Madhya Pradesh High Court
Rohit Gupta vs The Arbitrator Cum Divisional ... on 17 July, 2019
1 WP-13213-2019
The High Court Of Madhya Pradesh
WP-13213-2019
(ROHIT GUPTA Vs THE ARBITRATOR CUM DIVISIONAL COMMISSIONER REVENUE JABALPUR)
1
Jabalpur, Dated : 17-07-2019
Dr. Rashmi Pathak, learned counsel for the petitioner.
Shri K.N. Pethia, learned counsel for the respondent No.2.
Shri Shashank Shekhar, learned counsel for the respondent No.3. As prayed by Shri Shashank Shekhar, list this case on Monday (22/07/2019).
(SUJOY PAUL) (B. K. SHRIVASTAVA)
JUDGE JUDGE
Biswal
Digitally signed by SHIBA NARAYAN
BISWAL
Date: 18/07/2019 14:30:40