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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2) in The Haryana Rural Development Fund Rules, 1984

(2)A part of the total expenditure incurred by the Government in rural areas for the purpose specified in the Act may be recouped from the fund after an order to that effect has been passed by the Government.