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Union of India - Section

Section 2 in Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity in Dental Colleges) Regulations, 2006

2. Applicability.

- These regulations shall be applicable to the proposals relating to the following from the academic year 2006-07:
(a)establishment of a new dental college at the under-graduate level;
(b)introduction of a new or higher course of study or training at the post-graduate level (diploma and degree both);and
(c)increase of admission capacity in a dental college at the undergraduate or post-graduate level:
Provided that the dental colleges established or permitted to increase the admission capacity at the under-graduate level before the commencement of these regulations will continue to be governed by the Establishment of new Dental Colleges, opening of higher courses of study and increase of admission capacity in dental colleges Regulations, 1993.