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State of Rajasthan - Section

Section 23 in The Rajasthan Secondary Education Regulations, 1957

23. No institution shall be recognised in any branch of Experimental Science etc. unless it satisfied the Board:-

(a)that the number of students assigned to a single teacher in practical work at one time does not exceed 20,
(b)that suitable laboratories in each branch of Experimental Science are provided, and each of them is adequately equipped,
(c)that laboratory journals are regularly maintained by the students and kept for inspections, and
(d)that workshops etc. are provided wherever vocational and technical education is given.