Supreme Court - Daily Orders
M/S Asma Rubber Products Pvt. Ltd. Rep. ... vs Union Of India Rep. By Its Secretary on 2 July, 2018
Bench: Adarsh Kumar Goel, S. Abdul Nazeer
ITEM NO.10 COURT NO.9 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2076/2018
(Arising out of impugned final judgment and order dated 30-11-2017
in WA No. 821/2017 passed by the High Court Of Kerala At Ernakulam)
M/S ASMA RUBBER PRODUCTS PVT. LTD. & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 02-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Ranjan Mukherjee, AOR
Mr. S. Bhowmick,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed as withdrawn without prejudice to any other remedy in accordance with law.
(MADHU BALA) (PARVEEN KUMARI PASRICHA)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
MADHU BALA
Date: 2018.07.02
16:57:21 IST
Reason: