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Allahabad High Court

C/M, Ganga Deen Gauri Shanker Inter ... vs Regional Jt. Director Of Education & ... on 13 January, 2010

Court No. - 39

Case :- WRIT -- C No. -- 37921 of 2000

Petitioner :- C/M, Ganga Deen Gauri Shanker Inter College &
Others

Respondent :- Regional Jt. Director Of Education 8: Others
Petitioner Counsel :- S.D. Shukla

Respondent Counsel :- C.S.C.,S.C. Dwivedi

Hon'ble Dilip GuDta.J.

List has been revised. No one appears to press the petition. It appears that the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.

Order Date :- 13.1.2010 NSC