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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Karnataka - Subsection

Section 29(1) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(1)The Authority shall prepare an Annual Report of its working for eachfinancial year and submit it to the State Government along with other reports under section 28.