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[Cites 0, Cited by 0] [Section 359(1)] [Section 359] [Entire Act]

State of Tamilnadu - Subsection

Section 359(1)(b) in The Madurai City Municipal Corporation Act, 1971

(b)report the death of the animal to an officer of the health department in charge of the ward of the City in which the death occurred, with a view to his causing the same to be removed.