Karnataka High Court
The New India Assurance Co Ltd vs Sri S Srinivas on 11 November, 2008
Author: N.Ananda
Bench: N.Ananda
be (2m me i & rd a fet ae . it fe Pa ey 4 a m 8 a - ra FS i? oe wn . a 3 RPS i oS a " . 5 OG SEs * 4 ' ' ib ae cy be i" Be = von fod er : Cas Bu yt be Aan fi & : 2 a on fe ro wl Sed A ye 4 'a as _ a i a oe mo e & ory fs UG ar od Ee oe ee i is tel ty rad co ite beg & 8 rs oh es ey be ae " ae t= a er : a 2 a 3 ny 9 wah be fa oe . te Som F et a4 tp fa ~~" * ® a fey #2 ap al sao ae aS a fe nf i po i oo AG oe " wy . Se ~ a un a eS py Ge Pa : Ee of Ey room ie a Pmt ate ag a 4 > to ow {dt ef BIE ayy i im «= 8 Ba . a an _ ee a oe Good mn : & fe! : rn ed a fei ~ ad Be bee my el mo * tt os Ft ie * ae ne Ee b+ nw ost P m4 : : ~ eS pe OY a fs ix] a eet , #i,. " ina es Ss 2 ch * cS f cd fa 2A ES * tr BS "a 4 ie a - 7 _ . Fs cs, ae os & i ts s. mee a ~t a a Hh my ey
a) te Ch At a hat rp Te aa oe bs :
byt a i as = hd a . bd i 7 ia he a fea tal i a soe a ba Fa « WU "ed i it at aS te 9 SS ia Pa a he pet af 3 ay fa mos ok a . : = pend : oe ea?
Es bat mS fea tt or me eek Phe ee pet mM ) Aad WTI 2 THEO RINE WEA WM 2 PM Ld SWE 2 PM Oke Re Peer A) Eo) MOVER Brier ern ge EM) Beenie 4 4 mt het oe: en Mo a @ : <= el, © x 4 At 1G a cs . "I Basi ed 43 a 3 Med. a 4a 2 : cy 'Hd bet 43 4 W i ;
: re : "rivet ry ay 2 E uD ij @ i _ a "4 ae hei i 4 4 a" ct 3 £ if o a i a 4s a wo o iv os ee . . Ho be aD [s) . te. *, Me a a a i ey by a pd . Ae . iy eo i i bo} pond nd hed oy a i a aa : i a wet Rae 3 u ohh ts a C i ) wt a ~ at webs % Py ' :
bf owe et hd a 44 Ei a ved » 8 i 4a i orf o MoO nn, on - M4 ' in a 4g US <p ay BS yo we te 2% fe a a wv re a nr 4 x - Regt aoa . oo fF oS ed "fb 4 opel 4 ie - * food, 7 Ch we Fs hl é : r F Pa ge ye ek fo. 7 8 4 4 a 4 ia es a ia 6 , 2 @ a " OB Soa Bo woe rg Mo O et 4 Ky ihe oe ui bdo Ng a a a sed '3 = tra il ot rd ot ee ae? % y ib . et ea ; iD oO 7 eas eo gs Fy i ; 4 bese ft a. /~ gb oe ste 5 pe a vt ba 4 cl wed tg = Ae baad wok a mn. os deal nt. - Ae ee ae cs fond Pe @ is Mn Be wo ay : ™ tS Bm fost 8 = a OB a hs " eo BM gg i ye mg FO re dui a pe : ee a ig } * +3 "DD en : aa : abt i he ip 43 : a - mn qa ie fe ait i a iy ey vd a © ed 4 io Pur " # ts cy ra ' ze ' . gs ad ooh i cG pag ma ogy a: a w c sed ; a & ip ra os ; tg e uw Beg ee be o 4 om a a u tty bo a G a ie ra x a Ms es es ee a a i mh fw ¢@ oG@ goo "a oo om Bes agy Ent 4 qf i heed Vis, ia Le fog x ~ ha ea Q a o ved ae a. , * i} on tye a 7 i ' i wd i 8 - we Ty ed Pe ba! ve, wm vgt ; & bet is ; i ™ "eof i = " se eed ae "4 ' cad ea fs whe & my om a} a as Le) & i if i} 2 HOU WMYVOVAIIWY 4O LETH Mee Wee RW eh EM PUe ek REIL WRT RR ERE NEON SPE CERRO BERNRES Wem enenurUn Hom HOH wok we eamea em mmo wwe an anne ma B ff oS om og : ch ies nn . " ' on es oo Q 4 oe ¢@€ 68 & 8 & 4 eo os Mo 6 4 o By a Pe a ee: ee ee ud "4 Oo im Li | a ne a 43 ™ 6 a +/@ Ss rf ey he 5 a ra) er i ft ie 4 'tr g og bd rn G Q w i i "i 4 4 > Roo go A mg 3 og SS comes:
La : . ie : me a * on DR. Be org yg P Soe & Y 5 . =. os EP ved & ca " od a fe, a : ae "foe a) rea rod 03 ae rn ; re) rai Go oy og Be mo & ao 4 § 8 . a 7 iS Se ag a = re 2 a i ct pod vel a ' ° bes F ai a 4 i an B.. a hd ob ny fs ik a ie ie bed iy oy a. "rd. vod ie uu 4 : mg : an:
"4 dl ep) ian a ; i ethed ted aa a my " i g " Ma 3 = 5 y a |OS Oh oo "ry a fe i a a "ett es Li ae S| rn om bed i"
ie ge i p g @® og Hoos on EF S oc 8 iB ke _ 4 ie re ca ow Aa ¢ no i "4 t3 oh m a | i peo hd ey " ge " ee re a "a id @. § ard a . a ope +i "g wo a ~ Ed rs a
- a ay ; oH wo" ae cg te *.. ah Li . eG 2 eg cial a 4 i ed a UG the cs ry : a i :
QS 5 8 7 Pt os 2.
Peed ved ed ee ee Me gy rr 4a 4s fe i4 4 . - og "ei a a a a vied a a ch ii} a : ity 4 ; on yo Be be 7 a a cs - a a ps wd of a ee iB ue te ; i a a i dubs 4d het bed 4 4 : "ee ey bey £4 a ey cn id ot a i ; rat h ord o 4 's aq wi cs a OS be in od 13 tt 4 ca | 4 i 4 ie i IHN WW ONY 2 DNPH BWA 4) PA MT SESE WRI 2) ESE MEA Ad WEA GE ert LE BAe Ge eee cena