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Delhi High Court - Orders

Narayan Industries vs Acit Circle 60(1) New Delhi on 28 November, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                            $~51
                            *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      ITA 489/2022
                                   NARAYAN INDUSTRIES                              ..... Appellant
                                               Through:             Mr Rohit Jain with Mr Aniket D
                                                                    Agarwal and Mr Abhishek Singhvi,
                                                                    Advs.
                                                      versus

                                   ACIT CIRCLE 60(1) NEW DELHI            ..... Respondent
                                                  Through: Mr Abhishek Maratha, Sr Standing
                                                           Counsel.
                                   CORAM:
                                   HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                   HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                      ORDER

% 28.11.2022 [Physical Hearing/Hybrid Hearing (as per request)]

1. Issue notice.

1.1 Mr Abhishek Maratha, learned senior standing counsel, accepts notice on behalf of the respondent/revenue.

2. List the matter on 28.03.2023.

3. In the meanwhile, counsel for the parties will file their written submissions, not exceeding three pages at least one week before the next date of hearing.

RAJIV SHAKDHER, J TARA VITASTA GANJU, J NOVEMBER 28, 2022/pmc Click here to check corrigendum, if any Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:12.12.2022 16:33:32