Section 6(4)(b) in Kerala Professional Colleges or Institutions (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence in Professional Education) Act, 2006

[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

(b)verify whether the fee proposed by each college or institution is justified and it does not amount to profiteering or charging of capitation fee;

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