Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] State of Karnataka - Section Section 29 in Karnataka Agricultural Income-Tax Act, 1957 29. [ [Sections 29 Omitted by Act 18 of 1994 w.e.f. 1.4.1994.] x x x] [Inserted by Act 38 of 1986 w.e.f. 17.10.1986.]
