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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(vii) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(vii)At places of high density population and wherever heavy traffic exists the Licensee shall maintain higher degree of safety by insulating live parts and by providing adequate guarding although the clearances may be adequate.