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[Cites 0, Cited by 0] [Section 371J(2)] [Section 371J] [Entire Act]

Union of India - Subsection

Section 371J(2)(a) in Constitution of India, 1950

(a)reservation of a proportion of seats in educational and vocational training institutions in the Hyderabad-Karnataka region for students who belong to that region by birth or by domicile; and