Bombay High Court
Ashish Khandelwal vs Iit Bombay on 27 June, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2623 OF 2017
Ashish Khandelwal ....PETITIONER
V/S
Iit Bombay ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 27th June, 2024 P.C. :
Due to paucity of time, stand over to 11/07/2024. Interim order, if any, to continue till then.
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