Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(1)(a) in U.P. Children Act, 1951

(a)to the Sessions Judge if passed by a juvenile court, or a Magistrate of the First Class specially empowered in his behalf under section 60; and