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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(58) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(58)'Small gas turbine generating station' means and includes open cycle gas turbine or combined cycle generating station with gas turbines in the capacity range of 50 MW or below;