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[Cites 0, Cited by 0] [Section 124] [Entire Act]

NCT Delhi - Subsection

Section 124(4) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(4)The mention of particular matters in this section shall not effect the general application to this Act of Section 6 of the General Clauses Act, 1897 (10 of 1897) as if the Delhi Agricultural Produce Marketing (Regulation) Act, 1976 (87 of 1976) had been repealed by this Act.