Himachal Pradesh High Court
Pritam Singh vs . Surinder Kaur on 4 April, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Pritam Singh Vs. Surinder Kaur Cr.MP(M) No.2852 of 2022 .
04.04.2023 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the petitioner. Mr. Jai Ram Sharma, Advocate vice Mr. Sahil Dixit, Advocate, for the respondent.
Cr.MP No.4116 of 2022 Notice in Cr.MP(M) No.2852 of 2022 was issued on 03.01.2023. Hence, this application is allowed. Delay in re-filing the appeal is condoned.
The application stands disposed of.
Cr.MP(M) No.2852 of 2022 Reply to the application, as prayed for, be filed within two weeks.
List on 19.04.2023.
Jyotsna Rewal Dua
April 04, 2023 Judge
Mukesh
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