.

6. The Chief Executive Officer, Zila Parishad, Nagaur.

7. The District Education Officer (Primary), Nagaur.

8. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Netiyas, Panchayat Samiti Parbatsar, District Nagaur.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 13263 / 2017
Keshar Singh S/o Shri Babu Singh, Aged About 41 Years, R/o
Village Kuaorada, Post Nimbla, Tehsil Aahore, District Jalore (Raj.).

                                                         ----Petitioner

                                Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Pali,
District Pali, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Jalore, District Jalore,
Rajasthan.

5. The Block Education Officer, Elementary Aahore, District Jalore.

6. The President School Development and Management
Committee, Government Senior Secondary School Norva, Gram
Panchayat Norva, Panchayat Samiti Aahore, District Jalore (Raj.)

                                                     ----Respondents

             S.B. Civil Writ Petition No. 13269 / 2017
1. Purkha Ram S/o Shri Prabhuram, Aged About 38 Years, By
Caste- Jat, Resident of Village- Shivpura, Tehsil- Khimsar, District-
Nagaur.

2. Virendra Singh Choudhary S/o Shri Kishnaram, Aged About 40
Years, By Caste- Choudhary, Resident of Village- Achina, Block-
Khimsar, District- Nagaur (Rajasthan)
                               (69 of 104)
                                                      [ CW-15837/2017]



                                                      ----Petitioners

                               Versus

1. The State of Rajasthan Through the Secretary, Panchayati Raj
Department, Govt. of Rajasthan, Jaipur (Rajasthan).

2. The Chief Executive Officer, Zila Parishad, Nagaur.

3. Director (Primary Education), Rajasthan, Education Directorate,
Bikaner.

4. Panchayat Education Officer, Achina, Block- Khimsar, District-
Nagaur.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 13277 / 2017
Babu Lal Prajapat S/o Shri Hapu Ram Prajapat, Aged About 43
Years, R/o Kumharo Ka Bas, Uchiyarda, Tehsil Bilara, District
Jodhpur, Rajasthan.

                                                         ----Petitioner

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Jodhpur,
District Jodhpur, Rajasthan.

6. The District Education Officer, Elementary Education, Jodhpur,
District Jodhpur, Rajasthan.

7. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.

8. The Principal/PEEO/Chairman, School Development
Management Committee, Government Senior Secondary School,
Pichiyak, Gram Panchayat Pichiyak, Panchayat Samiti Bilara,
District Jodhpur, Rajasthan.

                                                    ----Respondents
                                (70 of 104)
                                                        [ CW-15837/2017]



             S.B. Civil Writ Petition No. 13352 / 2017
Sandeep Kaur Daughter of Shri Mahender Singh, Wife of Harmeet
Singh, Aged About 38 Years, By Caste Jat Sikh, Resident of 65 GB,
Tehsil- Anoopgarh, District Sri Ganganagar.

                                                         ----Petitioner

                                Versus

1. State of Rajasthan, Through- The Secretary, Department of
Rural Development and Panchayati Raj, Government of Rajastha,
Secretariat, Jaipur.

2. Zila Parishad, Sri Ganganagar Through- Its Chief Executive
Officer, Sri Ganganagar.

3. District Education Officer, Elementary Education, Sriganganagar.

4. Gram Panchayat, 65 GB, Tehsil- Anoopgarh, Tehsil Anoopgarh,
District Sri Ganganagar. Through Its Secretary.

5. School Development Management Committee, Government
Primary School, 65 GB, Tehsil Anoopgarh, District Sri Ganganagar.
Through Its Principal Cum Panchayat Elementary Education
Officer.

                                                   ----Respondents

            S.B. Civil Writ Petition No. 13384 / 2017
Mahendra Kumar Solanki S/o Girdhari Lal Solanki, Aged About 25
Years, R/o Ward No. 06, Tara Nagar District Churu

                                                         ----Petitioner

                                Versus

1. The State of Rajasthan Through Its Secretary, Panchayati Raj
Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat,
Rajasthan, Jaipur.

3. The Director (Primary) Education, Bikaner.

4. The Director (Secondary), Education, Bikaner.

5. The District Collector, Churu.

6. The Chief Executive Officer, Zila Parishad, Churu.

7. The District Education Officer (Primary), Churu.
                                (71 of 104)
                                                         [ CW-15837/2017]



8. The Paden Panchayat Elementary Education Officer, Gram
Panchayat Dadreva, Panchayat Samiti Rajgarh, District Churu.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 13430 / 2017
1. Ashok Kumar S/o Shri Ram Lal, Aged About 35 Years, R/o
Village Bhatana, Teh. Reodar, District- Sirohi, Rajasthan.

2. Sukhdev Prohit S/o Shri Veera Ram, Aged About 26 Years, R/o
Village Bhatana, Teh. Reodar, District- Sirohi, Rajasthan.

                                                         ----Petitioners

                                Versus

1. The State of Rajasthan Through the Secretary, Department of
Panchayati Raj, Government of Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad, Sirohi.

3. The District Education Officer, Primary Education, Sirohi.

4. The Principal, Aadarsh Government Senior Secondary School
Batana, Sirohi, Dist. Sirohi.

                                                    ----Respondents

             S.B. Civil Writ Petition No. 13439 / 2017
Sukhwant Singh S/o Shri Gurcharan Singh, Aged About 40 Years,
Resident of Chak 8 SHPD, Tehsil Suratgarh, District Sri
Ganganagar.

                                                          ----Petitioner

                                Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sri Ganganagar.

5. District Education Officer (Elementary), Sri Ganganagar.

6. Block Development Officer, Panchayat Samiti Suratgarh District
                               (72 of 104)
                                                     [ CW-15837/2017]



Sri Ganganagar.

7. School Development Management Committee, Govt. Aadarsh
Sr. Secondary School, 8 SHPD, Panchayat Samiti Suratgarh,
District Sri Ganganagar.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 13520 / 2017
Gurmeet Singh S/o Shri Daleep Singh, Aged About 39 Years,
Resident of Chak 8 K (A), Tehsil Anoopgarh, District Sri
Ganganagar.

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sri Ganganagar.

5. District Education Officer (Elementary), Sri Ganganagar.

6. Block Development Officer, Panchayat Samiti Padampur, District
Sri Ganganagar.

7. School Development Management Committee, Govt. Aadarsh
Senior Secondary School, 6 RB Jaloki, Panchayat Samiti
Padampur, District Sri Ganganagar.

                                                   ----Respondents

            S.B. Civil Writ Petition No. 13541 / 2017
Dinesh Kumar Mali S/o Shri Mewa Lal Mali, Aged About 26 Years,
R/o Mali Mohalla, Badnor, Tehsil Aasind, District Bhilwara,
Rajasthan.

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.
                                (73 of 104)
                                                      [ CW-15837/2017]




2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner, Rajasthan.

4. The Director, Elementary Education, Bikaner, Rajasthan.

5. The District Education Officer, Secondary Education, Bhilwara,
District Bhilwara, Rajasthan.

6. The District Education Officer, Elementary Education, Bhilwara,
District-bhilwara, Rajasthan

7. The Chief Executive Officer, Zila Parishad Bhilwara, District
Bhilwara, Rajasthan.

8. The Principal/PEEO/Chairman, School Development
Management Committee, Government Senior Secondary School,
Badnor, Gram Panchayat Badnor, Tehsil Aasind, District Bhilwara,
Rajasthan.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 13673 / 2017
Ratan Lal Patidar S/o Sh. Gokal Ji Patidar, Aged About 39 Years,
By Caste Patidar, Resident of Village Kothi, Tehsil Aspur, District
Dungarpur (Raj.).

                                                       ----Petitioner

                                Versus

1. State of Rajasthan Through Secretary, Department of School
Education, Government of Rajasthan, Jaipur.

2. Director, Elementary Education, Government of Rajasthan,
Bikaner.

3. Director, Secondary Education, Government of Rajasthan,
Bikaner.

4. Block Development Officer, Panchayat Samiti Aspur, District
Dungarpur.

5. District Education Officer, District Dungarpur.

                                                     ----Respondents

              S.B. Civil Writ Petition No. 13691 / 2017
1. Girdhari Lal Dhaka S/o Shri Chandra Ram Dhaka, Aged About
34 Years, Resident of Village Kangad, Tehsil Ratangarh, District
Churu.
                               (74 of 104)
                                                      [ CW-15837/2017]




2. Jya Meghwal D/o Shri Prema Ram Meghwal, Resident of Village
Sanwatiya, Tehsil Ratangarh, District Churu.

                                                      ----Petitioners

                               Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Churu.

5. District Education Officer (Elementary), Churu.

6. Block Development Officer, Panchayat Samiti Ratangarh, District
Churu.

7. School Development Management Committee, Govt. Aadarsh
Senior Secondary School, Kangad, Panchayat Samiti Ratangarh,
District Churu.

8. School Development Management Committee, Govt. Senior
Secondary School, Sangasar, Panchayat Samiti Ratangarh, District
Churu.

                                                     ----Respondents

             S.B. Civil Writ Petition No. 13902 / 2017
Tushar Dagla S/o Shri Govind Ram Dagla, Aged About 31 Years,
Resident of Ward No. 22, Near Kali Mata Temple, Anoopgarh,
Tehsil Anoopgarh, District Sri Gangangar.

                                                       ----Petitioner

                               Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt of Rajasthan, Secretariat,
Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
                               (75 of 104)
                                                     [ CW-15837/2017]



and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sri Ganganagar.

5. District Education Officer (Elementary), Sri Ganganagar.

6. Block Development Officer, Panchayat Samiti Sri Ganganagar,
District Sri Ganganagar.

7. School Development Management Committee, Govt. Aadarsh
Senior Secondary School, 3H Chhoti, Panchayat Samiti Sri
Ganganagar, District Sri Ganganagar.

                                                   ----Respondents

             S.B. Civil Writ Petition No. 14396 / 2017
Chiman Singh S/o Shri Jeet Singh, Aged About 31 Years, Resident
of Ward No. 2, Chak 1 KPD, B, Gram Panchayat 8 PSD B, Tehsil
Gharsana, District Sri Ganganagar.

                                                      ----Petitioner

                               Versus

1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sriganganagar.

5. District Education Officer (Elementary), Sriganganagar.

6. Block Development Officer, Panchayat Samiti Gharsana, District
Sri Ganganagar.

7. School Development Management Committee, Govt. Senior
Secondary School, 4 KPD, Panchayat Samiti Gharsana, District Sri
Ganganagar.

                                                   ----Respondents


             S.B. Civil Writ Petition No. 12423 / 2017
1. Shrawan Kumar S/o Shri Pola Ram, Aged About 30 Years, R/o
Village Bagra, Tehsil Jalore, District Jalore (Raj.).
                                (76 of 104)
                                                       [ CW-15837/2017]




2. Chandan Dave S/o Shri Surya Prakash Dave, Aged About 26
Years, R/o Chura, Tehsil Jalore, District Jalore (Raj.).

3. Karana Ram S/o Shri Paraba Ram, Aged About 30 Years, R/o
Village & Post Dudsi, Via Bagra, Tehsil Jalore, District Jalore (Raj.).


4. Devendra Singh S/o Shri Chhail Singh, Aged About 37 Years,
R/o Village & Post Dudsi, Via Bagra, Tehsil Jalore, District Jalore
(Raj.).

5. Laboo Singh S/o Shri Jabar Singh, Aged About 33 Years, R/o
Village & Post Dudsi, Via Bagra, Tehsil Jalore, District Jalore (Raj.).


6. Chhotu Singh S/o Sajjan Singh, R/o Village Vadabhoja, Post
Chitrodi, Tehsil Raniwara, District Jalore (Raj.)

7. Ratilal S/o Dargaram Bhil, R/o Village Vadabhoja, Post Chitrodi,
Tehsil Raniwara, District Jalore (Raj.)
                                                        ----Petitioners
                                Versus
1. The State of Rajasthan Through Its Secretary, Department of
Panchayati Raj and Rural Development, Secretariat, Government
of Rajasthan, Jaipur.

2. The Secretary, Department of Education, Jaipur, Rajasthan.

3. The District Education Officer, Elementary Education, Jalore,
District Jalore, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Jalore, District Jalore,
Rajasthan.
                                                      ----Respondents


              S.B. Civil Writ Petition No. 15108 / 2017
Vidita Joshi W/o Shri Manoj Kumar Joshi, Aged About 40 Years,
R/o Aakashwani, Tripura Colony, Thikariya, District Banswara
(Raj.)
                                                          ----Petitioner
                                Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
                               (77 of 104)
                                                     [ CW-15837/2017]



2. State of Rajasthan Through the Secretary., Department of
Education, Government of Rajasthan, Secretariat, Jaipur.

3. Zila Parishad Banswara Through the Chief Executive Officer, Zila
Parishad Banswara.

4. The District Establishment Commitee Banswara Through Its
Chairman

5. The District Education Officer, (Secondary Education) District
Banswara (Raj.)

6. The District Education Officer., (Elementary Education) District
Banswara (Raj.)

7. The Block Elementary Education Officer, Banswara, District
Banswara.

8. The Development Officer, Panchayat Samiti Banswara, District
Banswara.

9. The Panchayat Elementary Education Officer, Government Girls
Senior Secondary School Thikariya, Gram Panchayat Thikariya,
Panchayat Samiti Banswara, District Banswara (Raj.)
                                                    ----Respondents


             S.B. Civil Writ Petition No. 15111 / 2017
Vandana Joshi W/o Shri Mukesh Joshi, Aged About 40 Years, R/o
Village Khodan, Tehsil Garhi, District Banswara (Raj.).
                                                         ----Petitioner
                               Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.

2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.

3. Zila Parishad Banswara Through the Chief Executive Officer, Zila
Parishad Banswara.

4. The District Establishment Committee Banswara Through Its
Chairman.

5. The District Education Officer, (secondary Education), District
Banswara (Raj.).
                               (78 of 104)
                                                     [ CW-15837/2017]



6. The District Education Officer, (Elementary Education), District
Banswara (Raj.).

7. The Blok Elementary Education Officer, Garhi, District
Banswara.

8. The Development Officer, Panchayat Samiti Garhi, District
Banswara.

9. The Panchayat Elementary Education Officer, Government
Aadarsh Senior Secondary School Khodan, Gram Panchayat
Khodan, Panchayat Samiti Garhi, District Banswara (Raj.).
                                                    ----Respondents


             S.B. Civil Writ Petition No. 15112 / 2017
Kamla Shanker Barod S/o Shri KhatuJi Barod, Aged About 34
Years, R/o Village & Post Borda, Tehsil Ganoda, District Banswara
(Raj.).
                                                         ----Petitioner
                               Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.

2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.

3. Zila Parishad Banswara Through the Chief Executive Officer, Zila
Parishad Banswara.

4. The District Establishment Committee Banswara Through Its
Chairman.

5. The District Education Officer, (Secondary Education), District
Banswara (Raj.)

6. The District Education Officer, (Elementary Education), District
Banswara (Raj.)

7. The Block Elementary Education Officer, Ghatol, District
Banswara.

8. The Development Officer, Panchayat Samiti Ghatol, District
Banswara.

9. The Panchayat Elementary Education Officer, Government
                               (79 of 104)
                                                     [ CW-15837/2017]



Aadarsh Senior Secondary School Bhoyer, Gram Panchayat Bhoyer,
Panchayat Samiti Ghatol, District Banswara (Raj.).
                                                    ----Respondents


             S.B. Civil Writ Petition No. 15134 / 2017
Narendra Kumar Bargot S/o Shri Punjiyali Bargot, Aged About 36
Years, R/o Village Mahuwal, Post Delwada, Tehsil Ghatol, District
Banswara (Raj.)
                                                         ----Petitioner
                               Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.

2. State of Rajasthan Through the Secretary., Department of
Education, Government of Rajasthan, Secretariat, Jaipur.

3. Zila Parishad Banswara Through the Chief Executive Officer, Zila
Parishad Banswara.

4. The District Establishment Committee Banswara Through Its
Chairman.

5. The District Education Officer, (Secondary Education) District
Banswara (Raj.)

6. The District Education Officer, (Elementary Education) District
Banswara (Raj.)

7. The Block Elementary Education Officer, Garhi, District
Banswara.

8. The Development Officer, Panchayat Samiti Garhi, District
Banswara.

9. The Panchayat Elementary Education Officer, Government
Aadarsh Senior Secondary School Metwala, Gram Panchayat Sujaji
Ka Gad, Panchayat Samiti Garhi, District Banswara (Raj.)
                                                    ----Respondents


             S.B. Civil Writ Petition No. 15191 / 2017
1. Kanta Joshi D/o Shri Udai Lal Joshi, W/o Shri Sunil Joshi, Aged
About 41 Years, R/o 52, Himalaya Nagar, Gali No. 3, Banswara,
District Banswara (Raj.)
                               (80 of 104)
                                                     [ CW-15837/2017]



2. Vijeta Sharma D/o Shri Satya Narayan Sharma, Aged About 33
Years, R/o Tripoliya Road, Near Water Tank, Banswara, District
Banswara (Raj.)
                                                      ----Petitioners
                               Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.

2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.

3. Zila Parishad Banswara Through the Chief Executive Officer, Zila
Parishad Banswara.

4. The District Establishment Committee Banswara Through Its
Chairaman.

5. The District Education Officer, (Secondary Education), District
Banswara (Raj.)

6. The District Education Officer, (Elementary Education), District
Banswara (Raj.)

7. The Block Elementary Education Officer, Banswara, District
Banswara.

8. The Development Officer, Panchayat Samiti, Banswara, District
Banswara.

9. The Panchayat Elementary Education Officer, Government
Senior Secondary School Navagaon, Gram Panchayat Navagaon,
Panchayat Samiti Banswara, District Banswara (Raj.)
                                                    ----Respondents


             S.B. Civil Writ Petition No. 15195 / 2017
1. Dinesh Chandra S/o Shri Harish Chandra, Aged About 33 Years,
R/o Village & Post Senawasa, Tehsil Ghatol, District Banswara
(Raj.).

2. Narayan Lal S/o Shri Havaji Maida, Aged About 40 Years, R/o
Village Kanela, Tehsil Ghatol, District Banswara (Raj.).
                                                      ----Petitioners
                               Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
                               (81 of 104)
                                                     [ CW-15837/2017]



Secretariat, Jaipur.

2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur

3. Zila Parishad Banswara Through the Chief Executive Officer, Zila
Parishad Banswara.

4. The District Establishment Committee Banswara Through Its
Chairman.

5. The District Education Officer, (Secondary Education), District
Banswara (Raj.).

6. The District Education Officer, (Elementary Education), District
Banswara (Raj.)

7. The Block Elementary Education Officer, Ghatol, District
Banswara.

8. The Development Officer, Panchayat Samiti, Ghatol, District
Banswara.

9. The Panchayat Elementary Education Officer, Government
Senior Secondary School Senawasa, Gram Panchayat Senawasa,
Panchayat Samiti Ghatol, District Banswara (Raj.).
                                                    ----Respondents


              S.B. Civil Writ Petition No. 16193 / 2017
Mehar Singh S/o Shri Richha Pal, Aged About 29 Years, Resident
of Village Kalana Taal, Tehsil Rajgarh, District Churu. (Raj.)
                                                          ----Petitioner
                               Versus
1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Churu (Raj.)

5. District Education Officer (Elementary), Churu (Raj.)
                               (82 of 104)
                                                     [ CW-15837/2017]



6. Block Development Officer, Panchayat Samiti Rajgarh District
Churu. (Raj.)

7. School Development Management Commitee, Government
Secondary School, Kalana Taal, Tehsil Rajgarh, District Churu.
                                                   ----Respondents


             S.B. Civil Writ Petition No. 16469 / 2017
Manjeet Singh S/o Shri Mohan Singh, Aged About 28 Years,
Resident of VPO 11 G Chhoti, Tehsil Sri Ganganagar, District Sri
Ganganagar (Raj.)
                                                         ----Petitioner
                              Versus
1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.

2. Dy. Secretary, School Education, Govt. of Rajasthan,
Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Sri Ganganagar (Raj.)


5. District Education Officer (Elementary), Sri Ganganagar (Raj.)


6. Block Development Officer, Panchayat Samiti Sri Ganganagar,
District Sri Ganganagar. (Raj.)

7. School Development Management Committee, Government
Secondary School, 13 G Chhoti, Tehsil Sri Ganganagar, District Sri
Ganganagar.
                                                   ----Respondents


             S.B. Civil Writ Petition No. 14277 / 2017
Raju Rani D/o Shri Surjan Singh Khichi, Aged About 32 Years, R/o
Village Teu, Sudsar, Sri Dungargarh, District Bikaner.
                                                         ----Petitioner
                              Versus
                               (83 of 104)
                                                     [ CW-15837/2017]



1. State of Rajasthan Through the Joint Government Secretary,
Rural Development and Panchayati Raj. Department, Government
of Rajasthan, Jaipur.

2. The Government Deputy Secretary, School Education
Department, Government of Rajasthan, Jaipur.

3. The Director, Elementary Education, Govt. of Raj., Jaipur.

4. The Chief Executive Officer, Zila Parishad, Bikaner (Raj.).

5. The District Education Officer (DEO), Bikaner.

6. The Block Elementary Education Officer (BEEO), Bikaner.

7. The Panchayat Preliminary Education Officer, (PEEO), Bikaner.


8. The Development Officer, Panchayat Samiti Sri Dungargarh,
Bikaner, District Bikaner.

9. The Gram Sewak and Secretary, Gram Panchayat Sudsar,
Panchayat Samiti Sri Dungargarh, District Bikaner (Raj.)

10. The Principal of the Government Secondary School, Sudsar,
(President of SDMC / SMC), Gram Panchayat Sudsar, Panchayat
Samiti Sri Dungargarh, District Bikaner.
                                                    ----Respondents


             S.B. Civil Writ Petition No. 14363 / 2017
1. Vijay Laxmi W/o Shri Baldev, Aged About 46 Years, By Caste
Brahmin, Resident of in Front of Municipal Board, Taranagar
District Churu.

2. Sanjay Kumar Nehra S/o Shri Hanuman Prasad, Aged About 42
Years, By Caste Jat, Resident of Ward No. 16, Taranagar District
Churu.

3. Vikram Singh S/o Shri Govind Ram, Aged About 42 Years, By
Caste Nai, Resident of Ward No. 16, Taranagar District Churu.

4. Hanuman Prasad S/o Shri Laxman Ram, Aged About 38 Years,
By Caste Mochi, Resident of Ward No. 6, Taranagar District Churu.
                                                       ----Petitioners
                               Versus
1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
                               (84 of 104)
                                                      [ CW-15837/2017]



Secretariat, Jaipur.

2. Dy. Secretary, School Education Department, Government of
Rajasthan, Secretariat, Jaipur.

3. Addl. Commissioner and Joint Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Churu.

5. District Education Officer (Elementary), Churu.

6. Block Development Officer, Panchayat Samiti Taranagar District
Churu.

7. Block Development Officer, Panchayat Samiti Rajgarh District
Churu.

8. Block Development Officer., Panchayat Samiti Churu District
Churu.

9. School Development and Management Committee Gram
Panchayat Bhanin, Panchayat Samiti Taranagar District Churu
Through Its President.

10. School Development and Management Committee Gram
Panchayat Jodi, Panchayat Samiti Churu District Churu Through Its
President.

11. School Development and Management Committee Gram
Panchayat Bhuvadi, Panchayat Samiti Rajgarh District Churu
Thorugh Its President.

12. School Development and Management Committee Gram
Panchayat Alayala, Panchayat Samiti Taranagar District Churu
Thorugh Its President.
                                                     ----Respondents


              S.B. Civil Writ Petition No. 14595 / 2017
ANJU D/O BHANWAR LAL W/O DURGA RAM, Aged About 36 Years,
R/O SINLA TEHSIL MARWAR JUNCTION DISTRICT PALI
RAJASTHAN.
                                                          ----Petitioner
                               Versus
1. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY,
RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT,
GOVERNMENT OF RAJASTHAN, JAIPUR.
                               (85 of 104)
                                                       [ CW-15837/2017]




2. THE DISTRICT COLLECTOR, PALI RAJASTHAN.

3. THE CHIEF EXECUTIVE OFFICER, ELEMENTARY EDUCATION,
PALI.

4. THE GRAM PANCHAYAT SINLA, PANCHAYAT SAMITI- MARWAR
JUNCTION, DISTRICT PALI, RAJASTHAN.

5. THE SCHOOL DEVELOPMENT AND MANAGEMENT COMMITTEE,
DISTRICT- PALI

6. THE PRINCIPAL, AADHARSH HIGHER SECONDARY SCHOOL,
SINLA, TEHSIL MARWAR JUNCTION, DISTRICT PALI RAJASTHAN.
                                                    ----Respondents
_____________________________________________________
For Petitioner(s)   : Mr. Ravindra Singh, Mr. Vikram Singh, Mr. NK
                      Rastogi, Mr. Mahaveer Singh, Mr. Tanwar
                      Singh Rathore, Mr. V.R. Choudhary, Mr. BL
                      Choudhary, Mr. H.R. Vishnoi, Mr. Mahendra
                      Trivedi, Mr. Rajesh Choudhary, Mr. Rajesh
                      Saharan, Mr. Inderjeet Yadav, Mr. Hemant
                      Jain, Mr. H.R. Chawla, Mr. Hanuman Singh
                      Rajpurohit, Mr. S.S. Nirban, Mr. Kailash
                      Jangid, Mr. J.S. Bhaleria, Mr. Awar Dan
                      Ujjwal, Mr. B.S. Tanwar, Mr. Om Prakash
                      Kumawat, Mr. Rajendra Katariya, Mr. Vinay
                      Jain, Mr. Mukesh Rajpurohit, Mr. VR
                      Choudhary, Mr. R.S. Choudhary, Mr. Ashvini
                      Swami, Mr. Sardul Bishnoi, Mr. Manoj Bohra,
                      Mr. Mahaveer Singh, Mr. H.S. Sidhu, Mr. P.S.
                      Solanki, Mr. KDS Bhati, Mr. Manoj Purohit,
                      Mr. Kishan Bansal, Mr. R. Bhatnagar, Mr. KR
                      Saharan, Mr. RS Saluja, Mr. VN Kalla, Mr.
                      Shreekant Verma, Mr. Dinesh Vishnoi, Mr. BS
                      Tanwar, Mr. Rajesh Choudhary, Mr. Kan Singh
                      Oad, Mr. M.S. Deora, Mr. Rajesh Choudhary,
                      Mr. JDS Bhati & Mr. Ripudaman Singh
For Respondent(s) :   Mr. SS Ladrecha, AAG, assisted by
                      Mr. Vikas Choudhary,
                      Mr. Sudhir Pratap Singh for
                      Mr. Rajesh Panwar, AAG.
                      Mr. SS Gour, for the applicant
_____________________________________________________
                                    (86 of 104)
                                                                  [ CW-15837/2017]



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment 13.12.2017

1. The petitioners have preferred these writ petitions, in sum and substance, with the following prayers and for the sake of convenience, prayer clauses are being taken from the leading case being S.B. Civil Writ Petition No.12385/2017 :-

"(i)The impugned circular dated 15.9.2017 (Annex.9) passed by the respondents may kindly be quashed and set aside.
(ii) The respondents may be restrained to invite fresh application forms for the fresh recruitment process in pursuance of the circular Annex.9 dated 15.9.2017.
(iii) The respondents may be directed to give appointment according to the merit to only those candidates who have already applied and given interview on the scheduled date.
(iv) The respondent State Authorities may kindly be directed to give appointment as per their merit with all consequential benefits to the petitioner on the post of Gram Panchayat Sahayak in Gram Panchayat, Surpur, Panchayat Samiti Talwara, District Banswara.
(v) Any other relief which this Hon'ble Court deems fit and proper in the facts and circumstances of this case may kindly be passed in favour of the petitioners."

2. Brief facts noticed by this Court are that the respondents amended the Rajasthan Panchayati Raj Rules, 1996, (87 of 104) [ CW-15837/2017] while exercising the powers conferred by Section 102 of the Rajasthan Panchayati Raj Act, 1994 (Act No.13 of 1994). The amended Rules were named as "The Rajasthan Panchayati Raj (Second Amendment) Rules, 2016". As per the amended Rules, the amendment of Rule 258 of the Rajasthan Panchayati Raj Rules, 1996 was made, particularly after the existing sub-rule (2) of Rule 258, new sub-rule (3) was added. Thus, the post of Gram Panchayat Sahayak was created, on part time or on fixed honorarium or on contract basis, for Panchayat Office.

3. For the execution of sub-rule (3) of Rule 258, the respondents came out with a circular dated 08.11.2016. The said circular laid down the service conditions of the persons to be selected as Gram Panchayat Sahayak. For the purpose of such selection, the eligibility criteria was as follows:-

^^xzke iapk;r lgk;d gsrq vgZrk,sa 1- vkosnd jktLFkku ek/;fed f'k{kk cksMZ] vtesj ls lhfu;j lSds.Mjh ;k blds led{k mRrh.kZ gksuk vko';d gSA 2- vkosnd dh vk;q 18 ls 40 o"kZ dh gksuh pkfg,A 3- vkosnd dk ftl xzke iapk;r gsrq p;u fd;k tk jgk gS] ls lcaf/kr iapk;r lfefr dk LFkkuh; fuoklh gksuk vko';d gSA**

4. Similarly for termination of any candidate, the following four conditions have been laid down in the said circular dated 08.11.2016:-

(88 of 104) [ CW-15837/2017] "xzke iapk;r lgk;d dk i`Fkddj.k %& ¼v½ ;fn xzke iapk;r lgk;d nqjkpj.k dk nks"kh ik;k tkrk gS vFkok U;k;ky; }kjk nks"kh ik;s tkus ij mls ekuns; ls i`Fkd fd;k tk ldsxkA ¼c½ xzke iapk;r lgk;d ds dk;Z esa ykijokgh] f'kfFkyrk vFkok fdlh Hkh izdkj dh vfu;ferrk djus dk nks"kh ik;s tkus ij lacf/kr xzke iapk;r }kjk mls gVk;k tk ldsxkA ,slk djus ls iwoZ vkjksfir xzke iapk;r lgk;d dks lquokbZ dk ;qfDr;qDr volj vo'; fn;k tk;sxkA ¼l½ xzke iapk;r lgk;d ds LoSPNk ls vuqifLFkr jgus ij Hkh mls gVk;k tk ldsxkA ¼n½ xzke iapk;r }kjk xzke iapk;r lgk;d dh lsokvksa dh vko';drk ugha gksus ij fcuk dkj.k crk;s Hkh mls gVk;k tk ldrk gSA"
5. The selection process had to happen as per the following five conditions mentioned in the aforementioned circular dated 08.11.2016:
"p;au dh izfdz;k &
- xzke iapk;r lgk;dksa dk p;u lacf/kr xzke iapk;r dh xzke lHkk esa fd;k tk;sxkA vkosnd viuk vkosnu ifjf'k"V &2 ij fn;s izk:i ,oa Loizekf.kr nLrkostksa ds lkFk lacf/kr xzke iapk;r dks xzke lHkk ds fnu izkr% 10-30 cts rd lEcaf/kr xzke iapk;r ds xzke lsod dks izLrqr dj ldsxsaA ,d vH;FkhZ ,d xzke iapk;r esa gh vkosnu dj ldsxkA ,d ls vf/kd LFkku ij vkosnu djuk ik;s tkus ij nksuksa @ lHkh LFkkuksa ds vkosnu j) le>s tk;sxsA
- vkosnd ds mlh iapk;r lfefr dk fuoklh gksus dk izek.k i= Hkh layXu fd;k tkuk vko';d gksxkA
- ,d fu/kkZfjr fnol ij leLr jkT; esa ,d lkFk xzke lHkkvksa dks vk;ksftr dj p;u dh izfdz;k iw.kZ dh tk;sxhA p;u gsrq vkosnd dk (89 of 104) [ CW-15837/2017] ml xzke lHkk esa O;fDrxr mifLFkr jguk vfuok;Z gksxk] ftlesa mlus vkosnu fd;k gSA
- lacf/kr fodkl vf/kdkjh }kjk viuh iapk;r lfefr dh leLr xzke iapk;rksa esa vko';d lgk;dksa dh p;u ;ksX; la[;k dk fooj.k ,d lkFk ,d LFkkuh; lekpkj i= esa izdkf'kr djok;k tkk;sxkA blds vfrfjDr xzke iapk;r vius dk;kZy; ds lwpuk iVV ij Hkh p;u gsrq fjfDr;ksa dk ,oa xzke lHkk dh fnukad dk izn'kZu lqfuf'pr djsxhA xzke iapk;r vius LFkkuh; {ks= esa xzke iapk;r lgk;d ds p;u gsrq vk;ksftr dh tk jgh xzke lHkk ckcr O;kid izpkj&izlkj lqfuf'pr djsaxhA
- xzke iapk;r }kjk leLr p;u dh izfdz;k xzke lHkk ds fnu gh iw.kZ dj mlh fnu p;fur vkosndksa ds uke vuqeksnu gsrq lacf/kr eq[; dk;Zdkjh vf/kdkjh] ftyk ifj"kn dks izsf"kr djus gksaxsA ftyk ifj"kn esa vxys dk;Z fnol ij eq[; dk;Zdkjh vf/kdkjh @ vfr- eq[; dk;Zdkjh vf/kdkjh] lacf/kr iapk;r lfefr ds fodkl vf/kdkjh rFkk ,d ys[kkf/kdkjh@ lgk;d ys[kkf/kdkjh dh lfefr lacf/kr iapk;r lfefr dh leLr xzke iapk;rksa esa gq, p;u dk vuqeksnu djsaxsA vuqeksnu ds i'pkr lacf/kr xzke iapk;r }kjk vkns'k tkjh fd;s tk ldsaxsA lfefr }kjk vuqeksnu ugha fd;s tkus dh n'kk esa iqu% xzke lHkk vk;skftr dh tkdj u;s uke izLrkfor fd;s tkus dh dk;Zokgh dh tk;sxhA"

6. The State Government further issued a circular dated 27.01.2017, in which the selection process was further clarified. The State Government further issued directions on 01.02.2017. Thus, the purport of the circulars was that as per the criteria, the concerned School Development and Management Committee (SDMC)/School Management Committee (SMC) was to select the candidates and make recommendation for their appointment, and thereafter, the selection of those candidates was supposed to be approved by a District Level Committee comprising of the (90 of 104) [ CW-15837/2017] following:-

"(i) District Education Officer, Primary Education First
- Chairman.
(ii) District Education Officer, Primary Education Second - Member.
(iii)District Education Officer, Secondary Education First - Member.
(iv) Concerned Block Primary Education Officer -

Member Secretary."

7. The last Committee was having the powers to approve the selection process and pave the way for the requisite appointments. Some of the candidates were given appointments in pursuance of the recommendation of the SDMC/SMC; and some of the candidates though recommended, but were yet to be given appointments.

8. The petitioners are broadly aggrieved by the circular No. P.15(1)Prasi/2017 dated 15.9.2017 (Annex.15) issued by the State Government by which fresh applications are invited. The circular dated 15.9.2017 has set out the calendar for fresh exercise being conducted by the State of Rajasthan for rest of the Gram Panchayats where the Gram Panchayat Sahayak recruitment could not be completed on account of disqualification of the recommended candidate by the concerned DLC. The relevant portion of the circular is as follows:-

jktLFkku ljdkj xzkeh.k fodkl ,oa iapk;rh jkt foHkkx ¼iapk;rh jkt½ Øekad%,Q-4¼ ½MTW@fof/k@iajkfo@2016@68 t;iqj] fnukad%27-1-2017 &%% ifji= %%& fo'k; %& xzke iapk;r lgk;dksa dks ekuns; ij yxk;s tkus ckcr fn"kk&funsZ"kA izlax %& foHkkxh; ifji= Øekad 832 fnukad 8-11-2016A mijksDr fo'k;kUrxZr izklafxd i= ds tfj;s xzke iapk;rksa ds fofHkUu dk;ksZ esa lg;ksx fd;s tkus ds fy, ,d o'kZ ds fy, iw.kZr% vLFkkbZ vk/kkj ij ^^xzke iapk;r lgk;d** ds :i esa ekuns; ij dkfeZd yxk;s tkus dh foLr`r izfØ;k ,oa fn"kk&funsZ"k fu/kkZfjr fd;s x, FksA Hkkjr ds lafo/kku ds 73osa la"kks/ku dh 11oha vuqlwph esa of.kZr 29 fo'k;ksa esa ls jktLFkku ljdkj dh vkKk Øekad ,Q-4¼2½iajkt@l"kDr@2010@27 fnukad 2-10- 2010 }kjk iakp foHkkxksa ls lacaf/kr dk;Zdyki iapk;rh jkt laLFkkvksa dks gLrkarfjr fd;s tk pqds gSA jkT; esa izkjfEHkd f"k{kk dh xq.koRrk esa lq/kkj ,oa fu%"kqYd ,oa vfuok;Z cky f"k{kk vf/kdkj vf/kfu;e] 2009] dh fØ;kafor gsrq foHkkxh; vf/klwpuk fnukad 25-01- 2017 ds }kjk jktLFkku iapk;rh jkt fu;e] 1996 ds fu;e 258 ds mi&fu;e¼1½ esa ¼M+½ insu vf/kdkjh% ¼i½ insu iapk;r izkjfEHkd f"k{kk vf/kdkjh A** dk izko/kku fd;k x;k gSA mDr fu;eksa ds fu;e 259¼9½ ds izko/kkukuqlkj Ldwy f"k{kk foHkkx ds }kjk i`Fkd ls vkKk tkjh dj xzke iapk;r ds fy, Ldwy f"k{kk foHkkx ds fdlh vf/kdkjh dks insu iapk;r izkjfEHkd f"k{kk vf/kdkjh ukfer fd;k tk;sxkA mijksDrkuqlkj xzke iapk;r ds insu iapk;r izkjfEHkd f"k{kk vf/kdkjh dks xzke iapk;r {ks= esa izkjfEHkd f"k{kk ds mUu;u gsrq lkSais x, fofHkUu nkf;Roksa dk fuoZgu djus ds fy, laikfnr fd;s tkus okys dk;ksZ esa lg;ksx dk dk;Z Hkh xzke iapk;r lgk;d }kjk fd;k tk;sxkA vr% izklafxd ifji= fnukad 8-11-2016 dks fuEukuqlkj of.kZr fcUnqvksa ds vuqlkj bl izdkj ls la"kksf/kr fd;k tkrk gS %& p;u dh izfØ;k%&
a) xzke iapk;r lgk;d dk p;u lacaf/kr xzke iapk;r ds insu iapk;r izkjfEHkd f"k{kk vf/kdkjh ftl fo|ky; ds laLFkkiz/kku gSa ml fo|ky; dh fo|ky; fodkl ,oa izca/ku lfefr ¼SDMC½@fo|ky; izca/ku lfefr ¼SMC½ dh dk;Zdkjh lfefr ds }kjk fd;k tk;sxkA
b) mijksDr fcUnq laŒ a ds vuqlkj dk;Zdkjh lfefr }kjk p;u fd;s tkus dh izfØ;k gsrq okafNr fn"kk&funsZ"k rFkk bl iz;kstukFkZ xfBr fd;s tkus okyh ftyk Lrjh; lfefr ds fy, funsZ"k i`Fk~d ls Ldwy f"k{kk foHkkx }kjk tkjh fd;s tk;saxsA
c) ftyk Lrjh; lfefr }kjk vuq"kaflr lwph dks ftyk f"k{kk vf/kdkjh] izkjfEHkd f"k{kk }kjk lacaf/kr eq[; dk;Zdkjh vf/kdkjh] ftyk ifj'kn~ ds le{k vuqeksnu gsrq izLrqr fd;k tk;sxkA
d) eq[; dk;Zdkjh vf/kdkjh] ftyk ifj'kn ls izkIr vuqeksnu ds vk/kkj ij xzke iapk;r lgk;d dks lesfdr ekuns; ij iw.kZr;k vLFkkbZ :i ls lacaf/kr xzke iapk;r }kjk fu;kstu gsrq yxk;k tk;sxkA ftlds fy, vkSipkfjd i= xzkelsod ,oa insu lfpo }kjk lwph izkIr gksus okys fnu gh tkjh fd;k tk;sxk rFkk xzke iapk;r lgk;d dks :i;s 6]000@& ekfld ekuns; jkf"k dk Hkqxrku lacaf/kr] xzke iapk;r }kjk fd;k tk;sxkA
e) mijksDr ftyk Lrjh; lfefr }kjk vuq"ka'kk ugh fd, tkus vFkok eq[;

dk;Zdkjh vf/kdkjh] ftyk ifj'kn }kjk vuqeksnu ugha fd;s tkus dh fLFkfr esa lacaf/kr ^^insu iapk;r izkjfEHkd f"k{kk vf/kdkjh** }kjk fo|ky; fodkl ,ao izca/ku lfefr ¼SDMC½@fo|ky; izca/ku lfefr ¼SMC½ dh dk;Zdkjh lfefr dh iqu% cSBd vk;ksftr dj u;s uke izLrkfor fd, tkus dh dk;Zokgh dh tk;sxhA xzke iapk;r lgk;dksa ds nkf;Ro ,oa drZO; %& xzke iapk;r lgk;d iwoZ ifji= fnukad 08-11-2016 esa of.kZr dk;ksZa ds lkFk&lkFk xzke iapk;r dh xzke iapk;r fodkl ;kstuk ¼thihMhih½ ls lacaf/kr dk;Z djsaxs rFkk insu iapk;r izkjfEHkd f"k{kk vf/kdkjh }kjk fd;s tkus okys dk;ksZa esa lg;ksx djsaxsA xzke iapk;r lgk;d gsrq vgZrk;sa%& 1- vkosnd jktLFkku ek/;fed f"k{kk cksMZ] vtesj ls lhfu;j lSd.Mjh ;k blds led{k ijh{kk mRrh.kZ gksuk vko";d gSA 2- vkosnd dk ftl ftys esa xzke iapk;r fLFkr gS] ml ftys dk fuoklh gksuk vko";d gSA sd/-

"kklu lfpo ,ao vk;qDr**

9. Learned counsel for the parties have made the following submissions :-

a. The respondents are opening the field of selection for all the candidates vide circular dated 15.9.2017, whereas the petitioners were already within the zone of consideration and they themselves ought to have been considered, thus, learned counsel for the petitioners have harped upon the issue to be resolved by fresh recruitment but with only the available candidates who have already applied in the previous selection process.
b. The respondents were required to declare result for disqualification of the petitioners.
c. The respondents were required to have a uniform criteria for making appointment on the post of Gram Panchayat Sahayak across the State.
d. The respondents were required to pass reasoned merit or disqualification for the persons who were not selected in the previous exercise.
e. Learned counsel for the petitioner further stated that the respondents were required to treat Vidyarthi Mitra as ordinary candidate without giving them any exclusive preference. Counsel for the petitioners also sought information pertaining to Vidyarthi Mitra appointed on the said post.
f. Learned counsel for the petitioner further raised an issue of the meritorious candidates among the petitioners being disqualified for no apparent reasons.

10. Thus, broadly the petitioners have challenged their disqualification from the earlier process conducted by the respective SDMC/SLC and the concerned DLC whereby posts have been left unfilled. As per counsel for the petitioners, the respondents are acting illegally by permitting the fresh candidates as it would create chaos and the persons who are already in the pipeline will not get justice as they shall be facing open market competition, which they have already faced in the same appointment process and for the same Gram Panchayat.

11. Learned counsel for the petitioners have also vehemently opposed the inclusion of fresh candidates in the same process as the earlier process was in continuity and if the petitioners who were merit-holders in the said process were permitted, then probably they would be the candidates who will get preference in the selection, thus, justice shall be done to them. On such argument being raised by counsel for the petitioners on earlier occasion also, this Court framed certain points for the respondents so as to file an additional affidavit pertaining to all these issues. An additional affidavit has been filed by the respondents and the questions framed with the assistance of learned counsel for petitioners have been answered by the respondents, which reads as follows :-

"1. Whether any uniform criteria has been adopted by the SDMC/SMC/DLC/ Chief Executive Officer for the purpose of fresh recruitment across the State. As regard query No.1, it is respectfully submitted that the State Government has provided guidelines relating to procedure and qualification for the purpose of recruitment on the post of Gram Panchayat Sahayak. However, the criteria for selection of Gram Panchayat Sahayak has been left to the discretion of the individual SDMC/SMC on the basis of interview of the candidate concern.
2. Whether the disqualification of SDMC approved/ recommended candidates by DLC was appropriately considered or not before ousting them.
As regard query no.2, it is respectfully submitted that before ousting the candidates approved and recommended by SDMC, the DLC has duly considered and recorded reason/s for ousting the candidate concern.
3. Whether new process will include fresh candidates or shall be conducted amongst the candidates who had already applied.
As regard query No.3, it is respectfully submitted that in the new process of selection, fresh candidates will be included in the process so as to ensure compliance of Article 14 of the Constitution of India. The candidates who already applied will also have to apply afresh to be included in the process of selections.
4. The affidavit shall also clarify as to condition No.12 of the circular dated 01.02.2017 as to whether the same does not stipulate for the same set of candidates to be reconsidered for the purpose of fresh recruitment which is likely to be conducted only for the remaining Panchayats where the selections have not already been approved or completed. As regard query No.4, as respectfully submitted in response to query No.3, it is also most respectfully that in the new process of selection, the same set of candidates, if they apply, as well as candidature of new applicants will be considered. Thus, condition No.12 of the circular dated 1.2.2017 may be read to the above-said effect.
5. The affidavit shall also contain the broader reason as to why DLC disapproved the candidates approved by the SDMC. The affidavit shall also contain the stand of the respondents so as to when they proposed to re- initiate the process of filling vacant posts. As regards query No.5, it is respectfully submitted that the District Level Committee disapproved the candidates approved b y the School Development and Management Committee on the various grounds which are duly recorded in the proceeding/s of the DLC. However, the broader reason for disapproving the candidates by the DLC may be defined as (I) favourism; (ii) nepotism (iii) violation of guidelines issued by the State Government from time to time.
6. The respondents shall also provide all the state wise figures of selected candidates as available to them. In case, they have information regarding the selected candidates who have been Vidhyarathi Mitra, the same shall also be provided.
As regards query No.6, it is respectfully submitted that the State wise, there are 9893 Gram Panchayats and out of the aforesaid 9893 Gram Panchayats, process of selection of Gram Panchayat Sahayak has been completed in the 6995 Gram Panchayats, wherein, 19687 Gram Panchayat Sahayaks have been approved by the Chief Executive Officer concern. However, answering the respondents are not in a position to clarify the number of Vidhyarthi Mitras amongst them.
7. Whether any preference is being given to Vidhyarthi Mitra in the said appointments and if yes, then what is the purview of such preference.
As regards query No.7, it is respectfully submitted that in the matter of appointment of Gram Panchayat Sahayak, State Government has not provided any instruction to give preference to the candidates having experience of working on the post of Vidhyarthi Mitra."

12. Thus, the learned Additional Advocate General has categorically come out with the stand that recruitment shall be done strictly in accordance with the previous circulars issued by respondents and finally the circular dated 15.9.2017 shall govern the field. Learned Additional Advocate General further stated that the criteria for appointment to the post of Gram Panchayat Sahayak has been left at the discretion of the individual SDMC/SMC on the basis of interview of the candidate concerned and the State is not making any condition as the candidates have to be appointed for local needs and as per the local conditions for which SDMC are competent bodies.

13. Learned Additional Advocate General has submitted that all the candidates of Gram Panchayat Sahayak for which recruitment exercise took place which was properly taken up by the SDMC and DLC and considered before making any appointment or making any ouster of the candidate concerned.

14. Learned Additional Advocate General has reiterated that for the Gram Panchayats where the exercise of selection of Gram Panchayat Sahayak could not be completed or the exercise resulted into disqualification of selected candidates, the respondents are bound to make fresh exercise by opening the doors afresh for all the candidates in light of circular dated 15.9.2017.

15. Learned Additional Advocate General has justified the reason for opening fresh exercise on the ground that since it will be a fresh selection process, the consideration has to be made so that maximum persons should be given opportunity who approach the respondents for being appointed as per the criteria already stipulated.

16. Learned Additional Advocate General also submitted that the apprehension of giving appointment to any Vidyarthi Mitra candidates was not based on any sound information and in fact, the respondents are having categoric information that no such extra ordinary preference has been directed to be given for the purpose of giving preference to Vidyarthi Mitras.

17. Learned Additional Advocate General has also stated that broadly the criteria of disposal of proceedings of appointment was done with an eye of allegation of favouratism, nepotism and violation of guidelines issued by the State Government against the petitioners and other unsuccessful candidates.

18. Learned Additional Advocate General has stated that the selections have been completed in substantial number of Gram Panchayats i.e. 6995 whereas for rest of the part of Gram Panchayat Sahayaks i.e. 19687 have been approved to be appointed by the Executive Officer concerned in the fresh exercise.

19. Learned Additional Advocate General has justified the circular dated 15.9.2017 stating that the said circular is totally in accordance with law and is not changing the criteria. Where selections have to be made only in those Gram Panchayat Sahayak where the Gram Panchayat Sahayaks were appointed even after completion of the proceedings. New process have been initiated as per the conditions which were previously existing, the respondents shall make such exercise and shall complete the same as per the calender issued, however, the dates shall be subject to change as per administrative exigency.

20. After hearing learned counsel for the parties and perusing record of case alongwith affidavit and circulars, which are there on record, this Court is of the opinion that the selection of Gram Panchayat Sahayaks was in accordance with the amendment in Rules of 1996, particularly, Rule 258 sub-rule(iii), which was Amendment Act no.13 of 1994 which amended Rules namely Rajasthan Panchayati Raj Second Amendment Rules, 2016. From a bare reading of Rule, it is clear that for administration of Gram Panchayat a post has been created and the same shall be for part- time for a limited contract period. This Court has also seen circulars which have been issued from time to time prescribing eligibility criteria and the law laid down in other service conditions for recruitment, particularly, the circular which lay down parameters on which respective local bodies have to conduct recruitment, which is to be finally approved by the School Development and Managing Committee of the respective Panchayats and finally approved by the District Level Committee constituted by the respondents.

The petitioners who participated in the aforementioned exercise could not qualify and were disqualified at SDMC/DLC level leaving the exercise of completion of appointment of Gram Panchayat Sahayak incomplete in number of Panchayats.

State counsel has stated that there were 9893 Gram Panchayats for whom appointment on the post of Gram Panchayat Sahayak were to be conducted, however, the exercise resulted into appointment of 19687 Gram Panchayat Sahayaks. The petitioners on such non-completion have approached this Court mainly aggrieved by opening of process by the new circular dated 15.9.2017 as the petitioners do not wish to participate again in the same process even when the post is a part-time contractual and for limited period. This Court is of the opinion that such posts which are being filled as per Rajasthan Panchayati Raj Rules, 1996 are contractual posts and discretion has been given to the concerned Gram Panchayats and the local bodies and local authority to complete the selection process by giving broader guidelines in the preceding selection process. The respondents cannot be bound in the recruitment process in such a way that contractual appointments shall have to meet the rigor of regular selection process exercise.

The application preferred by the complainant candidates on the basis of which ouster of the present writ petitioners has happened are made party in the present petition.

This Court finds that the circulars have broadly given parameters for selections including basic qualifications and basic guidelines prescribing criteria for making selection while leaving the final selections to SDC/DLC local level so that need of the Panchayat is kept in mind while making such appointment, which is of paramount consideration in the given set of circumstance where requirement of such person is only for fulfilling the duties which may vary from place to place and Panchayat to Panchayat. This Court has also interfered in the selection process in the matter of Subhash Chandra while binding the respondents to secure the appointed candidates by not ousting them without giving any opportunity of hearing and the ousted candidates have been reasonably protected by the Jaipur Bench of this Court in the matter of Sunita Sharma, whereby the ousted candidates have to give their representations before the Committee constituted by the Hon`ble Court and such Committee is also in existence. Thus, a complete redressal system for the persons ousted as well in the persons approved/ appointed is in place by virtue of both the judgment referred. The respondents themselves were cautious that these are contractual appointments and any delay would cause the complete exercise to be frustrated. On a bare reading of circular dated 15.9.2017, the same is justified as it only calls for compliance of the earlier circulars and open a fresh selection process for the Gram Panchayats where the selection could not be completed in the earlier selection exercise. In light of the affidavit filed by the State, it is clear that the exercise shall be conducted by a particular criteria to be decided by local SDMC and, thus, it shall fulfill the requirements of the local bodies. As such, the ouster of the candidates is always an outcome in any selection exercise and it shall be in huge numbers but in such contractual appointments they cannot be communicated reasons for their ouster. No indulgence can be granted to them by this Court as factual matrix of each case is different. As far as inclusion of fresh candidates is concerned, the same is done by the respondents only where earlier selection process did not culminate into final selection and thus opening the same would be justified in light of the basic parameters of the law. It is expected that SDMC and DLC shall act in accordance with law by maintaining maximum transparency in the selection process which shall be in accordance with the circular dated 15.9.2017. With the aforesaid observations the present writ petitions are dismissed and no interference is called for in the conditions of the circular dated 15.9.2017 or selection exercise of Gram Panchayat Sahayaks for the remaining Gram Panchayat where the same could not be completed on the earlier occasion.

(DR. PUSHPENDRA SINGH BHATI), J.

Sanjay