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Union of India - Section

Section 107 in The Merchant Shipping Act, 1958

107. Copy of agreement to be made accessible to the crew. -

The master shall, at the commencement of every voyage or engagement, cause a legible copy of the agreement and, if necessary, a certified translation thereof in a language understood by the majority of the crew (omitting the signatures), to be placed or posted up in such part of the ship as to be accessible to the crew.