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State of Jharkhand - Section

Section 11 in Jharkhand Cinemas (Regulation) Rules, 2000

11.

If any licensee fails to apply for renewal of his licence with the requisite fee within 15 days of the date of expiry of his licence, he shall, at the time of its renewal be required to pay fine of a sum equivalent to requisite fee for such renewal.] [Substituted by no. Cine. 1-1026/75-193, dated 17.1.1976.]