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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(1)(b) in Telangana Panchayat Raj Act, 2018

(b)exercise administrative control over the Panchayat Secretary and supervise his work for the purpose of implementation of the resolutions of the Gram Panchayat or any committee thereof;