Delhi High Court - Orders
Randheer And Ors vs Manish Kumar Gupta And Ors on 22 August, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 730/2022
RANDHEER AND ORS. ..... Petitioners
Through: Mr. K.K. Mishra, Advocate.
versus
MANISH KUMAR GUPTA AND ORS ..... Respondents
Through: Ms. Manika Tripathy, Standing
Counsel with Mr. Manish Vashist and
Mr. Shubham Hasija, Advocates.
Mr. Mohit Bhardwaj, Advocate for R-
4 and 5.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 22.08.2022 C.M. Appl. No. 36185/2022 (for early hearing) This is an application seeking early hearing of the present petition. With the consent of the parties, the petition is directed to be taken up for hearing on admission on 22nd September, 2022.
The application is, accordingly, allowed. C.M. Appl. No. 36199/2022 (for impleadment) Re-notify on 22nd September, 2022 CONT.CAS(C) 730/2022 The date already fixed, i.e. 22.11.2022 stands cancelled. Re-notify on 22nd September, 2022 SACHIN DATTA, J AUGUST 22, 2022/ AK Signature Not Verified Digitally Signed By:ANU KAPOOR Signing Date:24.08.2022 10:57:09