Patna High Court - Orders
O. P. Yadav @ Upendra Yadav vs The State Of Bihar on 19 December, 2019
Author: Vinod Kumar Sinha
Bench: Vinod Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.84410 of 2019
Arising Out of PS. Case No.-433 Year-2019 Thana- BANKA District- Banka
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1. O. P. Yadav @ Upendra Yadav, Son of Mohan Yadav Resident of Village -
Meharpur, P.S.- Banka, District- Banka
2. Manjula Devi Wife of O.P. Yadav @ Upendra Yadav Resident of Village -
Meharpur, P.S.- Banka, District- Banka
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Dhirendra Kumar
For the Opposite Party/s : Mr.Anand Mohan Prasad Mehta
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CORAM: HONOURABLE MR. JUSTICE VINOD KUMAR SINHA
ORAL ORDER
2 19-12-2019This is an application for grant of anticipatory bail in connection with Banka P. S. Case No. 433 of 2019 disclosing offences under Sections 366A/34 of the IPC.
As per F.I.R. there is allegation against this petitioners of kidnapping the minor daughter of the informant for the purpose of marriage.
Submission of the learned counsel for the petitioners is that the girl in her statement under Section 164 of Cr.P.C. has stated that she had love affair with one Sintu Yadav and she has married with Sintu Yadav. She has not named these petitioners.
Heard learned A.P.P. also, who has opposed the prayer for anticipatory bail on the ground that victim girl is minor. Patna High Court CR. MISC. No.84410 of 2019(2) dt.19-12-2019 2/2 Having heard both sides, considering the above submission, this application is allowed. Let the petitioners, above named, in the event of their arrest or surrender before the court below within six weeks, be released on bail on furnishing bail bond of Rs.25,000/- (Rupees Twenty Five Thousand) each with two sureties of the like amount to the satisfaction of learned C.J.M., Banka, in connection with Banka P. S. Case No. 433 of 2019, subject to the condition laid down under Section 438(2) of the Code of Criminal Procedure.
(Vinod Kumar Sinha, J) Sunil Shukla/-
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