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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in The Rajasthan State Road Transport Services (Development) Rules, 1965

(a)No person (other than the State Transport Undertaking either singly or in conjunction with other State Transport Undertakings) shall be entitled to a permit under Chapter IV of the Act.