Raju Devappa Shankaragouda vs State Of Karnataka on 1 October, 2010

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Karnataka High Court

Raju Devappa Shankaragouda vs State Of Karnataka on 1 October, 2010

Bench: H.G.Ramesh

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punishable under Ssctiong 38:/.3 an:2--"--..
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.51': the ecem: of {>CCL§I'1't':':}:":C€, 'iherefere, 'égheir 
would eieaﬂgx eeteibiieh ihai the accused 
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injuries ﬁe which? she 3L1.ecLi;;;zf{Ef;e;e': afiii :§;hvr.;e»v%:iﬁe.. é:::e':i;sed
was respensibée fer the .h0miVCi-dVVeL%L'v--deeq:.h s.:>'fﬂti"3f:. §,eee2,:sede

in that view as? the m2i€;'ez,-  :E§_eSSi{>ne Judge

§"i8;S heEdf"'"'i-he'j;»a?§§~%:'El\e;:z.;$e.ce'i:'Se':i' guéky ef the offegizee

punishébie_uif;C§er'.'E3ee':§e»i:"$92 eé' Lee. §-Ea.vi:'t;g mgare :9

the eviﬁer.se'e..e:'1 :*e«:e%'{i,"tE?:e Eearned Seeeioﬁs Judge has

'V'..,$J3£§f'§'3.€§E,e§ zhaizuV'%E":e~---«accused is g121?§"Ej;»' Q? the effenee

 E3etrmé1:1éz?:§§;e:.,€;:3:f:%;§'e:" Seeixierz .384 52:" £,?.€§.

A  E. E f. . 'eye Ezzwe §3ee::em:ee§ Gui" arzximzg e<}z:s§de:*eJ_éim

"  %%*:e"$§éE}mieeiene made 31% :the 82:2", We heave criesaeijg

"5~§e=§?.u:Ai--:::52:ee§ em? emeé ::§<>e:,2m.ez2:e2z§; ea.r§<5§e%}':s:e%e a':.3;i:::§ 2238:':

 .. _,§."'.':«T'7§.":-'*s*:',' <tare.§z£E'§:'   }:,2eeEi;_:;tr:r:e%:2€ a::'";{§e:* 2§;§3§.T,%{?€é}.

 



Cri. A.  -'2(}{}?

T 1.5 :
12. Pb';/iii in her izvidanccié has 3'%?:i{€?f'21§€:C§ that
their faz'r1:Ti}> owzmé larxei beezréng Sy£;'€0fi{}3 caf
£-h;:.:i1s:}:2a.z1e21':a§t§, measuring abzmt 23 games and ":}:e.= __sai:%

Lanai was given fer cL':1t%*;r21§é::;~r; ':0 {he :;2cCL':..;;"e3§i"«.._f0*%3

payment of ?5,{}if}G;-- per }--'€:"8I' and same i:'ime.§5:"i.o:j":«::{"th:é": '
date of the incident, the &€C6E1S€€1_;I7€*{§E,_,£{:'S{éd €h%<:{acVt:L1'_$¢d'.,,

:0 give back {ha pessessiacm sf i:f}tf3"'I.'8.1'§€",:'§:7§'0i" 

her family mambers but thé--.éL:.§,_'uSed 1je§':;s§e2.:i"':.'§i""{h::' so.
The perusai of <:r0$,::3~exam-ir:é;t§:§f;.._ cf 'P',"v§f' wauié

indicate that {ha a<:cu_sé'd _i%11Aa$L.:i{é3ji:; sé:i€;0:;SEjg' éisputed ihé

fact f:h3f{V"'Ti:--€; ':ya§f9:C:'§.'*i:§yé;*5ir:g'.'"ti';.Vé3 iané Qwxjzed by-' the
deceaséd and §_"i€:% "'A§3.1%1iV§}'__'€:§j:c§ thaig the said Eand was
g15.'v€z": to Mm. fcér §i:.3E'::%.:.-9:';s3;£{>:1, Szibject :0 paf;m_<:m <3?

?5,GG5:;;1;'/ _per' jy"=:%z§f"' $92" 3 psréaé Gf fsur _}.?€E3,§'S. "§'h&r'e are

 ":--'2Q i*<~§é:sé§':3$""*§:}:' di$é'éié?&i:':g the ':€S%';'i;1":<33::.§«* {:5 P.'iA2'AE. WM':

*.r&vg:2,:z*';"3;T.  'Er§ .i§';§: '--g22c<:2§$<5<§. r:,:2,:§€iva':i.;:r:g {he Ezmé :3? éhiz

§2€c';';.:a§s;e£§._  ﬁifzgsezi an h;'::; gags"? 'iec: 2?-:<;E<;*:E':§2n:%:* {E36

Cp<}ss:£~:;:s%i3:": 6%" ';:%:e Eamd 32$ €§€E'.§E€J'E€§;€f€j§  éhé e.:§@::*<-*:2:s.:'»:Aa"i:

 1:5; :_2.<::':';s::': zétmér iihéiii éém :'nz5§i::5::i*ma;E a;:"::;:§aé 0?' *::§_':::;':

' . z':<:_<?.%;;::;r:3?£§ 23:25.? 232%? _:;*<:»:§:":g'€%r 'E}:f<'2iE'mr 5:»?  <ié§{:<":;e2:§<?a§.  E":is;;

 



Ci"? A. §"w=IG»§_3>22;":3()(}?

: lb :
SE»-"i(31*:";*1'"iCf3' P,'i2'::".§ Z. ?.:235; depeaeé "Ehat ezccusexci w2:1$
c:z2_I*§'iw:Eir:g the iand af' the deceagsd. ané the dézceagszci

éréatrucied the accused :0 take his share and givsj E16?'

back the land, This gay: of tbs? €v§<:'£€n¢:3~ <1»? P.'i}V..'EV§ ~hé2--sg
mat 'baerrz seriausigz coniroverireci 1'1"; fgéias  '
exammatioriz. There aw: rm :'°easG1é1s~»:"Qr P."'%3$f.1 §'=f{::; £"§V€:§§ £3,S€'._V

against the accused. He is :'éE'at;f<:'w:§ £3?"

accused as related ta t}§s_V_4"'d1e<:ea$f~3_d.' .{ivr:d1'<.%;§f""V£E'1§'ese
CiI'C'§iI}fE.S"£aI."2C{'3S, in our opinAée-:W_;"v-i:}?§e:L' §€a:9:':*::~»::E ..E*§€ss;'.on5
Judge is justifiéd. in 4'}:V@Ed£i1,g:':'»iiirzai-: é;§i:é',a<::<:u$€d was

C%.ﬁ'iiV&'ii1'E g' §a§§;&* 5:317";-ed ihe cigceaaed; Eiflid. her
fa.mi'£jx é.:*:d= the  giemanded him ii; reéieiéver
izhe pcssgepfssigérz of the E$':.3iCE".§a:' cuimratiam by her fa_mi.}y

and §h;,e a%:%f;2,;:S€d'.'-had ':;ef:.,:3€d ta éa 80. '§"h'u::-a, aim

'V._g:=*a§c3'§i'::C§3.__€>r2_ 2"e::9 2*"<i-- -------- ----atisfac'E:e:";ri.§:; ssmbiiaheg €§1§f: miétévéi

2;{:?fr§1<3u*£v:afC£~%§:«:ga%:°:s€ 933 accusedk Eigszzméng '51:}? {Eng

§§»:_:§*§3.¢:;<ssé"«:f}§___'EE7§:5 gzrgumsnés that 'aha §T§§}S€CE;§€§{}I"§ hag

§a.§.Eéé:§ €Qv«._'§p':<:w*€ the §1'.3.{3='E'§1-"€;' ihai: '{3}-" éigééif :a2{>L1E€E rm: ii': 

 Viz,-$1}: a:::"<»:;1£%;% é"i..1."1:sf c'i?::):,2'S'§: 31:2. €125: i:.E'§.§E%€f {sf Ehe §33"{§§§€f€jEE'[i:{Z'%'{E., ag,

 xélg égzsaaf '2.a»~"e'3'§.§ s§§3,%:.é.E£s<:§  ihai: aaI"§'1{%:': %;E.":§% a::2':.::em? <2? "éém

2'
Ms'?
3

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ha?'

  



CrL 5-'=5. 1'\5c).822;'20(}"r'

: E7 :
pm:~:eC.L1%i{}1": r<isst£--; 02".: direitt <m:v§x:.is3:1.cr;%§ mcﬁiive re:%<;~:*:::ie {(3

the bacézgrgamid.

23. PA§':f&;'8, 5}? 12 and 29 vvhzé are Sh:>w:': _i'..-f.}_ bf:

the cswners 0f the shops and ezher e$:a?'s1ishrr:é1':.E:S;_ié?:,'
ztmzti araunci the scene :2? occurrerzceg have; r2c}£5._ S:,:;:,:>;:»5€§L2:*€es:«<% _'T H
the C336 cf the prasecutiom a.:1dV-31% of t1F'::4e::1r_1.  ;::vée:i -- 

cieciared Emstiia and have baen é1:*osL3»é::arr§§n€'d 

ieameé Public PTC}S€C'L'§.'€G12  is: iii the
ezxidancé <3"? Ehesﬁ :x*iin$ss€s,V~<é£hiAC§1 :f§é§--.ei}f 3.z1j.}*§"::'§p {(2 the

§TGS€CiiE'§QET':. '§'her*€fare, 11:16 i§i3i'G§QCEg§.T€i{§.ii.§;€E§<i'§ upazm the

{'2'i.?§d€E"E€§§E* Sf  E .2_§:'3='_'i 26 $3) bring hams {E16 gL':.i§i
{:25 tbs: acé,-1_,1$eMd  ';'3?.'%'¢-'? .E b_ié§«--..ﬁhé daatghier ané ?"'%./VI? is; Eh?

g;;"a§:€§.é:§;%.;,:gjE":ié3:"..jcxféézeeieceaaecig xafizifés, a<:'-€.<3:'C§1?.:n.g :;.<> ihas

_{p7m«:_§%3ci;;'ié::j3:1 .?..__\A;'E N} sand 26 am m§s3pe§::a?€::3f: w€£r:<::r3S€'$.

 -."§<§{.' 7."{f}:*:2..'$V as; we}? as d9cumem;az°}z z':2r§'c§«s3§*:s:ti;*e an

'V réscaféi :'§:::ar°T£f.;? egiabiish zhzzi évvak%;a ms': hs::>meZ.=::§éa§.

,.}:%:~:--2IT%;':<;A an "§{},E:2,2§G3, an a€cz>'L'::'2E; «:3? aagajuif; {>12 her 2:':

'  2:3;-;:;:~:_%: E;%.{}{} pfri. am iihaci £3223; :*'a<>.a:" Pa?;:"aav;:~f».§é z"%::%amz::§::§E€:$

 in E}ia':2§_;{a2.'2.'2m {f:é%;'f;:,  ;E:9;§";:;:';< E2, E12:-2%}:2:na:;%':.<%%;?é;j,; i§s::%;';::":":€:€§

 



igtra A. §'~3.o.é:322;';2{)(}i7
: E8 :

::":<3'Lmsc3E far E1§3p<':E§jE€%.§1'{-EiCCLES€C§., <:§'L:ri:1g the C:C:U;§"Sf3 sf his
8.1'g?.§1'.1'1€§'1iS did gm': dispmie the fact this}: the céezaih of
ﬁvxraakka was~; hsmicidal, T§,*;e1*e'f«t;»r€g iirxera is 22$ m_e<§g§ fez'
us to refer :9 the zsvédeztce <31: recarci in thig rega.r<é:;

1,33. P.W5«;xTg, *2", "E0 arzd 25 in {hair 
befgre the Cami: beiaxv izavs  
31.8 accuseé caméng near Eh? _SC€31;§.it§-.Ai§f._%ivCCZig7I713E?1VCC' *;;\¢*f'.f.:«é':":; 'V
{E26 decaaged was 'azzyéng x7é§;§;§.a?)§eS.  émé
than assauitimg 'ihﬁ  '$91  geek"
and an the E303. Ea?/h.L:» beer; cmssm

examiﬁeﬁ E15 l§3ng*;h*;._;%s zzaiécéd s;'L:p:'a;_, the Eearned
Se:ss£e:1.$vJudg€: _E1'2;§$'V_aC':§§:vg;mséd 'aha ea.--*£.d€r;<:e ef aifi {base

wiziztuiésseg fipar the '_p':;é;-fpdge 2-sf £'€{:{)?CE§E";g ms: <:«:::"::vi.<:§i<3:%L

~-.'"§h¢_:*s§.f3:§é'§ the '%:§'"e;6t.s;_::'r::: is 25:3 {:2 wheéiélésr the: E::=.21rn€:'§

 $€3$17§,»Q$~';,§'¥.j;:€i§v€ is jugiziféeﬁ in ;3§a€§ng reéianije {"2351 Size

«L

>*V:}'§",A:""£'.ﬂ§i~'i'€fE's€ wi.i:1€:§s€:s3. in EETLS i"€g2:r<:§,  £3

::€C€j:"sS2:zi§;. ';;;:,»  Ca:'3Si§;.er thé: afzzrigxzs CiFCiif§'1S'§£.iﬁ{:€S

 _§}<'_§'§fE"':.'E€3::;'~§ Gigxig. ':33; Sré, Aghﬁg R. §{a3;E}:azr:z:.3§E2€;t*a:§,7 aim? fiiaii ms';

 E§":{>S€ §.'i§{T§,§'E'§1Eé§[£%E'E{T{?S éﬁaésagezé "ﬁr:  aaizzajg E'"i;?§"E{§{'EE'E?{§

--  %';';§;': %:.:%:§§.éma:===:3;=' <3'? 'T{.§1.{*EE.:f;' w§%;:":€:&;é;e£%s; z:.:':3":%E.é:;3§;2'§£é.

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iwl»



{iii A. ?\?<}.822;'i2{)C3'".?

: E9 :
16. Tim: fimt pomt. urged by the Eééarrzeai <:0Lms€1
for {E15 :«:spp€EL:~mt is ihai EXP} the $0 caﬂéeci <:<:)rr:p§::1:':1i
iéédged $35: E3'..W.§ befare P.E,Kf.28 e:.:;u2:1s:>: baa <:c2n:~:trLz§;_§i as;

at: PER. 213 if": was :18': the mfarmatéon reCeiVed« fi--2f $'>1--t.32-2?:

p{3i.:'1%; (3? 'Lime, %:.h:":r°e§{>:'é3, rm reéiarzcra car: be  V'

<:0r:t€§'1'£S Qf EXP} ta substantiate:i:*}1e.r:vidi3r::§é--}:}f P.13_'\jf_.E_';v..
in ibis regard, {E153 learned €:G'u.nsé'?.VcE§<4é€%§ 012:' _;éL*:e:f:ti'{_{::.:._:é3' 

the €*Vid.@1'}C€ sf P.W.28, :;}V:e./¢:j'\\ ;£i.o.f; .__He.1gé;"&:  0:" ''

''§'i§ai<waéi Pshce Sta*:.1§;£'>.1f'}. ﬁg<:*V:;'z;>;<.zi?;:i_?f:'g-a_'t0 %:E;:é'v@*»-*§<§:ez.1c€ af

 

P.i?s:'.28 on :0.12'2@9é,'  the Peﬁce

S*:af;£<3§:' ".aé:' ab é:;L;t 'A{§A:8:G'G.»g§-. IE1.  }§é:"'r5eC€ived an e':1ET1{3Z'3}3"1'if1{}'L;EE§
p§'1t:m.t* .a::a.11. 'i::.§{§'%';r§:-égig_t.E1.at'"8.'Waman hag been murdered
near TiEa}<;,>a%a,d.é <:.2"0:~:.$" _.-'§s,,"¢~;';'?.(_3'*."§'%EV'.'C§;iE"3;g £0 tbs Eearrged szrzzxzragezé,

?;'h§3_%:.e§1ephé:3i_é 'i:;f0rf§1a{io:':. rssceiveti by PF:Ri".28 shasuéé

"~.__be..}:i€::'1S.E:°:,3§:*d af§'vi::--§$rma{i0n r§~:{:e§v€{E first in paéni <35"

_v'iI§ff};'€_&i;?j:§~,21f§§ "iZ%*£;?T£%31T §:a:€m$né:.:=; which hzzvs czzszms §.:'2':{>
*-s2xé$t9'::«::5«V...v:§k,§E3$s:'<;:§€::2: Eizereéa $?.:<;:;z.E.c§ be é:1{}§"iSU"'Uéff€§ 23;:-E

$?;aT:é3:z2.€75f:'~%::;:i:.<;i£32" $€'C'§'§{}E"§ Eéé of CKPKC, 1:E'1<«E:"é2§?:>:*5;g

j §1"f;:<;.§3"i H %;:;j;m?a<2é;. ins 1237::-<%:"§ 222$;  {T-{}f'§"{}§}{}§'§ii¥§§.'%.?€3: §3:1:;=2z:<% 0?

  s;3'=:%.{:'i_§:%j:"2£é'5é. E3: E3: :::;>va  gaiéieai '%::jg; a7a%'.s:%z:.2a <2? {i§€f<f'§--f?:§€I}E";E?; :3"?

§: §-y,=

    



C.':"§. fa. Z'"3c'}.E§22,="2(.§(}C-7
124-:
1.

3'? ;'%<::C<Qr<:%.i:2g to the evicience sf E3'.'W5E, immedieiteiy after 'aha ;'n<:id.5~ni csf assa'L':1i €Z)1*T_'F '§i_§.".E€' deceziged Stat. Am!-'a.kke3? with the heip <3? few <;.§§~':.€:§?f:"§~:'_,_'_ 1 YSIIEOEFSE1 {E726 irzjzwed. '£0 21:} :5'~;;'z,zta:*§C§«:8i"1€:'2?2' :'ﬁ§*:"§§:§'s{'_ P.W..E5wBasappa ans? the i:1jure1§»AA»§x:*:§i$ §i3"{ré:::f; .H<>spi':al, §eEgaum%>V:§fbefAé..A(!§ﬁ-- «'r§j,> {he dacmr, the dgceased xa?as;'V'Vc'£.%;:»:3.:ea* a»s::

and '€he:rea.ft€r, ghé V's7k'3'%?;:Ef~'../{Q at aboui §_{}:(}G arzg iizgyg-2v §:§é{'pEaént befars PE,-',28 grid :£i€ :,sj;Ja3;d £;~.rg3: 'é§0{rip§_aifi"§----was m&':,§<:€::i Exam "§s.s"'I'I'i};3/3%"V&§V'V§3§3§if'E£§§%§X "'E?.v §;f':28'."Vé':1'Vbig 012% evidegqcs has ca3:;r0b<3 ':fatc:{:i. .{FEE:"'s%§ii.d»é'i':T§;.é'----G1" '.P,"\2V.E with regard ta She gaming 530"'-fgkrg ?éi§"ii<:%:.'S?.;3A;:éor: at about ,£{}:Cé€% gm' and ?i(}C%§:i»§?7;{:3"}'Vi3{}§1'"1§§éb.§:ﬁi &"iS:§f3E" EZ5{.PE and baseé 0:1 EXQPE. 'i*f::g>:Vis7L%;e;"§:%%g; {Ea case in Crémﬁz f'€:>.}.{}@;";2S{33, S111 ﬁshséi "§;;"V§§'é2§§;:a:j;é2::§éAs%_::§j;;5 %j;' e:'::"a:a:mg @222" a"{E;s5m:'a'2:': "£5: iizez/3 E*'%!'Ef.z3§3§ "éC.€ <>§'L§?=¥%/(2§§ 3{:s:;g§':é; E9 §::~2§s;€3 3; :i@::@?; w§é.}': regazfé ﬂees: gefé§25_;:éz:e:":@$3 (>1? EZXQPJ. §':Cs:-i}§"<:€é§:g Ea him iéazsaigh, @Z"~.:§1 :?}€§' %':i::§:;%:';<:2:e i:;mi't%{E ':_h.::;»21f. s.:§";e'3é E<.:»£§g»;<:{§ an @123 "«':7{;2i.j::fg>§21"§n.'§' *;af'é"§.é<:E*; §"<3::i:,;;;:€a:% 3'-:23; a.2?r€§.%':":gj _§3@r Ei:2:.P§. W 2'?

m"'§:7{_ 53:1. A. 1\Eo.822__f2{}(}7 :27: Ka§j;*anash€':t;:. '§'.h<3re.{{:~re_? wss fiiid rm $:,::%:pé<:ti:'>z,2.::; <:irCL:.r::s¥:::mce 3L21"mu_:2ding EXKPL E8, A<:.<::>rding U} {be aazidence an z'ec<>;"d .E3:%<.: gP'I came mtg existence at about Z.UfC3Q p.,m., V. C'%CCU"i'E"€d 31*: abomi 08:00 pmw near the Immediateiy after the i11Cider:t'AA'VtJf:'a¢_ bmaghi 'C0 the imgpiial by cieciareé her as bmught £ c'a:i_:fc;~ Séatiem agld Emiged -E°§§«.€1!'£"&v ?;€.§ V'C §_'1€;" time:

at which. éhe cempiaémt it C&"E":I"§{}'[ be said thjat théé'éi..--is.__58:;n}:*vriéi.2:gy ii: Edging {E3223 repart. if the ;3:§_r§3:3:"§é'c¥.; time' :r;'<>;;%fV15?§.:i97':'*;.§'<ii'«:>}z2 E}X.P};. is accepted as; the 'i:é.z'r:é: 3,: wh§€:§'1: §:'L.Cé;.1"}'1€iv_if'§"{§ €:3<:i.:=";*£€%n<:e-, it is 61:33:; that the saé<§*'€;:{}::£§;;§.aEnt }'Aa:§~::___§§even Iiaégeé within abaut ':'=..-£20 §":e:m:*s~:

€.%fi3_I" ':}_7i"<:VA..§:.1Jé:T.{i{:~::t. ;P,'sﬁ:'.E bang; the 5iaug?y&3§ {sf ms ELLE€{§%35Ei$€:§:"'-i§§=;;E:§:"§§T§"SE recguimci {Cr €aIé<:.e her "E':'E€;}'ihE?'i" 3:2 Ehé' }'1§§§§f§§Ea§3;€T3 Sf;;%§»'€' ha?" ﬁfe: ".E'ha'i Exactéy What: was 5§<m<;> bf; é:%";'*€,hi: ;3:'a*.$.{;%:3.%; ataégés, '§'?:és; <:mi:é.'L:<:*; Sf P.Eﬁf,E £3 {§§','1.'§E€' ~ ::"';21'::;{V§%.r;':E sand. ii, is afgsgzséigiézzai. zzséétéa the ':2<":m':.2a% Ezzzrzzam :€':m":.§:i§s:,i; .si.'§"'a'::%:' h€%€,%.T§"§£}§§ 213:5: §'}éii"13é?:%§ :31? 3252*: {'§s:;?2:a_'::%: {sf ;,..:-%z" .''>, Qfii EL N7£>.822_/2{}{J?

: 28 ;

Izmthér, P.W.E, magi: have been in 21 great sstate of shock. '7£'h@raf0:"e, same reazsenabie time was reqmﬁrecé fez Ezra: is cams out {mm the said aback amd than '{§':énl<: of to the Paiice Siatian to Iadge ﬁche report' .H.ax.-drag the chrcumatarzcés, we firm no deias; in .§'€}'dgi;§gL:"'t?i é:'--T ' Cempiaini. pemgai of Ex.P25wF.§.*R.»..irzdécaﬁgésfthéit_ i.§f:€:, aameé xvas deli»-*<;~3:r€:~<:§ to the §Turi:"§'iiC{i.c}r:'a} §'ﬂ;{g§$§:fa"f_;é«._afE*V. §i.:4.E""} p.m. 0:": 1316 Same d&;}5'¢._v':.E*$fQ?B .f1:u?__$; if 133-; é.iéé1':' {hat " within abet}: E haur min"u;£:%$'-sf-»_EX,;P§"s:»::»zfr:V£r2g mm the exigtenceg 'cine aamé _h'aS>.,:5V%3;:_chééj'»?:h::*. juriadiztiionaé Magi3"{:'aVt€;. '?h@%Eé:faré5.»'we ';?'%'m:'i :20 deéajg in F.I.R.R reacE2if:.g the .j:::*%f$si§'<:1;i'@r:<);A3i---- giagéstrate. Having mgard tie the iima as: 'w§%§E<i;u,_ 'é:E::'é Fiﬁ. has reacheé the ;§L:§é$aE_§cté0:z§;2;% }§x'Ea.gi.si;:t3ie*';' {hare is rm $588031 ta Ezeéai {hat had 'E."£0'§;'1€L~f;'*.§'V7:v'_i.'§':__"f:,vi'Z'3;{} sxéstemce ai; abevﬁz §.S:G£} pm: @321._:hai'@:§ajgj.A"§§»ft€z' :'s:<:e:>1*§§_:/sg the ::s:3mp§a:i:1: as @522" '§§5<:«P1, A"S?I~3g§:'§.G§'2.T{:?ff§'Z?V§:3TV. "»'J€z;'E§ rsquifeci ix} p:"'€g::are3 Q25 ;3z2:zf<:srma 22$ T§f;:<:P2€;g, EZ*':.€:re22{i@:" sz:f;r'L':$§ 1%: same ?;:z;§ P{:Eé::<::§::;::I: 5%}? d.é33é.2:'€:?:'é:*;g_§ E33 .:saz;.2::3 :5; Ehii' jam;-':~:=i§:'{éE.§<:*sm2:.E " ' '_F'¢€Ei§§§'S§?$%€€;?. i§<>ms:% mz2:s;{;:é.aE3E§§ izimas ;>§.3.%3;{} 2.19213 :':é{gm'r:::{E far §'V!5'!V\Y\'M\VWI¢nﬁ'lIﬂKWHﬂkKI>«\Mhnnm~nmvwwmxmxm ' ' __.. .. . . Cr]. 5%, N€J,822_,.="2{}C)7 : 30 : assauéted the qieceaseé an my n€<:'E<: and face, c;v.,zSing her sexrere énjuriss. A::ca:rd§'ng {<3 P.'§V',ii at {he time 3:? the a::tL:2:..1 ass;2:'u'ii: on her mether, She (?.W,E.} a2E:>:2g._wi€h C.'s?v'.E2, '.-'i:'E1S staﬂding bﬁhirzd her mc4':.he2*, was stanaziizig by 551%: side' of the deceased * hands. The <:<>m§r1$r11': of Srid Ash_c;~1z:.RA.

with rega1"& £0 the-Se iwes '2aFi::1es:S;$'Vs"%hé1;--

Circumatancw inéicate §:i':a_i»€:V}:f::'t.=~,.V_pre;é,:i::r:.1_c<~i~_ ﬁnd '? at £316 seem: 0'? {>;:%g:?2k,::*r¢vr:--::Vg§." -5>z€--~._§he.' 53:. highiy deuhtfuif as according' ,§ay di:"§€3€3aS€3d 3.3.9336: <:'e;fi:'c. théfi.;mé;€.k'et _p1;é'«.i;'e and P.\?\£'s.1 and ? did 110*: es.<:jV;;fs3:}TapaV1'V1jg:9v.'§*¢_»::*':;_ ;E7<§"v$ub$iamt.ia\ts {his <:€m.%:s3E:1ii<m, éeaimeci ::s§}24;i1Tf::§€'3'v._$a'3«;E_L:§}'f{":':«--__ draw asgigiamce {rem {ha zéviiiejgicza <:*;fu;P'. '.E:1 time Eéghi {>5 the €E'"§é€?§1C€ of "VP§.?a7;--.§§8;..,"§.«:32{;":f1€{:% C'O Vi¥.'39i'S€§ wa.nted. this Court {"0 haki thai §5..="'?a.?'s.§"-,;i:"::é* %°f3§'€ Hes': }3E'€S€f'si 52%: ;€§'2.é3 scans {sf ac\rd:::ire:':'*;é:éi%v'-._<}:';khai day", Acsarciigég Us the €<;'id.<3m_c€ <35 F1'%}Jl"2:'%,v-..Efz'£::és:cEéa.§€E.}7 Eiftﬁf' :"€~C€:§.2-izig iéiephasnis :3".:a%:~:$ag€ ,%'*':=?€3'f"§V§--'%.7§¢:'ffzE3;'E" "'é':'Ea§<:'-:,v=;:22<:'.%.i.§ Eyzzé; 3:2': éiié tmi ﬁmii é3i¥"3}' 922:3 T ?:;§2é:«:rf€:.*é:m.t£ {Em-22?: '2:§.2€:':'<:* E3: {;:g::"m':% E0 EE:'3%§§e:::: '§"'§{,Tn':;"}.?:ﬁi.Ei§5 §§::%:*<':

/"ff"

{Tr} A. ?'~éc>.822j2{)(>"?

: 32 :

{}CC'LLi?:'§f't':E1Cf3 imm.ediat€:=Ejg on rec€i2»=:i.:n.g the t,e."Ee§3h<>:n2"{_:

m.e$s§::1§;e_§ as the Said messsage was intendsd fag' aha saieti pu_:'§::o<}3:~: <3::.Zfg»g mereéy be<:a:a1se he camld :10: sea: azf;1_;g'@:=2e there, :1: camzot be saié that P.Ws'I eamﬂ '7?' zaaaamparziad ihe éeceaged. and P.'v'€$.E{} met p:*€sez1.§: at {he scans of e:>*ccz::fr€:=~ ::h€:. V i.EE{2.'§di€31'E§. Ew3'r1 ae::<::{31"déng t0; ' informatian was f:*em_ 7l5iEaE<;€¥;a?2L;§'f3I%§.1._t>1/:(*é1¥A:.1:}:e€1': " murdered. The informa:§ien&V.Vziﬂh@151:-a,i.nd§$ate. exact scene of :>c<:m"re::1ce. E{V'_--"'i§'S="}"'i'.EV€§'3".:" fc>_'r'T:.TE*3;{,.;z::£"::7:1?:;g fmm. the €vééem;é""G--'f_:E7.Vi/';';;?E';; é:s.--s;"---$0 §v'i':i*ch giate he visémﬁ in 'E'iia}{'w*ad§.--. _f»$.é13;rj':"a'.. there» Et E3 E6? the sa.}: 0? P«W.i28,._ i£::ic%.t.h$"rr;'1a<i'a:3_7a?:n,3§;~9'énqL:_:"£6ss témere with the near "by 3§:n.pE<:e::*§c;f s; iE§7'~P.¥§f.'§.€ 8 haé ma infgrmatian aiaazﬁ the 3;:-€:'§ {}f £}C€ii,§f"§'€E"§C€; hi3 visit ':9 {E628 Tilgakxxfadi }:t::>'a,_1E5;: Eégréi s5€:iv€ argjz pL§2"§3{)S€' >S:'2f:':a%§;«1:"§32 ihe '-ssiaiemtzsz <35 f:.'a:'gf:~@;'t: he want U} ihe digérici ?:::>é;pé':r:aE, E35: 5;2'<.'i,_:*:<;t_3{-35§1._:~§2*;};{:z:":e Eihﬁff azisii} €£iE'iEfE.€.}'f; 3.. §;;:"a:.::?:ai is $%.3;?%§3éf7§§?J§§1€5 €&§="i{5§.€3E:1{:€;% 9? RE fzafi and "2? {gr i§":f;"7 :"§%&:;<:::3 :'E"z_z;%:;' ., é'**,°iZ5_"28V'E2:s:ss 22:12:: $;?;e::é:é:>{,%. '2:-2.»~*he2":% gr;_:é{§ wéﬁ": 2-=<hi§:':r: E39 Cir}. 53. ,1\E04822/2(}{}?

: 34 :

€f.E1ZT1E'.£{){. be ziemaiiaheci. Therefere, we finé no 2;:/1§3&;E;az1.<:E: in {big cozmemizyzz,

20. We have €:a.f":;*fL'zH}' examined the €%'iC§C?Z1(;€ sf E3J'\.»Vs;E§ 27? ES aemd 25. .I\/I'€:*e}.y becausa P.WS.§ £10381}; reiated ta the de<:ea3ed§ {hair t«:3sti§1j_{;;%%:1Hf;°' .

be Ciiscarded on ting: greund, Itniig well catena Gf dscéséons that testimaggy <,,a;:'i::_z1"'1'<m:»'.<;»::é. ha discarded mereiy an th3";.. §§?f§3u1%.t':v~ :t'};a:V §$ rslated to {E16 victim. 01: 'the §VAf:2i;ZZ%;'<";'u::f5a:.:"sf1(E"£'§.,.,_vn§""§§;§&?Ef"w;&§f, _§%:'ider1c<i:

af sash reﬁateci Wif:i':€ss5:3_ 1§f€{qLﬁf%§:S '».t_0 $36 <:Eose£y sc:rz,:ﬁr;_ésed_1'§sé.§?7Q::¢ wVactjépfgirxg_' them :0 riﬂe aw: faise impEécati--:m.« P.-1EJ£«:.':_"£~._ a.2rj:V&~,if in their @W:d.€f§C€ have ::§:":s£si:e:1€§jv~«.$Eai¢::i_3'?;.§%e;;f:~79tE":a~5i:r €€3tIT§1i.:'§g is Beigaum 3{§€3§"E§§ *a5;fi":h.«.éj§;é:C?€:»:s€(§ é;:<2<i _i:§i1§i agcusézd awauiiiingrg the §;<3C€a.sed § n.:E"és;: r"*;":.A.;a:";£'{Ci;: _pE.a.<:e azvéziie €226 ﬁeceased wag '§;1'jJ§£'ig to A'§}UZ?_€fh§%s.'Er§~é'~é'¥5;§;i3'€V%E:5:}§.€i:s Mm": ?.'¥Sf. E8. ?h.:Er{-3 {:i.E"€' no iT"€E3;SGE"LS far' {Q éegaase faésehaasi. 1%} zécaibt ?.E_zV,i7 j 2?ip'§'3€33.?fS §€}V be 2': §;'E§FE{}ET° 5%-*:::1"2_ as. an the sigma {ﬁt ha? ._§i*:':~»-*.1k.'ié;:";<:§:=*"; gézzrizﬁai E§z':':':'§S'§{"§E".:$ J':.:<:*Eg& 'E:w:'i§1:>:°°<% 'g}<:*:*?2::1?'§'%;£:.2§; %;§'2s:

_ ?i;E.fa':V:'«',%;?,-7_%f's..'§"E':zE%_.'§_'.."§<Z}E"E Q? §3,E%§C".?T, bf-g p:3f{f;'é.:';.g ;g}r<3§§.2'1:é:m2i:°j;,:' €g2_:_<:ss%:é:3:1;<; CZ'-1'1. Ex. ?\3e:.E%;2i2;'22(}{)'E' : 337: :

ti: her was CCEYZKQIXCGCE that th€ 'éJ§EI"1€SS wag <:apa.b1€ of u.r1de§'$tan.ding the qméstiens and géve raiéanai arzgwerg. '§'ber€ is EEC} p:reh:'b1'.fi£}n azndez' iaw ':0 piacg reslézmzgtg an {he mfidemcé 0? 31 child wimesa. Howsvsz", the reqzﬁreci "ta c%<_}ss<31§; s{:::°utin:£:s;e the e<;"icie:"::_§4<,:- .'<'>4i"f: §€%;z--é:1%;----~. ~ *<wi*£:1<-:»ss 1:0 {£116. <:;ut as to wheiher_ib»r:%_'$A{ii:f3:'éé:f§' 'V wfmesss 01' whe-izhrsr he/she 23 ha.1::<:L pérusaé of cr0sse§<:é;:<rﬁ{i':<:3~tie%i" :91?" East inéicate {hat she was t1;t§:Vr:3;~§." wii;--m;¢s§; {.1223 either Eéarzé. her testimsny i$"¢Q:1:sis::%;a~:jét é;tz_c% C::gen: and her ev1'denc::€""né;:.u"§*a§. }'§'E'1'=;%i"e are no r::*as{>:':.s ta éis<::;~:rd3.AE'1€-r' %€SVt'if1?:iO?i;j£, 'fact that 49,336.} imm€d.§a':@§§,2 did 210%: CC%'H3€»'E€} 'E-ha"":*::sé":;%,Ve' :0 the éeceaseci <;ann<>t b6 9: gm':.,m;& to h':ﬂd":?::_a--§: s'Eje"~a%»'as {mi pregeni at the 866136) af {}iﬁC§_;€£"i?f"€I';AC€i It §é§'«:.:g§,%;}§.v re<:<>g§::§.s€{j pesiézlaré in Eaw that; <ié§€s%re3:€ §,3f€}'.f'§%i}.'{}S $63.53: e:§§ff€:°en:E},>' {<3 5: given $§%:u.§:€.1?_<3:':x 3:1 1 if €}'E'i€ Scmiténiae 'iiiée €vé§€:'r:c<-3 {if §*?.%i5§';AE £::':c§['j_"?.,5' the :':>.mi:'e '§'£".£{3§€§{%.'E"§§ was 3:59;" 1-x:%€:'hé:r; f $§%:::{§é«':::§i--;; a=;éa é3:.zCC@:"€§é:z;; K3 §,".:?":£%?:'E"i, éibéf 22<,%:::.:,:sg€*:{*§. f{%{}{}§T: 2=2..i"'a§::s' {,rj;n:'i_':":g"§E*:&?§*s:% z'a;;'=:e.:«;a::.'§':a-.53 :;'%3§,= C§:E{3€Z?z.$i3{"E aazém 25:. :=.;'i.<?1<:E§3 am.

,6 =/w §s=.

Cr}. A. 1"€:).8Z3i'Z;"2{')O°?

: 38 :

ssxsizieztce doezé; 2:101: e$':ab1.ish Lbs ymserzce $1' P.W. E. is is hia fuither C<mEe.:*1t1'on that, as; 3:'. Sameer Pam} is not examined by the §3}'GSiE.'£'.iZ'ti{}'t'§3 the sag; sf P.'Q€.E i%1_;;f; G1";

Ehzﬁ; dag; she came to Bs€:»§g;a'u.m far he: Dental {':1"'E,fV«i5:;'§'..:1.':1'"E@';"'.)'I"'1§ $.53. Eixighl};-' dm;btfu.§. We: find me subgtarfgéa ' ::<:sr1ten§i0n. T138 fact that P.\/K2'.;2.E:A~~r?1'1';s V 1368;? RPC? Crass, Beigaum is r2Gt"'1dis;§§ui'ie<,ij§'~.

assserted that an that {Ea}; at.V__é?:>;_Q'u.t 53E} pfg;_;''..}§Vxsgi§<ka '' with ha" {we d3;ugh!:€r,s camag?-"ﬁe.}:--iS"r:§:ini<:..A ";i.C=..<.*i.{>ubE in the CFGSS t'3X€zI'I"iif1.ai§{)¥E.'f'1f3':LS'€8;fEi;§i>.,f£i-.31 he éid 21:3:

treat E§:%;se {3~Ii§Sar:3«é'éé:"'é5ati§ {mated E363: The Qx1l€$EiGfZ'§:¥._aS 'ax-';,%"1:'=.¥%;'«'§f:x;:é';?._:é;i :f:Gt P.W',"E. had came 1:0 ihﬁ <:.1;i1":i<:_0f PQV.7vJ.2"§. .611-1 €:a_ai~~--§ajgr' and 320% as is whz; tzfeaéed ..~..£'.'.

ev§Ac§e:1Vée"'m '§3.W.2E serrabarate aha :22-*§d.er:ce af _E_3:'ER:?;'§.T. ?aJt;j:3:u,':'..T_h":3§.r vésitéyzg 'she dentai céinic. '§'%1.<':refQre:; ?"2.{>:f:_f€:~Xa.m:§r:é§.:i@:2 5;? Dr.;'i§ams3§:" Patii cam1«:;é: ':36 2: g:"<>u_::&.

-12> -=:§<;':./i"§l'.?5'V%';h€ '€:'i5«;JZ.f: sf Pfiﬁi iii} {ha demai zziirzéis of ?,':?::C2§T

--:}::. _ii':.'g::%; siajsg. Eéerscé, the ::7a.?§;;'L'l:?T3€:1'§?{ is regzsaisci.

23. E: is 'E;§§.é'3 {:<m*;'.m3*ti§>:.2 {if 1%s§E*:::}%:.

$2.2?' f'22%.%'L2;.:"<% 31:2 &§::=:ii:»:i{;'% 231:6: §}'§<;:s;*:{% s§'€.:::%*n§%<§ C?!" A. §"'f:LE§22/i2C>{}'?

: 4i} i saayee 'W€}I"}": '£73,? P.W.}. Tiierefore; thig c:'rC2,m'1$%':a.r:ce in sign" eZ}p§I'3.iO1'."i hag :19': rendered the presence 0:? ?.'\}J.}. ::i<3'u§:s§fuL :24». Presence cf {he gtreeiiight at the {)CCLiI.'1'€I1C6 is $pOI--{€I'?, to $3}? 83% materiai there is no series CfOSS--€Xa§IJ§I.1_:&.ii{}I1 Presecutien has aim e;>:a.I::1°i;%":<:i-%§T'~:V ,NdE.S.C.Q.R§¢ {G Show that of {}CCL§1'"I'€E"lC€' ware "§5.:'C2:1"1<{i"27TIV1g---Vi'-C'é"§i'"f. '*:.}._1e §'é'E<6.V,a:%:§ date, Therefere, ithera was s§uffic1*:i--::.'§';'.$;o:i:té§e. ©fV1éght fer the xx;-§tness:w_es I:oTA€.a#i.§:rE.®5s}'a3thé'*«i§:cid§:m:. The accused is not: a. s'£:*a::g€r '%;§;; 4?gEﬁfsV,_3V ha is their C1086 reéaiive.

?E'%:ezr*€;'E<><:'%§, iP.§*f-Eaj?'é.n&' 7? has as :i:':éffiC:;:§';;y in _idemif§»-*i::;g tE';<":« éicr:ti:%t: :3 an assaﬁiam.

.°"~vTE:vé":§a€:ure 3? mjuréea zgaizlcea' by éihe E}€>€:{G:"

.£3320""~<:c;;i:.{%':_;vC'%:e<:£% {he p{:$"£ms:m':em exam§n.a1:*£{>z: 's;a=*@'L:Ed .§;0:A:*i:"::f:>::z:*:é,*s3;s3s zazéih ﬁat: am} eviziasmss sf ?ﬁ§J$Jt ezzzd 5?? . he-gard is $253 par: <2? {ha E3<3{§.}x ch<f;.§;{-2:": far 53$-{Z'E.2:"<§€3f§3 X"-

:

{W J, 3 f -

8 3?;

:,~>é'// (:21 A. :\§o.E:i;2:2;2<)(3?

: 43 :

:}f the zzeck. haci been cu: amd cm aCc.0L:::":t of this deceezged died" '§'h52:'€fc>:°€;>,, {be death 0f the dézceaseci was homicédeﬂ death.

28. W<:% férxd ms circumsaiamcﬁsﬁ 1:0 ci0z§b_§~.c%5::i:€_:E}1's3;f {he }Z}TE'€S€E1C€ of P.Ws.§ and 7 at the SC€1'1€ ~ Dr to diS(:a1"d thew' testiman}: .... .. fiéxt;-g;a%,<V 'i3§i{ET1€SS€S and they have as :'é:a§;':71/'2 :fa.§':s5&?§:'§;? the accused, ' ' 2%' }?'.'s:"vi1Q in O§'§;1...§:of%:'As-a"i§g€";*-.".§:('Z€ ..E';25a':3:._s;ta(.§é3c§ that he was 3. vegetabie V-*er:'i§'s;;?1:fT ﬁg $612 vegetabies by 3ii:*§;33g, riear Patyavaél? ﬁ:,:.':0m::»b.iE€ Shép, R ..Pj.'§, 'cv:%5s;:é§,' and on the daifi of :§3'3_ci_&;-2:133. him and after 'bargaainisag the v€g§3V€'a';:,%.E.6:g, SE16 asked? him to géxx": ha}? of Lgo5;€eg ..E'i21g-5%f"v{_§B@nd£} and; wiaerz $516 W8;S weighing the same and aésgayuiieci $216 dégéakgaéd, as;

8. Eézﬁja 'SE3 eimazn and E.::2;.;§.1&i§éa€eE§;r sséze wag _;"€m<§w:;E§":<} m:E<:'r:?s:§<:ssE:;u;v azzzti izrgksrn ':53: 'ezhezé E:<;:::pita§, '[ :§§€i§:::i: c:*{>:;3--»$:«:aimém3d 2:5: E.s:5:*r:géi%."":, 3%' ES; C,e:>§':r;.:-:§w;:';§%a:§ 5 xi "M W (:34, A. .Nc,:3i22__;2{'J(>"f : 44 : ':33? S251, Ashok E{a1jyan:21sh€ttjg;' that thia wi:r1.es$, as we}? as P.W..26 téiozzgh are tamed as inéepezzderzt witneases, they are excquainteea 0f the dacaemed arrxd her fggmilg; membem, 218 gush {he}; am not éxnciependetzt 'a;*y:'I'.fi:i'.:%V3':L:"i<*#">:_§'3'fT~*?:v.' We find :10 circumstance to inéiégate that?

acquaintance with the decea,§3ed,_4A AV Kaiyanashetty centended that "vi-'v'i'fi7'if$,".:3:é$3VV their relatives res'id1'n.g in v:;i.I'a!g__e' éihey had acq_uain{anc;% wi:}';;V-t%";§':fi_é'e§aséé;'£i?%.1;:I: §w€ find rzaihéng "£21 {he its/-"ééé%:_§:e and :26 is substa:':'t3;'a:e C'{:.§1V'i-€r2:1§§t'}:':';' Er: faciﬁ {mm me suggesifiens .pi::§:"-.1;1a" and 26 in the <::ross-- e:x;amin3;é;§.Q:1,, it is ~s::E¥@.:3_~%'*--i:»Li%":':;v9i't {hey had rm acgazaémamce with _%'.7h.e &eé:3:,;§se€§f--az1€;i ééaeair famiijg members. 'E'he;%'efa2fe, .__:he.:f_jé*ég .§f.'E€3.,'T€aS§T§'iQ-«hﬁid ¥:§r.:.:«,:i {E323}; are 1253 §ndepe:":d.e:'1':

'%ﬁ{]§V'€£?,.$SE'a:fi;<--;~.'W._.P}'{3S€T1{3€ sf Pfﬁx/TE_O at '$316 SCt';'.E1f3 0f 'e::«:":<;:.*§,:w:°¢zT*é:r::%cn«ri: £é.T'~:;"e;,ai,%€ r:a:'L§.raE, 32$ accsradiérzg :9 him, ha :8 éI?*:£[,.._3-':%g€V'i*.2::E'E*§-:- '%.:e:r:i%e2" arid giaiijg 2'26 maﬁa? E0 362%} %3€§g€:t;1.§§€s gzfg §L§TE£i:? fg?§§E¥;C€x ".§%i'::::°s3 £53. 21:3 :'€a5:{}3':. f<3:"° ?ﬁz1»".E{} ts} :§e:':;3c::$::;% ..f'v§"aiE:%5;7:::«3<f:::::}:::§; f<E§&f:§§S§€ %i;§*:€:3 azatczzsgazcé. 1%; is; 32:}: ':%:s zigzag 5:2? {Em Cri. A. §\'c}.é§22j2{}(3'?

:45}:

ac(:L:sé3d "E?'i€{'( P.W,1.0 had e12.':1.}.-I' grcmge agazfngi him. Sir;1iE2u"§}?, P.'$.?.26«vege:abie bugger, who v%s3§t€{i the marks? placﬁ am éhezé. ::iaj;', gtatad. {cs hirli:-'€i' u.-*étn6:;$<3§_§_ 'ifsize incideniz. 0? comma, in the <:r@ss--€::$::-,m:i:'1a::ia_r;;._ é? is eiicéted from him that végetabies are availabie c'£é;é%;€~-%:'{;------.TA%-- his heuse 221395 0:': this gr':>und_ .E;'§';....{§3.1T11i*f}'t;VH5€* S£'1.§i§ ﬁh,ai:_ V P,'i?4J.2f> is a Chance witness. P.W.i1§6 i.,é'm'%;21:T:'~3§a€é{it:;i_"'*tE€é deceaged nor is the accugeaﬂﬁs: haS '}fL{3£~gE'"v{}§,'é$é"Ei'g€x.:I1S§i the accuseri E-Eaving regarci ¥;V<:»...h:1i':::_ ie'%z31der1zf5e;v.§:%:;%:*s:* is :10 f€8SOE"ES ta disbeﬁeve "iiis 'p_:és.s é::":.%;'€v:M_Aai:"»faha seem: GE' {}CC':;§'f"§'€§iT};*§'f3x'3.'-TEA§1>€ C;E%VE:T*I:{.5f£"£'1.;C;é',? '§'§Ez,§S iiG'§V'be®n abie to bring Gui any d§S'<7ré;}ah€:}>*%§"rV'iraCTﬁf:$ls%i€ncy in {ha 61---"§§€Z"1{3€3 of P.'\.?'v-"s."_%G aria? 2f; €:G -é§VS'éé;:'€£ iheir testimony. Though €§_A--%:';<§A.26 ié;j@§3t'e§r$ {Q be sézramgera is zhze acaused, 9:h'r":_"§a.{:':._ i:?i19T_t" .t§:st édeniifécaiian pamde isms; my: Ci):/:.:§':;2<:'?:€ €% '::§;--f:;;:f"§ng ézqvestéggiéigzz has mg: §'"€E'1€§§"'3E"'€iZ§ ihar "~.._"s::;i€§€r::é;:i* 3~I:"é3ga_:*<f§:£:*:g iéiﬁnizify <3? 2:<:«::'z,23€d, z,:m*{3§i2fab15« 'TE:

éhaiy evidszice '§3€f$z"€ 2&3 iziaé {30L:r": %:?:€j;»' E":a:%:>. u _:% {%_{»}$%:é§i53.c§ ;2;g'r<:%:,::;s>:{§. as .:35;:=;a§£21.:?:%;., 'E'§§e§.°é3§{::"é-2, aw: zzsreé <3? ?z§3:s*=. a>;}£m:;z§ zE";e:a: 't.f%3::< E.€:a.m<:s;"E $<:%s§5~_;§{:n3 :.E%L:=::igs=: Exam 32%:

{Jr}. A. N0.822g'f2{)O?' :46: cemmitied. any error in pﬁacéng reiiance an thé testimony of }3'F~ﬁ;'s,'§, "F, 38 arscé 26, Esfierei}-* be€a.:;,:~.:e thfi gtheg '~.-'»fit1T:ti'E3SE?S examined ':33? the '§}Y'GS€fCi,i'E§G1': E1S:i_fi'}'s"3~ witnesses have mmczd hostile, it is has grcnmd. tG..'d'§..::4f.'£Zf:;t7:7(i 'L336 €Vi&e*:":Cs~: <3? 'P.\Rfs,1, "F, ii} and 2.6.

irzapireg Csmfidence of {he C{3:.3r»*:»._'T§'1€_:96fdfe:;; v€e _::;r€2._ V camiimced that the eviderzcs of "PD"'\7\%»'é}"7£'T5 "?;-- éeserves to be accépted anci aﬁitgrdérigly the 'oéilaw "

E133 righﬂy accepted theiz" ejs'-i;:i=éi'1--cé--»..:@ ba5sef;v..ccz:ivict:'0§:, Some &iScrepa1'1(:jg '».'i;i'Eh"f:"$€_g9;.I'"'d;.V th%:T j;;r}é;'i;.;&v€z1'£ facta in any e::f;;:":'*:'i:.:>2:fz;j;. C33?-;i.1Q{""'.,5E a_""'g.::é'une:E to suspézci. the teSf£irr1{nf1§,~". elf .E?'§C*S5'£?1_ §k{§ﬁ'3§§§S€'S"GI' '£0 sszgpecz {he Case 95 aha §:,»r0$»f:r:::;:;£0:':, 'E-':Q%:§:e1f:.ded by Sfi: Ashek R E{aE§=*ait3ashe%"U«i €hé.'~a'"%:>§ éhens%0n 0:' the atcusaé an the

- , J.' E3, '" _raa,;\§\:~§:W§§%ar§3 §{é§ba:1.2:;§u§' at s.be:3'u%; E.E.:G® on ma: "e:':":::v:;:.g§*"; ';v?:.ppeat:*s: :9 ':36 ':::m":ai:u:"a£ :?:2:'a' 1?}? its;aE§" has 'r:.<:s':J'_2"émﬁ%:e:f$s.:§'~r*:'i£ 3.223%: m" 'gm: p:'a$ecu':;:;<;z: s'uSp:?<:§s:,:s, r§1E'§A£'._"C%f}¥,E1f"§';ﬂA%\f}fvEZ*Ee:'3"'§az' has; :20': pE.a:{:,s:a% 3222;: E"€§§8.§"1{:€ an ':E'::":. 'V_ieme:i.<:%:s;.<:{=*'«;_<;:§ 913$ SEE E-'i?'§'{§"i wgaarii sir; Eééiﬁgﬁé €3X'§L§T°:'Ei j';2::i§cia.': L~.sC?:}fs'*:%3:§s;$--:é§3rz s*::;»"§.£_§:i. 'E2'? §T}Z§.§:'€'f °i3<:=:=€:*s"; m.a£E{é $3}; %.ié*::§: a5t<:.:,:s:;%aii *-sziiig ./ {T 2 M"

Cr}. EX. E'I0.8:22;'2{}{)?' : 4%'? :

regard :23 the commissian sf {he affencez No doubt 21$ aanierzded by Sri. Aghok R. Kaijgaziashetty fthéé at'a€m.pt an the gem: sf' P.'i¥.}_ {:2 Shaw that $916 :2:§:s<:g_ha<:E sz,:s'{.ain€d some :%m§ur§;' when am: accused t*2.a«'1?S.':::+;<:E'-«._Ef:'::jr thumb a1ppea:'"s to be sxaggerated, {:31 {ﬁat €fEii§'€E i:es'v;mc:mj; of P.W.1 Cannot _b.€. é_iscg~';;1?"3feVLc°:;A['.Iv;*: ":5: ;c4_i3.Vs<«:3_V Of th.iS naiuze, when the dose'*3fe§éfz_:'::v'€S, ~WE:.1§§s;«g§§;*~irig €Vid€'E'.1C€ befaye the C0'é_1:*:;._V'a;;};@reEi'encEéI1gv~V i%§9;":"VVVt}éei.r testimony may 'as E'€j§.?{fE€fd, t€n:&-_':{;».._e§<:agg6:fa.E:§%'§certain thémga. fhérefare, E": iS'1%{'§§{f'{§.'E'.£_t:§g;:'»{€f ~CGur§; to Sézparate 'she gZ"'Ei:§f"E"Vf:*Qff1VCfF$é§-lff, '§"'hé"u.g3§'é'v'%:%iencs an recerd do :13: éstamiéh that §<1é§,, ':§.{§.$t&iI3€d any ingurjg-«-* at the tims Qf mc§dsm._'Ve¢ §c_a:*1~*{";z:0}{ as me basm :9 hoid. ma: is;-L.m;uI:A:e: t:°'u':hf::,:i wimwg, In gut cpinéen, it £53 @1213?" L_5X5_gg$fa§;¥3r§A'..:ﬁ@;d€ which m{:;':;1é.re is be: igneregi zzshééﬁ an 21:}? sing. Eééjz '€:;*éd<ia.<":€.

1' '?h6 avédemce sf "Sf'=2'€,E is of :10 heip 7;<:> '£16 " , 3;ié:»:--,:;s;'€&( 3.33%} is; §i:.<::?::+:: aéihsr éhzin ithés :"~;§$%€:"' €35 a§<:;{:z,§s§3é ' '' -»';a.$;;r:~';*z§{§:L.:.3g :5}? s.:~?=*-.,?i{%@§2=:tz3 :é.:":§."E.<:2§.§T{~:$ izhai Shz: $332.3 §}§3*§3;«:_ ﬁxzimégagéié 'ii'? ;g:::~c:}::5 ighzzi :§'§"::§*~ '%;s.:*:a::s~.*~; ::=:;«;mfi.e<:§ :23 gm': ﬁa'r'~2;é:2.{%_ I'?

5:' J £2 CH. 5%. E'~IL3,E§i2;2,/2{}{)?

: 48 : };@%.x_z":.g€:" bmthez' Sf iP,W., E. E, and that <:%@E1'.beratei;; PW} E. has dezzieci Saiii reiaiiaziahip duﬁrzg his evidésnce. in this pm::€edi.ngs;, théf aiieged r:f~:Iati.<>:1ship betwesn E, and §:}7mt:hez' Qf RW, 31 Céififlﬁi be decided, D.'v'\f'."£_.v§~'1;"{ss_'»_?:';»::;E Siaieé a%{:jy'?;hir1g about the §§1Cid€ﬁ?§ 0}' any 939-3113: "?:é;s. ~ the izr1.<:id€r1t, "E'h€r:=3f0:"€3, :30 su$§ana:1Ce_*'ééiéE'»E}€ €.'3I;;'ci:«§fVI§V. ' fram the evicieez/105* <22' §.'s§v'Z E, 33}. Having ragard its §.§T'£'€.V'd§SC."€£SSiU§EV17¥§'Eé;'€:Vé"'E:%"§,}V§"§s'<:'3, " we are {if the @'pir:£0;::;,.fahat :h:e.A.'i<:*.~;§.i'i..e::<:e "5p'E;:=;.e::€s:,"§_ by tbs prosecuiécn is SaEiSf&€§€a§f}7' anfi v:§'zé*LTé'«.I§ﬁ*ence an zecayd bﬁjyazid r5a,Sé;€;abLév.;&s--:;§:¥:_e$ta}'3i§sh €216: cempiiciéiy ("Ef ﬁve acc'us<3ci§ufa:-" ~"deai:h of the deceaged. emd :he§ef{>:"€_§ 'E-;§ji6'v§}'ii£§§§1;§3V€ §Ti§"»AVEiﬁldéfi" 3;§§€&E <:a::vi.{:t§z2g {E36 a.r:<:1é:;§€é'~f0:r~ ihév-r::"§em;,?.es purziahabée sjznéegr -'7:§€:<:2t:i{::_n. 302 'E.?';C: d:é§L:'n<§é:.Asu_ff€r frag: an}? igﬁifizmétjq er pervﬁrsityz '?hé: ~%:1£__"V}fA§~§':"i'{;?:.,¢';'?$.'Ei{}§';.V{if ifhe {£31.}; we}? as d<}€:'L:.n3;::5:2'£.::i:§'jg; <3<£§.{i€:=m:ci3 bar' _§E%:.::= E€'3;'E;-'f1'f€fV.{§ Sc-Egséama Liuégé: $3 sau.:':s:Z. azzci is is': '.V2%;€<:<:2::°<:";.«fs2é:<::€:% "ﬁ£i?;§"E €932": %ﬁ2'e.E§ $f35:'€§€f{§ gafyéncépééjég {)5 '§&::2r, " .T§§;a~:f§%§:':%é; 155:3 fézzai :25: g;.r:>':md 3:} ims:>.r§%3:°<»2 :::s§:."§: 21% I J ,.,-» {Ff {.:<:sm:iCt:<"::*2 273:3. :::?d.e:* 9? 36m»<:m:€ §Z}é?;E§$é'.€§. by Cir} A, N<3.822;"Z20()'?

: 49 : j'ucigm::3m af com-"ictian recordeé "bf; the Court beiow 59:" {he <>ff€m::i,>. gzwunishabté: under Se<:.:i<>n 382 E.P.C.

32. HO'§?v'€¥'t3E', as rightigr C{)}TT1iZ€1"1C§€f§, by the lsmfréed ccmnset Sri. Ashek R» Ka1_3;anas%1s':ty, there':"é~s§ '~«.;}i'.;:' accefptabie svédzsnce to attract §,§'1€:' Gff€1'}C6 V' 504 E.P.C. 9.152361, 2?, 19 and 2am' 't§3;e§r--'_4€v;iv:1E§§'g£2qVE";éi«vé --

not aiezteai as :3 the detaiis 03;" a%){),sé--._$%5zic§ §fc::..h8.iw3 huried by the accugad and xxriigiiher :§'i;e:§f1Va:::t;:"_<32"i":iI:?£<éV part sf {E16 accusaé was af :'s;t;1Ch r;.'é;.i§;::f%: t"G_.cGn':n€iTt b':"er:3{:h 0?

péace by the zziciémm 'E'i*15f5e§"%31~.;:',:Vwg: 'avfe; ':;_f the opinion '£1233': ﬂ'fi€1"'€_§$§* .;Z§bSf}§}J€«5?§i§'.___I":0_'€'v'ié&}"iC€, :0 aitracti the offence 'i;n:;d.er 'S€ét€Qr;_"i$_{3?~§~' EP.{f. in em" epmiaziz, {he Eearnfati S€ss*Ew=:;1A$ ;E:1d.g€ is 50% justified £21 qzamzicting the?

a<:><:jt:'$e5'5' :'<:%1f""i._Ef':e Gffﬁﬁﬁﬁ pU;.r2i.shabE€ L11'}§€*iE" Sessaiozz 585% N2. ."~s Z ;'?.*i"._,_ 33,." ' a§:%:<:ar§E_i.r:.g.Ey {Em agpezai is parﬁjx a.§§:r¢¢eg§, '§'?2€ i'_§:{:?"E's:%22T:'z":€{i ;':§s>::§s;*£<m.s: L.J':.;as;'Eg:2 <:{>2::v1é:%té::g {E29 El§)§€?f§3;Ei§T{~w~ '' 'z:%C§:'L2ga%:§ €522: tiféii z>f§en{:::z §}i§,ﬁ§é§§E£'§i1'§€f '%.§_E{'s.{§€'.§" E%'§::e::t?;§:}:": 3&2 ......=.,../ "' Ctr]. :1. §.'~§{:«.822;'1Z(}{}?

: Si} :

§.P.C. 3.125% seniencmg him ta urzdérge imprisonment fer"

Eifa 3.31:? is pay' fins Gf ?5,(}G{}/» is hrs:re'G§: c:r;mfi:'meé. .H_aw@2,rer;, the §"udgme:":.'{. Gf ::en:r:ici§.Gn arzd <>§'d§:;;ff 9%"

S€I'E?:€f1C€ for tihﬁ Gffﬁﬁiiéf puréishabie 'under EAPILJ' is hereby Set agide and ihe accusgd is V' the saéci chargé. -

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