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State of Rajasthan - Section

Section 3 in The Rajasthan Famine Relief Works Employees (Exemption From Labour Laws) Act, 1964

3. Labour laws not to apply to famine relief works etc.

- Notwithstanding anything contained in any labour law no such law shall apply nor the same shall be deemed ever to have applied, to the famine relief works or the employees thereof in respect of any matter covered by any such law.