Section 17B(4) in Nagpur rules Relating to the Election of Councillors
(4)The valid voting papers shall, thereafter, be bundled together and kept along with the bundle of rejected voting papers in a separate packet which shall be sealed and on which shall be recorded the following particulars, namely :-(a)the name of the ward or special constituency;(b)the particulars of the polling station where the voting papers have been used;(c)the dates of counting.