Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(e) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002 (e)"Convoy" means a group of vessels, floating equipment or raft towed or pushed by a mechanically propelled vessel;
