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[Cites 0, Cited by 0] [Section 37(7)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(7)(d) in Rajasthan Minor Mineral Concession Rules, 2017

(d)Evaluation report of technical bids shall be prepared and shall be informed to all the bidders individually through e-mail or SMS. Initial price offer of all technically qualified bidders shall be opened by the committee mentioned in clause (c) on the schedule date of e-auction;