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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Haryana - Subsection

Section 141(c) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(c)a final bill in form LXVIII when final payment is to be made in respect of a work or the supply of material completed, payments in respect of which have previously been made on running bills; or