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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Ammonium Nitrate Rules, 2012

(2)Restriction on storage and conversion; - (a) The Ammonium Nitrate storehouse shall not be located in populated areas.
(b)No Ammonium Nitrate shall be converted at any place except at converter's premises duly licensed.
(c)No person shall extract Ammonium Nitrate from any fertilizer including by any chemical or physical process.