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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(10) in The U.P. Homoeopathic Medicine Act, 1951

(10)to establish or aid research institutions and to arrange for post-graduate study in the science of homoeopathy and to encourage scientfic manufacture of homoeopathic medicine in the State;