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Member Secretary Orissa Water Supply ... vs Soumendra Kumar Samantaray on 17 November, 2020

Bench: S. Abdul Nazeer, Sanjiv Khanna

     ITEM NO.7                Court 9 (Video Conferencing)                  SECTION XI-A

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).     9599/2020

     (Arising out of impugned final judgment and order dated 06-01-2020
     in WA No. 353/2019 passed by the High Court of Orissa at Cuttack)

     MEMBER SECRETARY ORISSA WATER SUPPLY
     AND SEWERAGE BOARD                                                 Petitioner(s)

                                                     VERSUS

     SOUMENDRA KUMAR SAMANTARAY & ORS.                                   Respondent(s)

     (FOR ADMISSION and I.R. )
     WITH
     Diary No(s). 11852/2020 (XI-A)
     (FOR ADMISSION and I.R. and IA No.78763/2020-CONDONATION OF DELAY
     IN FILING)

     Date : 17-11-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)              Mr.   Maninder Singh, Sr. Adv.
                                    Mr.   Avnish Kr. Sharma, Adv.
                                    Mr.   Ramendra Mohan Patnaik, AOR
                                    Dr.   K. N. Tripathy, Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

We are not inclined to interfere with the impugned judgments passed by the High Court. Special Leave Petitions are dismissed.

Pending application(s), if any, shall stand disposed of.

(RAJNI MUKHI) (KAMLESH RAWAT) COURT MASTER (SH) COURT MASTER (NSH)