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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(B) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(B)Authorities of the University
(i)The Board of Management,
(ii)The Academic Council,
(iii)The Board of Faculties, and
(iv)Such other authorities as may be declared by the Statutes to be authorities of the University.