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[Cites 0, Cited by 0] [Section 452] [Entire Act]

State of Jharkhand - Subsection

Section 452(13) in Bihar Education Code, 1961

(13)Where there is sufficient playground accommodation, attendance at school games is compulsory for all boys, except such as are specially exempted by the headmaster on the ground of physical unfitness or residence at a long distance from the school.(Government resolution no. 3268-E., dated the 5th December 1923,)