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Delhi High Court - Orders

Randheer And Ors vs Manish Kumar Gupta And Ors on 22 August, 2022

Author: Sachin Datta

Bench: Sachin Datta

                          $~57
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CONT.CAS(C) 730/2022
                                RANDHEER AND ORS.                                   ..... Petitioners
                                            Through:             Mr. K.K. Mishra, Advocate.

                                                   versus

                                MANISH KUMAR GUPTA AND ORS              ..... Respondents
                                             Through: Ms. Manika Tripathy, Standing
                                                      Counsel with Mr. Manish Vashist and
                                                      Mr. Shubham Hasija, Advocates.
                                                      Mr. Mohit Bhardwaj, Advocate for R-
                                                      4 and 5.
                                CORAM:
                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                   ORDER

% 22.08.2022 C.M. Appl. No. 36185/2022 (for early hearing) This is an application seeking early hearing of the present petition. With the consent of the parties, the petition is directed to be taken up for hearing on admission on 22nd September, 2022.

The application is, accordingly, allowed. C.M. Appl. No. 36199/2022 (for impleadment) Re-notify on 22nd September, 2022 CONT.CAS(C) 730/2022 The date already fixed, i.e. 22.11.2022 stands cancelled. Re-notify on 22nd September, 2022 SACHIN DATTA, J AUGUST 22, 2022/ AK Signature Not Verified Digitally Signed By:ANU KAPOOR Signing Date:24.08.2022 10:57:09