Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 317] [Entire Act] State of Punjab - Subsection Section 317(b) in Punjab Jail Manual, 1996 (b)The Deputy Superintendent and the Assistant Superintendent together with the warders who are to go on duty in the morning, shall enter the jail together.
