Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1046] [Entire Act] Bengal Presidency - Subsection Section 1046(g) in Police Regulations, Bengal , 1943 (g)Applications for replacement of the original Delhi Durbar Medals (1911) granted to officers of the Police Department should be addressed to the Provincial Government by the Inspector-General.
