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Bombay High Court

Ashish Khandelwal vs Iit Bombay on 27 June, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                               Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2623 OF 2017

 Ashish Khandelwal                                     ....PETITIONER
            V/S
 Iit Bombay                                          ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 27th June, 2024 P.C. :

Due to paucity of time, stand over to 11/07/2024. Interim order, if any, to continue till then.
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