Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(x) in The Punjab Apartment Ownership Rules, 1995

(x)through any member, or officer, or employee of the Association or the Board or any other person, specially authorised to institute, conduct, defend, compromise, refer to arbitration or abandon legal proceedings by or against the Association or the Board or officer or employee concerning the affairs of Association;