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Delhi High Court - Orders

Oriental Insurance Co Ltd vs Zaixhu Xie & Ors (M/S Qualcomm India Pvt ... on 3 March, 2021

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~12
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   MAC.APP. 976/2018
                                          ORIENTAL INSURANCE CO LTD                  ..... Appellant
                                                   Through: Ms. Geeta Luthra, Senior Advocate with
                                                            Ms. Archana Pathak Dave, Advocate.

                                                                versus

                                          ZAIXHU XIE & ORS (M/S QUALCOMM INDIA PVT LTD )
                                                                                  ..... Respondent
                                                   Through: Mr. Arvind Chaudhary, Advocate for
                                                             R-1&2.
                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA

                                                      ORDER

% 03.03.2021

1. The hearing was conducted through video conferencing.

2. No time left.

3. List on 26.04.2021.

4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J MARCH 3, 2021 ak Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:04.03.2021 09:25:48 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.