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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2) in The Rajasthan State Warehousing Corporation Rules, 1975

(2)Such repeal shall not however, in any way affect anything previously done or action previously taken under or in pursuance of the existing rules so repealed.[Form 'A'] [Form A & Form B substituted by Notification No. P. 8(6) Agri/I/96, dated 15-4-1999, Published in Rajasthan Gazette, Part 4-C(I), dated 4-11-1999, page 33.]Rajasthan State Warehousing Corporation, JaipurBalance Sheet as at 31st March
Figures for the previous year Capital & Liabilities Schedule Figures for the current year Figures for the previous year Properties and Assets Schedule Figures for the current year
Rs. P. Rs. P. Rs. P. Rs. P.
  Share Capital Reserve & surplus       Fixed Assets Gross Block    
  Loans       Less: Depreciation    
  Current liabilities & provisions       Net Block    
          Add: Capital Work in progress    
          Investment    
          Current assents, loans and advances    
  Notes on accounts       Notes on accounts    
Sr. Accounts Officer Managing Director Chartered Accounts Chairman Directors
[Form 'B'] [Form A & Form B substituted by Notification No. P. 8(6) Agri/I/96, dated 15-4-1999, Published in Rajasthan Gazette, Part IV-C(I), dated 4-11-1999, page 33.]Rajasthan State Warehousing Corporation, JaipurProfit and Loss Account for the Year Ended 31st March
Figures for the previous year Particulars Schedule Figures for the current year Figures for the previous year Particulars Schedule Figures for the current year
Rs. P. Rs. P. Rs. P. Rs. P.
1 2 3 4 5 6 7 8
  Pay, Allowances, Bonus and other amenities to staff.       Warehousing Charges    
  Misc. Office & other expenses       Income from D.E.S.    
  Financial & Service       Other Income    
  Charges, Rent, Rates & Taxes       Interest    
  Chemical consumed       (i) On deposits    
  Business Loss       (ii) On loan to Staff    
  Bad Debts            
  Provision for Bad & Doubtful Debts            
  Loss on Sale of Assets       Supervision Charges    
  Depreciation       Misc. Income    
  Profit of Appropriation A/c       Profit on sale of Assets    
Sr. Accounts Officer Managing Director Chairman   Directors 1.2.
    Chartered Accounts  
[Form 'C'] [Inserted by Notification No. P. 8(6) Agri/I/96, dated 15-4-1999, Published in Rajasthan Gazette, Part 4-C(I), dated 4-11-1999, page 33.]Rajasthan State Warehousing Corporation, JaipurProfit and Loss Appropriation Account for the Year Ended 31st March
Figures for the previous year Particulars Figures for the current year Figures for the previous year Particulars Figures for the current year
Rs. P. Rs. P. Rs. P. Rs. P.
1 2 3 4 5 6
  Adjustment pertaining to previous year     Balance as per last Balance Sheet  
  Proposed dividend for the year     Profit for the year  
  Self-Indemnification Reserve Fund     Adjustment pertaining to previous year  
  Reserve under Section 30(1)     Excess provision written back  
  Balance carried to Balance Sheet     Excess liability written back  
           
Sr. Accounts Officer Managing Director Chairman   Directors (1)(2)
    Chartered Accounts