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State of Tamilnadu - Section

Section 83 in Tamil Nadu Panchayats (Elections) Rules, 1995

83. Voting procedure.

- The Ward member shall, on receiving the ballot paper, proceed to the voting compartment for the purpose of recording his vote and put a mark on it with the help of the instrument provided for this purpose by the Returning Officer on the ballot paper against the name of the candidate for whom he wishes to vote. He shall, before quitting the voting compartment, fold up the ballot paper so as to conceal the mark and put the ballot paper so folded up into the ballot box in the presence of the Returning Officer.