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State of Jharkhand - Section

Section 1 in Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005

1. Short title, extend and commencement.

- a. This act may be called the Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005.b. It extends to the whole of the State of Jharkhand;c. It shall come into force from the date the State Government may, by notification in the official Gazette; notify.