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Himachal Pradesh High Court

Pritam Singh vs . Surinder Kaur on 4 April, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Pritam Singh Vs. Surinder Kaur Cr.MP(M) No.2852 of 2022 .

04.04.2023 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the petitioner. Mr. Jai Ram Sharma, Advocate vice Mr. Sahil Dixit, Advocate, for the respondent.

Cr.MP No.4116 of 2022 Notice in Cr.MP(M) No.2852 of 2022 was issued on 03.01.2023. Hence, this application is allowed. Delay in re-filing the appeal is condoned.

The application stands disposed of.

Cr.MP(M) No.2852 of 2022 Reply to the application, as prayed for, be filed within two weeks.

List on 19.04.2023.







                                                      Jyotsna Rewal Dua
             April 04, 2023                                 Judge
                 Mukesh




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