Section 2(3)(a) in The Haryana Board of School Education Act, 1969

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(a)ex-officio members, namely :-

(i)Director of Public Instruction, Haryana;

(ii)Director of Technical Education, Haryana;

(iii)Director of Health Services, Haryana;

(iv)Director of Industrial Training, Haryana;

(v)Director of Agriculture, Haryana;

(vi)Deputy Secretary, Finance Department, Haryana;

(vii)[ Deputy Director of Public Instructions (Schools), Haryana; and] [Substituted vide Haryana Act No. 33 of 1980.]

(viii)District Education Officer authorised by the State Government :

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