Delhi High Court - Orders
Narayan Industries vs Acit Circle 60(1) New Delhi on 28 November, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 489/2022
NARAYAN INDUSTRIES ..... Appellant
Through: Mr Rohit Jain with Mr Aniket D
Agarwal and Mr Abhishek Singhvi,
Advs.
versus
ACIT CIRCLE 60(1) NEW DELHI ..... Respondent
Through: Mr Abhishek Maratha, Sr Standing
Counsel.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 28.11.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. Issue notice.
1.1 Mr Abhishek Maratha, learned senior standing counsel, accepts notice on behalf of the respondent/revenue.
2. List the matter on 28.03.2023.
3. In the meanwhile, counsel for the parties will file their written submissions, not exceeding three pages at least one week before the next date of hearing.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J NOVEMBER 28, 2022/pmc Click here to check corrigendum, if any Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:12.12.2022 16:33:32