Bombay High Court
Balaji Pandurang Gadade vs Limbu Alias Limbaji Dhondiba Gadade ... on 29 June, 2021
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
906, 908 to 910.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
906 SECOND APPEAL NO.160 OF 2021
WITH CA/3677/2021 IN SA/160/2021
SANJAY BANUSAHEB THORAT
VERSUS
DATTATRAY ASARAM UGALE AND ANOTHER
...
Advocate for Appellant : Mr. Kale A. B. & Mr. Deshpande G. L.
Advocate for Respondent No.1 : Mr. J. S. Aute
...
908 CONT. PETITION NO.226 OF 2021
IN CA/2584/1996
SUYOG CO-OPERATIVE HOUSING SOCIETY LTD. THRO. CHAIRMAN
MANISHA MUKUNDRAO SHINDE
VERSUS
PANKAJ SHIVDAS PAWAR AND OTHERS
...
Advocate for Petitioner : Mr. Bhosale M. K. & Mr. K.R. Bhandarkar
...
909 CIVIL APPLICATION NO.3162 OF 2021
IN SAST/12677/2020
SUMANBAI ALILS RUKHMANBAI KACHARU JADHAV AND ORS.
VERSUS
RAUF BEG ISMAIL BEG
...
Advocate for Applicants : Ms. Aute Janabai S.
...
910 CIVIL APPLICATION NO.4518 OF 2021
IN SA/339/2016 WITH CA/4520/2021 IN SA/339/2016
BALAJI PANDURANG GADADE
VERSUS
LIMBU ALIAS LIMBAJI DHONDIBA GADADE DIED LRS. HIRKANBAI
LIMBAJI GADADE AND OTHERS
...
Advocate for Applicants : Mr. Sontakke Gajanan K & P. G. Sontakke
Advocate for Respondent No.6 in SA : Mr. Awale Girish L.
...
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906, 908 to 910.odt
CORAM : SMT. VIBHA KANKANWADI, J.
DATE : 29.06.2021
ORDER :-
. Appellants-applicants to supply the copies for serving the respondent/respondents on or before 13.07.2021.
2. After the copies are supplied, issue notice to the respective respondents, returnable on 10.08.2021.
3. In case of failure on the part of the appellants-applicants to comply with the order regarding supply of the copies, the appeals/applications would stand dispose of without reference to the Court.
[SMT. VIBHA KANKANWADI, J.] scm (2) ::: Uploaded on - 30/06/2021 ::: Downloaded on - 01/07/2021 03:51:38 :::